ITAT Pune Bench
17,218 judgments
TUKARAM DNYANESHWAR BHALEKAR,PUNE vs THE ITO WARD-9(1), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SARIKA JAGANNATH PATIL,RAIGAD vs ASSESSING OFFICER, PANVEL
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI SAI ANIRUDDHA EDUCATION SOCIETY,RATNAGIRI vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member)
RAISONI BAGRECHA DIAMONDS PRIVATE LIMITED,JALGAON vs PNE-C-(25)(1), CIRCLE 1, JALGAON, JALGAON
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SONI SOMANI INFRASTRUCTURE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, PUNE
the Hon'ble Tribunal against the order dated 27.08.2025 passed by the learned Commissioner of Income Tax (Appeals), NFAC, under section 250 of the Income-tax Act, 1961 confirming the levy of penalty under section 271(1)(c) of the Act.
AMEETSINGH AJITSINGH RAJPAL,PUNE vs DCIT, CIRCLE 5, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JASMINE ZUBIN SHROFF,PUNE vs ITO, WARD-7(1), PUNE, PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-11(1), PUNE, PUNE vs SACHIN MOTILAL MUTHA, PUNE
the Hon'ble Tribunal which may please be granted."
SAVITA KAMLAKAR BIRAJDAR,PUNE vs INCOME TAX OFFICER, LATUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KESARINATH RAM GAIKWAD,RAIGAD vs ITO, WARD-1, PANVEL, PANVEL
AURANGABAD STEEL CORPORATION,AURANGABAD vs INCOME TAX OFFICER WARD 1(5), AURANGABAD, AURANGABAD
DR. MANISH BORAD (Accountant Member)
YOGESH JAGANNATH SATAV,PUNE vs ITO, WARD-12(4), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
R B DIAMOND HOUSE,JALGAON vs PNE-C-1, RANGE -25, CIRCLE -1, JALGAON
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJIV PANDURANG LEMBHE,AURANGABAD vs ITO, WARD-1(5), AURANGABDA, AURANGABAD
DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A.No.1952/PUN/2025 (Assessment Year 2021-2022) | Rajiv Pandurang Lembhe, At Post Sawangi, Jalgaon Road, Gajanan Mandir, Harsool S.O., Aurangabad, Maharashtra-431008 | vs. | ITO, Ward-1(5), Aurangabad | |---|---|---| | PAN : AEBPL 0860 J | | | | (Appellant) | | (Respondent) | | For Assessee | : | Shri Ramesh Thete Patil (virtual) | |---|---|---| | For Revenue | : | Shri Vishwajit Shinde, JCIT | | Date of Hearing | : | 20.01.2026 | | Date of Pronounceme
ITO, WARD-2(1), PUNE, PUNE vs BHARATNAGAR BUILDCON LLP, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
JUNNAR TALUKA PRATHAMIK SHIKSHAK SAHAKARI PATHSANTHA,PUNE vs PNE-W-59(1), PUNE, PUNE
Ld. CIT(A) appeal of the assessee has been dismissed and Ld. CIT(A) has not decided on merits of the case. Prayer made to afford one more opportunity to appear before Ld. CIT(A) for necessary adjudication of the issue raised in the instant appeal.
RITU KALPESH HIRAN ,SATARA vs ITO, SATARA
the Tribunal raising the following grounds of appeal : "1. Whether on facts and in law, the notice u/s 148 dt 21.07.2022 issued in violation of provisions of Section 151A by the jurisdictional AO is invalid and void ab initio.
BANSILAL RAMNATH AGARWAL CHARITABLE TRUST,PUNE vs CIT (EXEMPTION), PUNE
ANANT KESHAV RAJEGAONKAR,NASHIK vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANANT KESHAV RAJEGAONKAR,NASHIK vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
