← All Benches

ITAT Kolkata Bench

22,248 judgments

SUBHAJIT KR. GHOSH,KOLKATA vs DCIT, CC-XXV, KOLKATA, KOLKATA

ITA 685/KOL/2015[2011-2012]Status: Disposed14/2/2018AY 2011-2012

M/S PRICEWATERHOUSECOOPERS LLP, USA,KOLKATA vs CIT, (IT & TP), KOLKATA, KOLKATA

ITA 540/KOL/2015[2010-2011]Status: Disposed14/2/2018AY 2010-2011

ARUNASHIS SARKAR,HOOGHLY vs ITO, WD-1(3), HOOGHLY, HOOGHLY

ITA 258/KOL/2015[2010-2011]Status: Disposed14/2/2018AY 2010-2011

ITO, WARD-23(3), HOOGHLY, HOOGHLY vs SHRI ARUNASIA SARKAR, HOOGHLY

ITA 176/KOL/2015[2010-2011]Status: Disposed14/2/2018AY 2010-2011

ITO,WD-12(3), KOLKATA, KOLKATA vs SAFE STRUCTURES (P) LTD., KOLKATA

ITA 459/KOL/2014[1994-95]Status: Disposed14/2/2018AY 1994-95

ACIT, CIRCLE-42, KOLKATA, KOLKATA vs SHRI RANJIT KR. SAHA, KOLKATA

ITA 1629/KOL/2014[2001-2002]Status: Disposed14/2/2018AY 2001-2002

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 851/KOL/2013[2008-2009]Status: Disposed14/2/2018AY 2008-2009

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 850/KOL/2013[2007-08]Status: Disposed14/2/2018AY 2007-08

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 849/KOL/2013[2006-07]Status: Disposed14/2/2018AY 2006-07

RAGUVALIKA TRADING PVT LTD ( SINCE MERGED WITH M.M.MURARKA SHARE & SECURITIES PVT LTD),KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA

ITA 848/KOL/2013[2005-06]Status: Disposed14/2/2018AY 2005-06

P & H JOY MINING EQUIPMENT INDIA LIMITED,KOLKATA vs ACIT, CIRCLE - 12, KOLKATA, KOLKATA

ITA 1101/KOL/2011[2004-05]Status: Disposed14/2/2018AY 2004-05

RAMINDER SINGH,SILIGURI vs ITO, WD-2(2), SILIGURI, SILIGURI

ITA 343/KOL/2016[2005-2006]Status: Disposed13/2/2018AY 2005-2006

MANICK LAL DEY,KOLKATA vs ITO, WARD-45(3), KOLKATA, KOLKATA

ITA 2240/KOL/2016[2011-12]Status: Disposed13/2/2018AY 2011-12

MANICK LAL DEY,KOLKATA vs ITO, WARD-45(3), KOLKATA, KOLKATA

ITA 2239/KOL/2016[2011-12]Status: Disposed13/2/2018AY 2011-12

SK. ALTAF HOSSAIN,HOOGHLY vs ITO, WARD - 1(4), HOOGHLY, HOOGHLY

ITA 1456/KOL/2017[2008-09]Status: Disposed12/2/2018AY 2008-09

RAJNI PACKAGING INDUSTRIES PVT. LTD.,KOLKATA vs ITO, WARD 12(3) KOLKATA, KOLKATA

ITA 2453/KOL/2016[2007-08]Status: Disposed12/2/2018AY 2007-08

M/S. LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1619/KOL/2017[2009-10]Status: Disposed9/2/2018AY 2009-10

M/S. LMJ BUSINESS CENTRE (P) LTD.,KOLKATA vs ITO, WARD - 8(3), KOLKATA, KOLKATA

ITA 1618/KOL/2017[2008-09]Status: Disposed9/2/2018AY 2008-09

M/S. ARROWLINE MERCHANDISE PVT. LTD.,KOLKATA vs PR.CIT -2, KOLKATA, KOLKATA

ITA 1228/KOL/2017[2012-13]Status: Disposed9/2/2018AY 2012-13

SHREE GANESH JEWELLERY HOUSE LTD.,KOLKATA vs THE DCIT, CI-8(2), KOLKATA, KOLKATA

ITA 973/KOL/2016[2009-2010]Status: Disposed9/2/2018AY 2009-2010