ITAT Pune Bench
17,219 judgments
CHITTPAVAN ATHAVALE FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SMITA MANOJ PATANE,KOLHAPUR vs ITO 2(1) KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MANOJ DIWAKAR PATANE,KOLHAPUR vs ITO WARD 2(1) KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ROHAN LEHER CO OPERATIVE HOUSING SOCIETY LTD,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAJEEV PANDURANG KAMAT,PUNE vs INCOME TAX OFFICER, WARD 3 (3),PUNE, PUNE
ANWAR AKBAR KHATIK,DHULE vs THE ITO, WARD-2, DHULE, DHULE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAJESH VASANT CHANGBHALE,BARSHI vs INCOME TAX OFFICER, WRD-14(3), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAJESH VASANT CHANGBHALE,BARSHI vs INCOME TAX OFFICER, WARD-14(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VARVADE PANCHKROSHI SHIKSHAN PRASARAK MANDAL,RATANAGIRI vs ASST. COMMISSIONER OF INCOME TAX, KOLHAPUR
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
UTTAMENERGY PHILANTHROPIC FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX , EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MR. GAURAV RAJENDRA MALU,JAYSINGPUR vs PCIT, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1,, AURANGABAD vs M/S. M.B. PATIL CONSTRUCTION LTD,, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. M.B.PATIL CONSTRUCTIONS LTD,,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1,, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAYAWANT GOVIND DAWARE ,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
UTTAMKUMAR TUKARAM PATIL,PUNE vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SAI SHIKSHAN PRASARAK MANDAL ,NANDED vs ITO WARD-1, NANDED
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SNEHBANDH FOUNDATION,SANGLI, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, MAHARASHTRA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SNEHBANDH FOUNDATION,SANGLI, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, MAHARASHTRA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
WATERSHED ORGANISATION TRUST,AHMEDNAGAR vs ACIT EXEMPTION CIRCLE, AURANGABAD
MR BHUPENDRA KANTILAL UPADHYAYA,PUNE vs ITO WARD -2(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
