← All Benches
ITAT Kolkata Bench
22,199 judgments
ACIT, CIRCLE - 7, KOLKATA vs HUTCHISON TELECOM EAST LIMITED, KOLKATA
ITA 343/KOL/2009[2004-05]Status: Disposed15/12/2017AY 2004-05
SARDA MINES PVT. LIMITED,KOLKATA vs DCIT, CIRCLE-05(2), KOLKATA, KOLKATA
ITA 868/KOL/2017[2012-13]Status: Disposed14/12/2017AY 2012-13
SARDA MINES PVT. LIMITED,KOLKATA vs DCIT, CIRCLE-05(2), KOLKATA, KOLKATA
ITA 867/KOL/2017[2007-08]Status: Disposed14/12/2017AY 2007-08
WEST BENGAL STATE WAREHOUSING CORPORATION,KOLKATA vs DCIT, CIR-2, KOLKATA, KARNATAKA
ITA 632/KOL/2015[2009-2010]Status: Disposed14/12/2017AY 2009-2010
MILLENIUM ROAD CONSTRUCTION PVT. LTD.,HOOGHLY vs JCIT, R-2, JALPAIGURI, JALPAIGURI
ITA 1321/KOL/2015[2011-2012]Status: Disposed14/12/2017AY 2011-2012
OM FORGING & ENGINEERING PRIVATE LIMITED,KOLKATA vs THE PR. CIT-1, KOLKATA, KOLKATA
ITA 509/KOL/2017[2010-11]Status: Disposed13/12/2017AY 2010-11
YASHWANT KANORIA,KOLKATA vs ITO, WARD 32(2)/ KOLKATA, KOLKATA
ITA 35/KOL/2017[2012-13]Status: Disposed13/12/2017AY 2012-13
SOURAV SIDDHANTA,KOLKATA vs ITO, WARD - 57(4), KOLKATA, KOLKATA
ITA 2071/KOL/2017[2011-12]Status: Disposed13/12/2017AY 2011-12
LATE MADAN MOHAN PATODIA, L/R PULAK PATODIA,KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 959/KOL/2016[2011-2012]Status: Disposed13/12/2017AY 2011-2012
M/S CTA LOGISTICS LTD.,KOLKATA vs DCIT, CIR-12, KOLKATA, KOLKATA
ITA 929/KOL/2016[2009-2010]Status: Disposed13/12/2017AY 2009-2010
SMT ILA MONDAL vs ITO, WD-50(2), KOLKATA, KOLKATA
ITA 899/KOL/2016[2010-2011]Status: Disposed13/12/2017AY 2010-2011
SRI ASHOK KUMAR MONDAL vs ITO, WD-50(2), KOLKATA, KOLKATA
ITA 898/KOL/2016[2010-2011]Status: Disposed13/12/2017AY 2010-2011
SHRI ANIL CHANDRA PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 887/KOL/2016[2006-07]Status: Disposed13/12/2017AY 2006-07
RANJIT KUMAR PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 880/KOL/2016[2006-07]Status: Disposed13/12/2017AY 2006-07
ABHIJIT GHOSH DASTIDAR,KOLKATA vs THE ITO, WD-13(1), KOLKATA, KOLKATA
ITA 835/KOL/2016[2007-08]Status: Disposed13/12/2017AY 2007-08
JIWANRAM SHEODUTTRAI INDS. PVT. LTD.,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 743/KOL/2016[2009-2010]Status: Disposed13/12/2017AY 2009-2010
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 722/KOL/2016[2012-2013]Status: Disposed13/12/2017AY 2012-2013
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 721/KOL/2016[2011-2012]Status: Disposed13/12/2017AY 2011-2012
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs HALDIA DEVELOPMENT AUTHORITTY, PURBA MEDINIPUR
ITA 720/KOL/2016[2010-2011]Status: Disposed13/12/2017AY 2010-2011
M/S AWANTI CORPORATION,KOLKATA vs ACIT, CIR-33, KOLKATA, KOLKATA
ITA 702/KOL/2016[2010-2011]Status: Disposed13/12/2017AY 2010-2011
