← All Benches

ITAT Kolkata Bench

22,285 judgments

M/S ANAND MOTOR AGENCIES LTD,KOLKATA vs DCIT, CIRCLE-1(1), KOLKATA, KOLKATA

ITA 765/KOL/2017[2009-10]Status: Disposed18/7/2018AY 2009-10

SUBARNASHILA MERCHANTS PVT. LTD.,KOLKATA vs ITO, WARD 2(3), KOLKATA, KOLKATA

ITA 731/KOL/2017[2012-13]Status: Disposed18/7/2018AY 2012-13

INDRASIS ARCHARYA,KOLKATA vs ITO WARD 59(3), KOLKATA

ITA 73/KOL/2017[2006-07]Status: Disposed18/7/2018AY 2006-07

SURENDRA KUMAR MITTAL,KOLKATA vs ITO, WARD 45(2), KOLKATA, KOLKATA

ITA 563/KOL/2017[2010-11]Status: Disposed18/7/2018AY 2010-11

ACIT, CIRCLE-1(2), KOLKATA, KOLKATA vs SHRI KANUNGO SAURAV MOHANTY, RAJARHAT

ITA 479/KOL/2017[2013-14]Status: Disposed18/7/2018AY 2013-14

JAMES WARREN TEA LTD,KOLKATA vs DCIT, CIR-4(1), KOLKATA, KOLKATA

ITA 417/KOL/2017[2013-14]Status: Disposed18/7/2018AY 2013-14

TEESTA VALLEY EXPORTS LTD.,KOLKATA vs DCIT, CIRCLE 4(2), KOLKATA, KOLKATA

ITA 399/KOL/2017[2013-14]Status: Disposed18/7/2018AY 2013-14

ITO, WARD-3(3), KOLKATA, KOLKATA vs M/S NIRA FIRM DEVELOPERS PVT. LTD., HOWRAH

ITA 358/KOL/2017[2008-09]Status: Disposed18/7/2018AY 2008-09

ACIT, CIRCLE-40, KOLKATA,KOLKATA vs M/S ECONOMIC TRANSPORT ORGANISATION, KOLKATA

ITA 270/KOL/2017[2000-01]Status: Disposed18/7/2018AY 2000-01

LAXMI FINLEASECAP PRIVATE LIMITED,KOLKATA vs DCIT, CIR-1(1), KOLKATA, KOLKATA

ITA 264/KOL/2017[2012-13]Status: Disposed18/7/2018AY 2012-13

NARNOLIA & ASSOCIATES LLP,KOLKATA vs ITO, WARD-35(2), KOLKATA, KOLKATA

ITA 263/KOL/2017[2013-14]Status: Disposed18/7/2018AY 2013-14

ASSOCIATION OF MINORITY PROFESSIONAL ACADEMIC INSTITUTE,KOLKATA vs CIT (E), KOLKATA, KOLKATA

ITA 2223/KOL/2017[-------------]Status: Disposed18/7/2018

M/S. VISURA (INDIA) LIMITED [ FORMERLY M/S. VISURA TRADING & INVESTMENT (INDIA) LTD.,],KOLKATA vs ITO, WARD - 8(1), KOLKATA, KOLKATA

ITA 2190/KOL/2017[2005-06]Status: Disposed18/7/2018AY 2005-06

WEST BENGAL AGRO INDUSTRIES CORPORATION LTD.,KOLKATA vs ACIT, CIR - 6(2), KOLKATA, KOLKATA

ITA 2164/KOL/2017[2014-15]Status: Disposed18/7/2018AY 2014-15

SHRI LAXMI KANT TODI,KOLKATA vs ITO, WARD - 35(3), KOLKATA, KOLKATA

ITA 1509/KOL/2017[2002-03]Status: Disposed18/7/2018AY 2002-03

ADVANTAGE EQUI FUND PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 3(1), KOLKATA, KOLKATA

ITA 1401/KOL/2017[2010-11]Status: Disposed18/7/2018AY 2010-11

WEST BENGAL TRANSPORT CORPORATION LTD.,[FORMERLY THE CALCUTTA TRAMWAYS COMPANY (1978) LTD.],KOLKATA vs PRINCIPAL CIT - 2, KOLKATA, KOLKATA

ITA 1261/KOL/2017[2012-13]Status: Disposed18/7/2018AY 2012-13

COLLATE TIE UP PRIVATE LIMITED,KOLKATA vs ITRO, TRO-2, KOLKATA, KOLKATA

ITA 1191/KOL/2017[2012-13]Status: Disposed18/7/2018AY 2012-13

COLLATE INFRAPROJECTS PVT. LTD.,KOLKATA vs INCOME TAX RECOVERY OFFICER, TRO-2, KOLKATA, KOLKATA

ITA 1190/KOL/2017[2012-13]Status: Disposed18/7/2018AY 2012-13

MOBILE MERCANTILE PVT. LTD.,KOLKATA vs DCIT, CIR-2, KOLKATA, KOLKATA

ITA 1145/KOL/2017[2011-12]Status: Disposed18/7/2018AY 2011-12