← All Benches
ITAT Kolkata Bench
22,193 judgments
SANHATI INFOCOM SERVICES PRIVATE LIMITED,WEST BENGAL vs INCOME TAX OFFICER, WARD 2(4), DURGAPUR., WEST BENGAL
ITA 3022/KOL/2025[2017-18]Status: Disposed15/4/2026AY 2017-18
ESTATE OF BINOY KUMAR CHANDRA,KOLKATA vs ITO, WARD 32(2), KOLKATA
ITA 2810/KOL/2025[2020-2021]Status: Disposed15/4/2026AY 2020-2021
SRI VENKATESH IRON AND ALLOYS INDIA LTD.,KOLKATA vs ITO. WARD -3(2), KOLKATA
ITA 2718/KOL/2025[2013-14]Status: Disposed15/4/2026AY 2013-14
ABC INDIA LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
ITA 2673/KOL/2025[2022-2023]Status: Disposed15/4/2026AY 2022-2023
JAYA CHANDRA,BAGUIHATI vs ITO, WARD 43(1), KOLKATA
ITA 2340/KOL/2025[2022-2023]Status: Disposed15/4/2026AY 2022-2023
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CONCAST PRIVATE LIMITED, PATNA
ITA 1893/KOL/2025[2023-24]Status: Disposed15/4/2026AY 2023-24
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs BALMUKUND CONCAST PRIVATE LIMITED, PATNA
ITA 1892/KOL/2025[2019-20]Status: Disposed15/4/2026AY 2019-20
BALMUKUND CONCAST PVT. LTD.,PATNA vs DCIT, CENTRAL CIRCLE 4(3), KOLKATA
ITA 1380/KOL/2025[2023-2024]Status: Disposed15/4/2026AY 2023-2024
INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA vs VIGHNAHARTA VINCOM PRIVATE LIMITED, KARNATAKA
ITA 2278/KOL/2024[2012-13]Status: Disposed15/4/2026AY 2012-13
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA
ITA 180/KOL/2026[2015-2016]Status: Disposed13/4/2026AY 2015-2016
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,KOLKATA vs I.T.O., WARD - 2(1), TDS, KOLKATA
ITA 179/KOL/2026[2014-2015]Status: Disposed13/4/2026AY 2014-2015
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,KOLKATA vs I.T.O., WARD - 2(1), TDS, KOLKATA
ITA 178/KOL/2026[2013-2014]Status: Disposed13/4/2026AY 2013-2014
ITO, WARD-1(1), KOLKATA, KOLKATA vs MAULA GAZI, KOLKATA
ITA 3006/KOL/2025[2015-16]Status: Disposed13/4/2026AY 2015-16
RIDHISIDHI SUPPLIERS PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 4(1),, KOLKATA
ITSSA 7/KOL/2026[2013-2014]Status: Disposed8/4/2026AY 2013-2014
CHNHB HEALTH INSURANCE CO. LTD.,KOLKATA vs ACIT, CIRCLE 6(1), KOLKATA
ITA 511/KOL/2025[2017-18]Status: Disposed8/4/2026AY 2017-18
HULDIBARI INDUSTRIES AND PLANTATION COMPANY LIMITED,KOLKATA vs A.C.I.T., RANGE - 4, KOLKATA
ITA 2423/KOL/2025[2022-2023]Status: Disposed8/4/2026AY 2022-2023
ITAHAR CONSUMERS COOPERATIVE STORES LIMITED,ITAHAR vs ITO, KARNAJORA
ITA 1593/KOL/2025[2018-19]Status: Disposed8/4/2026AY 2018-19
SOMA MUKHOPADHYAY,KOLKATA vs A.C.I.T., CIRCLE - 49(1), KOLKATA
ITA 1821/KOL/2024[2012-2013]Status: Disposed8/4/2026AY 2012-2013
MEENAKSHI MITTAL AGARWAL,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK
ITA 112/KOL/2026[2015-2016]Status: Disposed7/4/2026AY 2015-2016
MEENAKSHI MITTAL AGARWAL,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK
ITA 111/KOL/2026[2014-2015]Status: Disposed7/4/2026AY 2014-2015
