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ITAT Kolkata Bench

22,143 judgments

MUJIBAR RAHAMAN SEKH,SOUTH TWENTY FOUR PGS. vs I.T.O., WARD - 25(1), KOLKATA

ITA 2544/KOL/2026[2023-2024]Status: Disposed29/9/2026AY 2023-2024

PRABHA COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA

ITA 2543/KOL/2026[2013-2014]Status: Disposed29/9/2026AY 2013-2014

MRINMOY BERA,BANKURA , WEST BENGAL vs INCOME TAX OFFICER(WARD 3(1) BANKURA), AAYKAR BHAWAN , BANKURA

ITA 2535/KOL/2026[2021-22]Status: Disposed29/9/2026AY 2021-22

MRINMOY BERA,BANKURA , WEST BENGAL vs INCOME TAX OFFICER(WARD 3(1) BANKURA), AAYKAR BHAWAN , BANKURA

ITA 2534/KOL/2026[2020-21]Status: Disposed29/9/2026AY 2020-21

MIDNAPORE COLLEGE,WEST MIDNAPORE vs I.T.O., WARD - 38(1), PASCHIM MIDNAPORE

ITA 2409/KOL/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017

MIDNAPORE COLLEGE,WEST MIDNAPORE vs I.T.O., WARD - 38(1), PASCHIM MEDINAPUR

ITA 2408/KOL/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017

MIDNAPORE COLLEGE,WEST MIDNAPUR vs I.T.O., WARD - 38(1),, PASCHIM MEDINIPUR

ITA 2407/KOL/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017

HARIPA INDUSTRIES,KOLKATA vs ITO, CENTRAL CIRCLE 4(1), KOLKATA,, KOLKATA

ITA 2283/KOL/2026[2019-2020]Status: Disposed29/9/2026AY 2019-2020

AURELIA HOUSING COPERATIVE SOCIETY LTD.,KOLKATA vs I.T.O., WARD - 49(4), KOLKATA

ITA 2198/KOL/2026[2017-2018]Status: Disposed29/9/2026AY 2017-2018

SUNDAR CHANDRA ROY BANERJEE,BERHAMPORE, MURSHIDABAD vs ITO, WARD - 42(1), MURSHIDABAD, WEST BENGAL

ITA 2167/KOL/2026[2021-2022]Status: Disposed29/9/2026AY 2021-2022

DIAMOND DEALTRADE LIMITED,,KOLKATA vs ITO, WARD 12(1), KOLKATA,, KOLKATA

ITA 1823/KOL/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019

NARESH KUMAR KHARAKIA,BAGUIHATI vs ITO, WARD 36(1),, KOLKATA

ITA 129/KOL/2026[2023-2024]Status: Disposed29/9/2026AY 2023-2024

MOHAN GLOBAL BUSINESS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1),, KOLKATA

ITA 2052/KOL/2025[2013-2014]Status: Disposed29/9/2026AY 2013-2014

MUJIBUL KHAN,TAMLUK vs ITO, WARD 27(3),, HALDIA

ITA 508/KOL/2026[2020-21]Status: Disposed29/9/2026AY 2020-21

PUSHPA BITAN FRIENDSHIP SOCIETY,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION, KOLKATA

ITA 2607/KOL/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019

ACIT, CIRCLE-32, KOLKATA, INCOME TAX, MIDDLETON OFFICE vs VIVEK KUMAR KAJARIA, KOLKATA

ITA 340/KOL/2026[2019-20]Status: Disposed28/9/2026AY 2019-20

SRI VIVEK KUMAR KAJARIA,KOLKATA vs D.C.I.T., NFAC, DELHI

ITA 174/KOL/2026[2019-2020]Status: Disposed28/9/2026AY 2019-2020

M/S. GRAIN PROCESSING INDUSTRIES (INDIA) PVT. LTD.,,KOLKATA vs ITO, WARD 12(2),, KOLKATA

ITA 3282/KOL/2025[2016-2017]Status: Disposed28/9/2026AY 2016-2017

SHISHIR DHATWALIA,HAMIRPUR vs CIRCLE 1(1) JALPAIGURI, JALPAIGURI

ITA 2583/KOL/2025[2021-22]Status: Disposed28/9/2026AY 2021-22

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA vs MIHIJAM VANASPATI LIMITED, JHARKHAND

ITA 1438/KOL/2025[2021-22]Status: Disposed28/9/2026AY 2021-22