← All Benches

ITAT Kolkata Bench

22,193 judgments

CONCO ENGINEERING CO-OPERATIVE SOCIETY LTD.,HOOGHLY vs ACIT, CIRCLE-HOOGHLY, KOLKATA

ITA 1967/KOL/2014[2008-2009]Status: Disposed15/12/2016AY 2008-2009

DR. SAUMABHA DASGUPTA,KOLKATA vs CIT(APPEAL)-21 & ITO, WARD NO. 55(3), KOLKATA, KOLKATA

ITA 1799/KOL/2016[2009-10]Status: Disposed14/12/2016AY 2009-10

RESPONCE INVESTMENTS LTD. (EARLIER KNOWN AS BHIMRAJ FATRADE PVT. LTD.),KOLKATA vs INCOME TAX OFFICER, KOLKATA

ITA 1761/KOL/2016[2010-2011]Status: Disposed14/12/2016AY 2010-2011

M/S JAGADHATRI TRACON PVT. LTD.,KOLKATA vs PCIT, CENTRAL, KOLKATA-2, KOLKATA

ITA 1012/KOL/2016[2012-2013]Status: Disposed14/12/2016AY 2012-2013

DURABLE ISPAT & ALLOYS PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA

ITA 758/KOL/2015[2011-2012]Status: Disposed14/12/2016AY 2011-2012

BADAL KRISHNA SAHA,KOLKATA vs ITO, WD-53(4), KOLKATA, KOLKATA

ITA 672/KOL/2015[2010-2011]Status: Disposed14/12/2016AY 2010-2011

SE, SEC & E RAILWAYS ECCS LTD.(FORMERLY KNOWN AS SOUTH EASTERN RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.),KOLKATA vs ACIT, CIRCLE-28, KOLKATA, KOLKATA

ITA 26/KOL/2015[2009-2010]Status: Disposed14/12/2016AY 2009-2010

ACIT, CIR-1, SILIGURI, SILIGURI vs THE COMBINE ENGINEERS CO-OPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED, DARJEELING

ITA 543/KOL/2014[2009-2010]Status: Disposed14/12/2016AY 2009-2010

SMT. SUCHARITA KAR,KOLKATA vs ITO, WARD-55(1), KOLKATA, KOLKATA

ITA 2239/KOL/2014[2010-2011]Status: Disposed14/12/2016AY 2010-2011

P. CHANDA BUILDERS,KOLKATA vs ITO, WD-2(3), ASANSOL, ASANSOL

ITA 183/KOL/2014[2009-2010]Status: Disposed14/12/2016AY 2009-2010

VINCENT COMMERCIAL COMPANY LTD,KOLKATA vs D.C.I.T OSD TO CIT - III, KOLKATA

ITA 722/KOL/2013[2009-10]Status: Disposed14/12/2016AY 2009-10

D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S VESUVIOUS INDIA LTD., KOLKATA

ITA 2624/KOL/2013[2001-2002]Status: Disposed14/12/2016AY 2001-2002

EXIM SCRIPS DEALERS PVT. LTD.,KOLKATA vs DCIT-CIRCLE-5, KOLKATA, KOLKATA

ITA 2500/KOL/2013[2008-09]Status: Disposed14/12/2016AY 2008-09

ITO, WARD-3(1),ASANSOL, ASANSOL vs M/S RANJIT JEWELLERS, ASANSOL

ITA 2425/KOL/2013[2008-09]Status: Disposed14/12/2016AY 2008-09

D.C.I.T CIR - 12,KOLKATA, KOLKATA vs M/S BERGER PAINTS INDIA LTD, KOLKATA

ITA 1105/KOL/2013[2008-09]Status: Disposed14/12/2016AY 2008-09

SRI BABLU SUR,KOLKATA vs ITO, WD-44(1), KOLKATA, KOLKATA

ITA 970/KOL/2016[2005-2006]Status: Disposed9/12/2016AY 2005-2006

MR KRISHAN KUMAR SOMANI,HOWRAH vs ITO, WD-47(1), KOLKATA, KOLKATA

ITA 751/KOL/2016[2007-08]Status: Disposed9/12/2016AY 2007-08

M/S HERITAGE HEALTH TPA PVT. LTD.,KOLKATA vs DCIT, CIR-57(TDS), KOLKATA, KOLKATA

ITA 643/KOL/2016[2007-08]Status: Disposed9/12/2016AY 2007-08

M/S AMARDEEP CO-OPERATIVE HOUSING SOCIETY LTD.,KOLKATA vs THE ITO, W-12(3), KOLKATA, KOLKATA

ITA 314/KOL/2016[2009-2010]Status: Disposed9/12/2016AY 2009-2010

EREVMAX TECHNOLOGIES PVT. LTD.,KOLKATA vs ITO, WARD -2(2), KOLKATA, KOLKATA

ITA 1797/KOL/2016[2010-11]Status: Disposed9/12/2016AY 2010-11