← All Benches
ITAT Kolkata Bench
22,285 judgments
ITO, WARD - 40(2), KOLKATA, KOLKATA vs SHRI SURESH CHAND GUPTA, KOLKATA
ITA 1730/KOL/2017[2014-15]Status: Disposed26/12/2018AY 2014-15
DCIT, CENTRAL CIRCLE - 2(2), KOLKATA, KOLKATA vs SHRI LIADHAR AGARWALA, KOLKATA
ITA 1605/KOL/2017[2013-14]Status: Disposed26/12/2018AY 2013-14
ARYA ROADWAYS CO.PVT. LTD.,KOLKATA vs ITO, WARD - 3(3), KOLKATA [NEW ITO, WARD - 12(1), KOLKATA], KOLKATA
ITA 1454/KOL/2017[2010-11]Status: Disposed26/12/2018AY 2010-11
M/S. BHAWANI MERCHANTS PVT. LTD.,KOLKATA vs ITO, WARD - 5(3), KOLKATA, KOLKATA
ITA 1395/KOL/2017[2012-13]Status: Disposed26/12/2018AY 2012-13
PARVATI DEALERS PRIVATE LIMITED,HOWRAH vs ITO, WARD - 13(3), KOLKATA, KOLKATA
ITA 1337/KOL/2017[2012-13]Status: Disposed26/12/2018AY 2012-13
DCIT, CIRCLE - 10(1), KOLKATA, KOLKATA vs M/S. DR. KPC LIFE SCIENCES PVT. LTD., (FORMERLY CHEMGEN PHARMA INTERNATIONAL PVT. LTD.,), SOUTH 24 PARGANAS
ITA 1288/KOL/2017[2006-07]Status: Disposed26/12/2018AY 2006-07
ACIT, CIR-50, KOLKATA, KOLKATA vs SRI DILIP KUNDU, KOLKATA
ITA 361/KOL/2016[2009-2010]Status: Disposed26/12/2018AY 2009-2010
ACIT, CIRCLE CIRCLE-2(10), KOLKATA, KOLKATA vs M/S DECCON INDIA PVT.LTD, KOLKATA
ITA 2243/KOL/2016[2011-2012]Status: Disposed26/12/2018AY 2011-2012
M/S WISE ENCLAVE PRIVATE LIMITED,KOLKATA vs C.I.T KOLKATA - II, KOLKATA
ITA 1629/KOL/2013[2008-09]Status: Disposed26/12/2018AY 2008-09
SPECGRAPH INDIA PVT LTD,KOLKATA vs ITO, WARD-2(4), KOLKATA, KOLKATA
ITA 1740/KOL/2016[2005-06]Status: Disposed21/12/2018AY 2005-06
SHRI SURAJIT SEN, SON AND LEGAL HEIR OF ANIL KUMAR SEN (NOW DECEASED),KOLKATA vs ACIT, CIRCLE - 40, KOLKATA, KOLKATA
ITA 445/KOL/2018[2013-14]Status: Disposed20/12/2018AY 2013-14
RAJEEV GOYAL,KOLKATA vs DCIT, CIRCLE - 8, KOLKATA, KOLKATA
ITA 435/KOL/2018[2010-11]Status: Disposed20/12/2018AY 2010-11
ZEALANT TIE UP PVT. LTD.,KOLKATA vs ITO, WARD - 5(2), KOLKATA, KOLKATA
ITA 431/KOL/2018[2012-13]Status: Disposed20/12/2018AY 2012-13
SPAN COMMERCIAL PVT. LTD.,KOLKATA vs ITO, WARD - 5(1), KOLKATA, KOLKATA
ITA 430/KOL/2018[2012-13]Status: Disposed20/12/2018AY 2012-13
M/S. YOGENDRA INTERNATIONAL,KOLKATA vs ITO, WARD - 45(4), KOLKATA, KOLKATA
ITA 419/KOL/2018[2012-13]Status: Disposed20/12/2018AY 2012-13
SK. SAWKAT ALI,NORTH 24 PARGANAS vs ITO, WARD - 55(1), KOLKATA, KOLKATA
ITA 1854/KOL/2018[2008-09]Status: Disposed20/12/2018AY 2008-09
SRI MANOJ CHAKRABORTY,KOLKATA vs ACIT, CIRCLE - 27, KOLKATA, KOLKATA
ITA 1606/KOL/2018[2011-12]Status: Disposed20/12/2018AY 2011-12
ANKITA FINANCIAL SERVICES (P) LTD. [FOR SURSADHNA VYAAPAR (P) LTD., SINCE AMALGAMATED],KOLKATA vs ITO, WARD - 2(4), KOLKATA, KOLKATA
ITA 1604/KOL/2018[2007-08]Status: Disposed20/12/2018AY 2007-08
ADAMBANDH KRISHI UNNAYAN SAMITY LTD.,HOOGHLY vs ITO, WARD - 24(4), HOOGHLY, HOOGHLY
ITA 1250/KOL/2018[2013-14]Status: Disposed20/12/2018AY 2013-14
RAJ ENTERPRISE,KOLKATA vs ITO, WARD - 42(4), KOLKATA, KOLKATA
ITA 1113/KOL/2018[2007-08]Status: Disposed20/12/2018AY 2007-08