← All Benches
ITAT Kolkata Bench
22,193 judgments
RAJESH CHANDER SETH,KOLKATA vs ACIT CIRCLE 45, KOLKATA, KOLKATA
ITA 570/KOL/2017[2009-10]Status: Disposed16/8/2017AY 2009-10
P.C.GHOSH & S.N.GHOSH,HOOGHLY vs ITO, WARD -24(2) HOOGLY, HOOGHLY
ITA 337/KOL/2017[2012-13]Status: Disposed16/8/2017AY 2012-13
M/S GAAT FOUNDATION,MURSHIDABAD vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 2194/KOL/2016[]Status: Disposed16/8/2017
VIDYA FINVEST LTD.,KOLKATA vs DCIT, CIR-5, KOLKATA, KOLKATA
ITA 680/KOL/2015[2007-2008]Status: Disposed16/8/2017AY 2007-2008
ACIT, CC-3(4), KOLKATA, KOLKATA vs SRI BIJAY KUMAR GARODIA, KOLKATA
ITA 2281/KOL/2014[2010-2011]Status: Disposed16/8/2017AY 2010-2011
SRI BIJAY KUMAR GARODIA,KOLKATA vs DCIT, CC-XXV, KOLKATA, KOLKATA
ITA 2230/KOL/2014[2010-2011]Status: Disposed16/8/2017AY 2010-2011
A.C.I.T., -35,KOLKATA, KOLKATA vs SMT MADHU DEVI SARAF, KOLKATA
ITA 2216/KOL/2014[2010-2011]Status: Disposed16/8/2017AY 2010-2011
DCIT, CIRCLE-10, KOLKATA, KOLKATA vs M/S. RELIANCE CHEMOTEX INDUSTRIES LTD., KOLKATA
ITA 2041/KOL/2014[2011-2012]Status: Disposed16/8/2017AY 2011-2012
D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S GESTETNER (INDIA) LTD, KOLKATA
ITA 981/KOL/2013[1999-2000]Status: Disposed16/8/2017AY 1999-2000
GESTENER (INDIA) LIMITED (SINCE MERGED WITH RICOH INDIA LIMITED),KOLKATA vs D.C.I.T CIR - 1,KOLKATA., KOLKATA
ITA 619/KOL/2013[1999-2000]Status: Disposed16/8/2017AY 1999-2000
SHRI ASIM KUMAR BERA,KOLKATA vs DCIT (INTERNATIONAL TAXATION) CIRCLE 1(1), KOLKATA, KOLKATA
ITA 852/KOL/2017[2012-13]Status: Disposed11/8/2017AY 2012-13
BITHAL DAS DAGA,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 540/KOL/2016[2006-07]Status: Disposed11/8/2017AY 2006-07
DR. SANTOSH MANOHAR KUMAR,KOLKATA vs ITO, WARD-22(3), KOL, KOLKATA
ITA 1730/KOL/2016[2008-09]Status: Disposed11/8/2017AY 2008-09
DR. SANTOSH MANOHAR KUMAR,KOLKATA vs ITO, WARD-22(3), KOL, KOLKATA
ITA 1604/KOL/2016[2009-10]Status: Disposed11/8/2017AY 2009-10
DCIT, CIRCLE-1(2), KOLKATA, KOLKATA vs M/S. SKJ COKE INDUSTRIES LIMITED, KOLKATA
ITA 72/KOL/2015[2006-2007]Status: Disposed11/8/2017AY 2006-2007
DCIT, CIR-1(2), KOLKATA, KOLKATA vs M/S SKJ COKE INDUSTRIES LIMITED, KOLKATA
ITA 297/KOL/2015[2007-2008]Status: Disposed11/8/2017AY 2007-2008
SUSHIL KR. HAZRA,KOLKATA vs ITO, WD-22(2), KOLKATA, KOLKATA
ITA 237/KOL/2015[2008-2009]Status: Disposed11/8/2017AY 2008-2009
ITO, WD-36(1), KOLKATA, KOLKATA vs SRI RAGHU NANDAN MODI, KOLKATA
ITA 1087/KOL/2015[2006-2007]Status: Disposed11/8/2017AY 2006-2007
ACIT, CIR-30, KOLKATA, KOLKATA vs SHRI SREEKANT PHUMBRA, KOLKATA
ITA 1082/KOL/2015[2010-2011]Status: Disposed11/8/2017AY 2010-2011
ITO, WD-8(1), KOLKATA, KOLKATA vs M/S BAGRI IMPEX PVT. LTD., KOLKATA
ITA 1060/KOL/2015[2006-2007]Status: Disposed11/8/2017AY 2006-2007
