← All Benches
ITAT Kolkata Bench
22,193 judgments
ITO, WD-1(2), KOLKATA, KOLKATA vs M/S NORTH BROOK JUTE CO. LTD., KOLKATA
ITA 1355/KOL/2014[2004-05]Status: Disposed5/4/2017AY 2004-05
ITO, WD-12(3), KOLKATA, KOLKATA vs AMRABATHI INVESTRA PVT. LTD., KOLKATA
ITA 1315/KOL/2014[2008-2009]Status: Disposed5/4/2017AY 2008-2009
THE JUTE CORPORATION OF INDIA LIMITED.,KOLKATA vs ADDL C.I.T RG - 1,KOLKATA, KOLKATA
ITA 863/KOL/2013[2005-06]Status: Disposed5/4/2017AY 2005-06
ITO, (E) -II, KOLKATA, KOLKATA vs DEBI KAMAL ESTATE TRUST, KOLKATA
ITA 862/KOL/2013[2004-05]Status: Disposed5/4/2017AY 2004-05
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S NALCO WATER INDIA LTD, KOLKATA
ITA 2111/KOL/2013[2008-09]Status: Disposed5/4/2017AY 2008-09
ITO, WARD - 1(3), KOLKATA, KOLKATA vs M/S. GKW LTD., KOLKATA
ITA 459/KOL/2012[1996-97]Status: Disposed5/4/2017AY 1996-97
I T C LIMITED,KOLKATA vs DCIT, CIRCLE - 8, KOLKATA, KOLKATA
ITA 253/KOL/2011[2006-07]Status: Disposed5/4/2017AY 2006-07
ADIT(IT)-3(1), KOLKATA, KOLKATA vs WHITE INDUSTRIES AUSTRALIA LTD., KOLKATA
ITA 507/KOL/2010[1992-93]Status: Disposed5/4/2017AY 1992-93
M/S. WHITE INDUSTRIES AUSTRALIA LTD.,KOLKATA vs ASST. DIT, INTERNATIONAL TAXATION - 3(1), KOLKATA, KOLKATA
ITA 477/KOL/2010[1992-93]Status: Disposed5/4/2017AY 1992-93
VINOD GUPTA,KOLKATA vs ITO, WARD-31(1),KOLKATA, KOLKATA
ITA 2268/KOL/2016[2013-14]Status: Disposed31/3/2017AY 2013-14
POREL DASS WATER & EFFLUENT PVT. LTD.,HOWRAH vs THE INCOME TAX OFFICER, WARD-1(4), KOLKATA, KOLKATA
ITA 2208/KOL/2016[2010-11]Status: Disposed31/3/2017AY 2010-11
GOLDEN SAND TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 1815/KOL/2016[]Status: Disposed31/3/2017
DEBENDRA COLDSTORAGE PRIVATE LIMITED,HOOGHLY vs ACIT, CIRCLE-1, HOOGHLY, HOOGHLY
ITA 1419/KOL/2016[2008-09]Status: Disposed31/3/2017AY 2008-09
RIVERBANK DEVELOPERS PVT. LTD.,KOLKATA vs CIT -4, KOLKATA, KOLKATA
ITA 1329/KOL/2016[2011-2012]Status: Disposed31/3/2017AY 2011-2012
M/S CONTROLLA ELECTROTECH PVT. LTD.,LUCKNOW vs THE DCIT, CEN. CIR-XXI, KOLKATA, KOLKATA
ITA 1491/KOL/2014[2008-2009]Status: Disposed31/3/2017AY 2008-2009
SRI BHAGDEV ROY,KOLKATA vs A.C.I.T CC - XII,KOLKATA, KOLKATA
ITA 832/KOL/2013[2008-2009]Status: Disposed31/3/2017AY 2008-2009
ITO, WARD-32(3), KOLKATA,KOLKATA vs SHRI JAYANTILAL THAKORLAL MEHTA, KOLKATA
ITA 1535/KOL/2014[2010-2011]Status: Disposed30/3/2017AY 2010-2011
M/S PRINCE FURNISHERS,KOLKATA vs THE ITO, WD-35(1), KOLKATA, KOLKATA
ITA 1495/KOL/2014[2010-2011]Status: Disposed30/3/2017AY 2010-2011
HERBICURE HEALTHCARE BIO-HERBAL RESEARCH FOUNDATION,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 435/KOL/2016[]Status: Disposed29/3/2017
SRI SAMIR KUMAR BHATTACHARYA,KOLKATA vs ACIT, CIRCLE-23, HOOGHLY, HOOGHLY
ITA 2126/KOL/2016[2010-11]Status: Disposed29/3/2017AY 2010-11