← All Benches

ITAT Kolkata Bench

22,193 judgments

M/S. ODYSSEY SHARE BROKING SERVICES,KOLKATA vs ITO, WARD 35(1), KOLKATA, KOLKATA

ITA 847/KOL/2017[2010-11]Status: Disposed6/10/2017AY 2010-11

M/S VIPUL EASTERN INFRACON (P) LTD.,KOLKATA vs ITO, WD.8(2), KOLKATA, KOLKATA

ITA 66/KOL/2017[2011-2012]Status: Disposed6/10/2017AY 2011-2012

SRI ADITYA CHOWDHURY,BURDWAN vs ITO, WARD 1(2), BURDWAN, BURDWAN

ITA 539/KOL/2017[2008-09]Status: Disposed6/10/2017AY 2008-09

SRI CHANDAN DAS,KOLKATA vs ITO, WD-24(3), KOLKATA, KOLKATA

ITA 293/KOL/2016[2010-2011]Status: Disposed6/10/2017AY 2010-2011

M/S MINI DAIRY,KOLKATA vs ITO, WD-50(2), KOLKATA, KOLKATA

ITA 962/KOL/2015[2010-2011]Status: Disposed6/10/2017AY 2010-2011

MR JAY KUMAR SHAW,KOLKATA vs ITO, WD-25(2), KOLKATA, KOLKATA

ITA 959/KOL/2015[2006-2007]Status: Disposed6/10/2017AY 2006-2007

SMT CHHANDA ROY CHOWDHURY,KOLKATA vs JCIT, RG-2, HOOGHLY, HOOGHLY

ITA 919/KOL/2015[2008-2009]Status: Disposed6/10/2017AY 2008-2009

DCIT, CIR-5(1), KOLKATA, KOLKATA vs M/S KALYANPUR CEMENT LTD., KOLKATA

ITA 901/KOL/2015[2010-2011]Status: Disposed6/10/2017AY 2010-2011

ACIT, CIR-44, KOLKATA, KOLKATA vs SHRI DAULAL KOTHARI, KOLKATA

ITA 863/KOL/2015[2010-2011]Status: Disposed6/10/2017AY 2010-2011

ACIT, CIR-33, KOLKATA, KOLKATA vs M/S ASHIANA AMAR DEVELOPERS, KOLKATA

ITA 1307/KOL/2015[2012-2013]Status: Disposed6/10/2017AY 2012-2013

ACIT, CIR-32, KOLKATA, KOLKATA vs SHRI UTPAL KUMAR GUHA, KOLKATA

ITA 1251/KOL/2015[2012-2013]Status: Disposed6/10/2017AY 2012-2013

DCIT, CIR-11(1), KOLKATA, KOLKATA vs M/S BENGAL BEVERAGES PVT. LTD., KOLKATA

ITA 1218/KOL/2015[2010-2011]Status: Disposed6/10/2017AY 2010-2011

DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA

ITA 1135/KOL/2015[2012-2013]Status: Disposed6/10/2017AY 2012-2013

DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA

ITA 1134/KOL/2015[2011-2012]Status: Disposed6/10/2017AY 2011-2012

MURLI MANOHAR KARNANI,KOLKATA vs ITO, WD-46(2), KOLKATA, KOLKATA

ITA 1099/KOL/2015[2006-2007]Status: Disposed6/10/2017AY 2006-2007

DCIT, CIR-34, KOLKATA, KOLKATA vs SRI BINOD KR. GUPTA, KOLKATA

ITA 1095/KOL/2015[2010-2011]Status: Disposed6/10/2017AY 2010-2011

ITO, WD-1(3), KOLKATA, KOLKATA vs M/S RAVLON PROPERTIES (P) LTD., KOLKATA

ITA 1458/KOL/2014[2010-2011]Status: Disposed6/10/2017AY 2010-2011

SMT. ASHA DEVI MOHTA,KOLKATA vs D.C.I.T CIR - 34,KOLKATA, KOLKATA

ITA 1041/KOL/2013[2007-08]Status: Disposed6/10/2017AY 2007-08

RANJAN DEBNATH,KOLKATA vs ITO, WD-26(1), KOLKATA, KOLKATA

ITA 297/KOL/2016[2008-09]Status: Disposed5/10/2017AY 2008-09

M/S BANARASI NIKETAN,KOLKATA vs ITO, WD-41(2), KOLKATA, KOLKATA

ITA 246/KOL/2015[2004-2005]Status: Disposed5/10/2017AY 2004-2005