← All Benches
ITAT Kolkata Bench
22,193 judgments
M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 802/KOL/2016[2009-2010]Status: Disposed31/10/2017AY 2009-2010
M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 801/KOL/2016[2008-09]Status: Disposed31/10/2017AY 2008-09
M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 800/KOL/2016[2007-08]Status: Disposed31/10/2017AY 2007-08
PRAYAG DUTT SHAW,KOLKATA vs ITO, WD-47(4), KOLKATA, KOLKATA
ITA 747/KOL/2016[2008-09]Status: Disposed31/10/2017AY 2008-09
SHRI PRATIP SAHA,KOLKATA vs ITO,WD-22(1), KOLKATA, KOLKATA
ITA 591/KOL/2016[2006-07]Status: Disposed31/10/2017AY 2006-07
SUJIT KUMAR JAISWAL,HOWRAH vs ITO, WARD 46(4), KOLKATA, KOLKATA
ITA 2056/KOL/2016[2011-12]Status: Disposed31/10/2017AY 2011-12
SMT KANAK CHAKRABORTY,NADIA vs ACIT, CIRCLE-43, KOLKATA, KOLKATA
ITA 1825/KOL/2016[2006-07]Status: Disposed31/10/2017AY 2006-07
TARAKESWAR VIVEKANANDA PALLY SEVA KENDRA,HOOGHLY vs ITO, WARD-24(3), HOOGHLY, KOLKATA
ITA 1819/KOL/2016[2010-11]Status: Disposed31/10/2017AY 2010-11
KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA
ITA 1781/KOL/2016[2009-10]Status: Disposed31/10/2017AY 2009-10
KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA
ITA 1780/KOL/2016[2007-08]Status: Disposed31/10/2017AY 2007-08
KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA
ITA 1779/KOL/2016[2005-06]Status: Disposed31/10/2017AY 2005-06
ANUSHREE FINLEASE PVT. LTD,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA
ITA 1424/KOL/2016[2004-05]Status: Disposed31/10/2017AY 2004-05
ANUSHREE FINLEASE PVT. LTD,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA
ITA 1423/KOL/2016[2002-03]Status: Disposed31/10/2017AY 2002-03
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.,KOLKATA vs THE DCIT, CIR-2, KOLKATA, KOLKATA
ITA 872/KOL/2015[2011-2012]Status: Disposed31/10/2017AY 2011-2012
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.,KOLKATA vs THE DCIT, CIR-2, KOLKATA, KOLKATA
ITA 871/KOL/2015[2010-2011]Status: Disposed31/10/2017AY 2010-2011
DCIT, CIR-2, SILIGURI, SILIGURI vs M/S SHELCON PROPERTIES PVT.LTD., SILIGURI
ITA 372/KOL/2015[2009-2010]Status: Disposed31/10/2017AY 2009-2010
ITO, WD-1(2), KOLKATA, KOLKATA vs M/S JAGATI COKES (P) LTD, KOLKATA
ITA 233/KOL/2015[2010-2011]Status: Disposed31/10/2017AY 2010-2011
NAWAPARA LAXMINARAYAN KHADI - O- GRAMONNAYAN MAHILA SANSTHA,BIRBHUM vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1308/KOL/2015[]Status: Disposed31/10/2017
JAIRAM DISTRIBUTORS,HOOGHLY vs ACIT, CIR-1, HOOGHLY, HOOGHLY
ITA 1008/KOL/2015[2010-2011]Status: Disposed31/10/2017AY 2010-2011
DCIT, CIR-2(2), KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD., KOLKATA
ITA 1002/KOL/2015[2011-2012]Status: Disposed31/10/2017AY 2011-2012