← All Benches
ITAT Kolkata Bench
22,193 judgments
DCIT, CIR-5, KOLKATA, KOLKATA vs M/S HSIL LTD., KOLKATA
ITA 495/KOL/2014[2010-2011]Status: Disposed3/8/2017AY 2010-2011
ACIT, CIRCLE -33, KOLKATA, KOLKATA vs SHRI PRADIP KUMAR BASU, KOLKATA
ITA 35/KOL/2014[2009-2010]Status: Disposed3/8/2017AY 2009-2010
M/S BMA STAINLESS LTD.,KOLKATA vs DCIT-CC-VI, KOLKATA\U005CU005C, KOLKATA
ITA 1804/KOL/2014[2009-2010]Status: Disposed3/8/2017AY 2009-2010
D.C.I.T., CIRCLE-5, KOLKATA, KOLKATA vs M/S THE WEST BENGAL POWER DEVELOPMENT CORPORATION LTD., KOLKATA
ITA 2584/KOL/2013[2007-2008]Status: Disposed3/8/2017AY 2007-2008
ASHOK KUMAR DEORA (HUF),KOLKATA vs ITO, WARD 45(1), KOLKATA, KOLKATA
ITA 305/KOL/2017[2004-05]Status: Disposed2/8/2017AY 2004-05
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2137/KOL/2016[2012-13]Status: Disposed2/8/2017AY 2012-13
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2136/KOL/2016[2011-12]Status: Disposed2/8/2017AY 2011-12
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2135/KOL/2016[2010-11]Status: Disposed2/8/2017AY 2010-11
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2134/KOL/2016[2007-08]Status: Disposed2/8/2017AY 2007-08
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2133/KOL/2016[2003-04]Status: Disposed2/8/2017AY 2003-04
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2132/KOL/2016[2002-03]Status: Disposed2/8/2017AY 2002-03
ITO(E), WD-1(4),KOLKATA, KOLKATA vs MAMATA SHANKAR BALLET TROUPE, KOLKATA
ITA 2131/KOL/2016[1998-99]Status: Disposed2/8/2017AY 1998-99
ITO, WD-47(2), KOLKATA, KOLKATA vs AMIT JAISWAL, HOWRAH
ITA 416/KOL/2015[2011-2012]Status: Disposed2/8/2017AY 2011-2012
AMIT JAISWAL,HOWRAH vs ITO, WD-47(3), KOLKATA, KOLKATA
ITA 290/KOL/2015[2011-2012]Status: Disposed2/8/2017AY 2011-2012
BENGAL UNITED CREDIT BELANI HOUSING LIMITED,KOLKATA vs ITO, WARD-12(3),KOLKATA, KOLKATA
ITA 155/KOL/2017[2012-13]Status: Disposed31/7/2017AY 2012-13
DR. SHEILA ROHATGI,KOLKATA vs ITO, WD.22(1), KOLKATA, KOLKATA
ITA 2441/KOL/2016[2009-2010]Status: Disposed31/7/2017AY 2009-2010
M/S N.P. JEWELLERY HOUSE PVT. LTD.,KOLKATA vs DCIT, CIR-9(2), KOLKATA, KOLKATA
ITA 1985/KOL/2016[2012-13]Status: Disposed31/7/2017AY 2012-13
M/S YADUKA COACHING CENTRE PVT. LTD.,KOLKATA vs DCIT, CC-XXV, KOLKATA, KOLKATA
ITA 961/KOL/2015[2012-2013]Status: Disposed31/7/2017AY 2012-2013
M/S HAMSAFAR INVESTMENTS CONSULTANTS PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA, KOLKATA
ITA 634/KOL/2015[2009-2010]Status: Disposed31/7/2017AY 2009-2010
M/S KHERA MOTORS FINANCE PVT. LTD.,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 422/KOL/2015[2008-2009]Status: Disposed31/7/2017AY 2008-2009
