← All Benches
ITAT Kolkata Bench
22,193 judgments
DOLPHIN GOODS PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA, KOLKATA
ITA 15/KOL/2015[2009-2010]Status: Disposed3/2/2017AY 2009-2010
ITO, WD-4(1), KOLKATA, KOLKATA vs M/S THE CALCUTTA JUTE MFG. CO. LTD., KOLKATA
ITA 689/KOL/2014[2005-2006]Status: Disposed3/2/2017AY 2005-2006
DCIT, CIR-4, KOLKATA, KOLKATA vs M/S JAY SHREE TEA & INDUSTRIES LTD., KOLKATA
ITA 675/KOL/2014[2009-2010]Status: Disposed3/2/2017AY 2009-2010
THE BISRA STONE LIME CO. LTD.,KOLKATA vs ACIT, CIR-5, KOLKATA, KOLKATA
ITA 674/KOL/2014[2004-2005]Status: Disposed3/2/2017AY 2004-2005
ITO, WD-41(2), KOLKATA, KOLKATA vs M/S IMAGE SIGN, KOLKATA
ITA 650/KOL/2014[2006-2007]Status: Disposed3/2/2017AY 2006-2007
DCIT, CIR-32, KOLKATA, KOLKATA vs M/S SPML CISC (JV), KOLKATA
ITA 635/KOL/2014[2009-2010]Status: Disposed3/2/2017AY 2009-2010
DCIT,CC-VII, KOLKATA, KOLKATA vs M/S SHYAM STEEL INDUSTRIES LTD., KOLKATA
ITA 602/KOL/2014[2010-2011]Status: Disposed3/2/2017AY 2010-2011
SKIPPER PLASTICS LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 567/KOL/2014[2008-2009]Status: Disposed3/2/2017AY 2008-2009
ITO, WD-8(3), KOLKATA, KOLKATA vs M/S RIGHTEX COMMERCE PVT. LTD., KOLKATA
ITA 510/KOL/2014[2010-2011]Status: Disposed3/2/2017AY 2010-2011
DCIT, CIR-5, KOLKATA, KOLKATA vs M/S EIC HOLDINGS LTD., KOLKATA
ITA 498/KOL/2014[2010-2011]Status: Disposed3/2/2017AY 2010-2011
M/S TWENTY FIRST CENTURY SECURITIES LTD.,KOLKATA vs THE ITO, WD-59(4) (TDS), KOLKATA, KOLKATA
ITA 464/KOL/2014[2008-2009]Status: Disposed3/2/2017AY 2008-2009
ITO, WD-4(4), KOLKATA, KOLKATA vs M/S BHASKAR TEA & INDUSTRIES LTD., KOLKATA
ITA 451/KOL/2014[2009-2010]Status: Disposed3/2/2017AY 2009-2010
SRI JADU PRASAD JADOB,KOLKATA vs A.C.I.T., CIRCLE-37, KOLKATA, KOLKATA
ITA 40/KOL/2014[2010-2011]Status: Disposed3/2/2017AY 2010-2011
ACIT, CIR-40, KOLKATA, KOLKATA vs M/S DEEPAK CONSTRUCTION CO., KOLKATA
ITA 179/KOL/2014[2006-2007]Status: Disposed3/2/2017AY 2006-2007
ITO, WD-33(3), KOLKATA, KOLKATA vs ANITA SHARMA, KOLKATA
ITA 1210/KOL/2014[2009-2010]Status: Disposed3/2/2017AY 2009-2010
MOSARAF HOSSAIN,MURSHIDABAD vs ITO, WD.3, KOLKATA, MURSHIDABAD
ITA 108/KOL/2014[2009-2010]Status: Disposed3/2/2017AY 2009-2010
MATA PRASAD GUPTA/ L.R. MALTI GUPTA,HOOGHLY vs INCOME TAX OFFICER -WARD 2(1), ASANSOA, BURDWAN
ITA 2882/KOL/2013[2008-2009]Status: Disposed3/2/2017AY 2008-2009
D.C.I.T., CIRCLE-10, KOLKATA, KOLKATA vs M/S RAMUK SCAN INVESTMENT PVT.LTD., KOLKATA
ITA 2763/KOL/2013[2006-2007]Status: Disposed3/2/2017AY 2006-2007
D.C.I.T., CIRCLE-11 KOLKATA, KOLKATA vs M/S BISHWANATH TEA CO. LTD., KOLKATA
ITA 2754/KOL/2013[1999-2000]Status: Disposed3/2/2017AY 1999-2000
SNOWTEMP COMMERCIAL PRIVATE LTD.,KOLKATA vs INCOME TAX OFFICER-WARD-12(2), KOLKATA, KOLKATA
ITA 2709/KOL/2013[2006-2007]Status: Disposed3/2/2017AY 2006-2007
