ITAT Pune Bench

APPASAHEB LIMBAJI SUKASE,GANGAPUR AURANGABAD vs INCOME TAX OFFICER, AURANGABAD

MADHU HARESHKUMAR JAIN,KOLHAPUR, MAHARASHTRA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLHAPUR, KOLHAPUR, MAHARASHTRA

DIGAMBAR GANPATRAO JADHAV,SANGLI vs ITO WAD 3 SANGLI, SANGLI

K N K HOSPITALITY,AURANGABAD vs ITO WARD 1(1), AURANGABAD

CREATIVE FOUNDATION,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE

INCOME TAX OFFICER , JALGAON vs BHUSHAN DILIP PATIL, JALGAON

KAI ANANT SHRIDHAR OAK VANAUSHADHI SANSHODHAN VA SANVARDHAN PRATISHTHAN,RAIGAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

INDIA KAWASAKI MOTORS PRIVATE LIMITED,PUNE vs COMMISSIONER OF INCOME TAX (APPEAL), PUNE - 13, PUNE

RAMESH DAGADU MAULE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK

RAMESH DAGADU MAULE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK

LAKSHYA ARVIND SAKLECHA,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE, PUNE

ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs MANTRA PROPERTIES, VARANASI

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

KADWA SAHAKARI SAKHAR KARKHANA LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1, NASHIK

KADWA SAHKARI SAKHAR KARKHANA LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 1, NASHIK

KADWA SAHAKARI SAKHAR KARKHANA LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 1, NASHIK

BHAUSAHEB DAMODAR GAIKAR,MUMBAI vs ITO,WARD-2(1), NASHIK, NASHIK

BHAUSAHEB DAMODAR GAIKAR,MUMBAI vs ITO,WARD-2(1), NASHIK, NASHIK

VIVEK ANNASAHEB DESHMUKH,MUMBAI vs ITO,WARD-3, SATARA, SATARA

VIVEK ANNASAHEB DESHMUKH,MUMBAI vs ITO,WARD-3 SATARA, SATARA

SHARAD SAHADEO NAGWEKAR,MUMBAI vs ITO,WARD 1, RATNAGIRI, RATNAGIRI