ITAT Pune Bench
17,218 judgments
NIKHIL RAMESHCHAND RANKA,WARDHA vs ACIT, CENTRAL CIRCLE 1(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, CIRCLE 8 PUNE, PUNE vs ALFA LAVAL INDIA PVT LTD, PUNE
INCOME TAX OFFICER, WARD 7(1), PUNE, PUNE vs ANIL JAIRAM GOEL, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, PUNE vs ANIL JAIRAM GOEL, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JITENDRA AMRITA RAUNDAL,KALWAN, NASHIK vs ITO, WARD 2(5), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MAHARASHTRA EX-SERVICEMEN CORPORATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MARUTI NIVRUTTI BHUJBAL,PUNE vs ITO, WARD 14(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
BMC SOFTWARE ASIA PACIFIC PTE LTD,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
or at, the time of hearing of the appeal, so as to enable the Honourable income-tax Appellate Tribunal to decide this appeal according to law." Findings & Analysis : 2. We have heard both the parties, perused the records. Assessee is Tax Resident of Singapore and it is engaged in selling Software Products to end use customers, including customers in India. It is mentioned in the Assessment Order that Assessee has also provided IT Support and Maintenance Services with reference to such softw
S M ASSOCIATES,TALOJA vs INCOME TAX OFFICER, PANVEL
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINESH RAMDAS KIRVE,SATARA vs ITO, SATARA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BAJAJ HOUSING FINANCE LIMITED,PUNE vs ITO, WARD-8(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
FAB WELFARE FOUNDATION,PUNE vs EXEMPTION WARD 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
FAB WELFARE FOUNDATION,PUNE vs EXEMPTION WARD 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHANDRAKANT PANDURANG KHARAT,PANVEL vs ASSESMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
ANANDRAO TUKARAM KHOBARE,PUNE vs ITO, NFAC, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
B & R INDUSTRIAL AUTOMATION PVT. LTD.,PUNE vs DCIT, CIRCLE 1(1), PUNE
SHRI VINAY BHAMORE (Judicial Member)
SAHYADRI FARMERS PRODUCER COMPANY LIMITED,NASHIK vs ACIT CIRCLE - 1, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE,PUNE vs SHRI MUKUND BHAVAN TRUST, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE,PUNE vs SHRI MUKUND BHAVAN TRUST, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NASHIK, NASHIK vs YOGI COTEX PRIVATE LIMITED, MUMBAI
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
