← All Benches
ITAT Kolkata Bench
22,285 judgments
ACIT, CIRCLE - 40, KOLKATA, KOLKATA vs THE WEST BENGAL STATE CO-OPERATIVE BANK LTD., KOLKATA
ITA 2204/KOL/2017[2012-13]Status: Disposed29/3/2019AY 2012-13
TUM NATH SHAW,BURDWAN vs ACIT, CIRCLE - 2, BURDWAN, BURDWAN
ITA 2048/KOL/2017[2005-06]Status: Disposed29/3/2019AY 2005-06
M/S AKASHDEEP COMMODITIES PRIVATE LIMITED,KOLKATA vs ITO, WARD-1(2), KOLKATA, KOLKATA
ITA 1920/KOL/2017[2008-09]Status: Disposed29/3/2019AY 2008-09
DCIT, CIR-11(1), KOLKATA, KOLKATA vs M/S. EMAMI BIOTECH LTD., KOLKATA
ITA 1915/KOL/2017[2011-12]Status: Disposed29/3/2019AY 2011-12
DCIT, CIRCLE - 3(1), KOLKATA, KOLKATA vs M/S. ATIBIR HI-TECH PVT. LTD., KOLKATA
ITA 1747/KOL/2017[2013-14]Status: Disposed29/3/2019AY 2013-14
ITO, WARD - 6(2), KOLKATA, KOLKATA vs M/S. GEMINI OVERSEAS LTD., KOLKATA
ITA 1739/KOL/2017[2011-12]Status: Disposed29/3/2019AY 2011-12
M/S. ALMIGHTY DEALERS PVT. LTD.,KOLKATA vs ITO, WARD - 2(2), KOLKATA, KOLKATA
ITA 1557/KOL/2017[2012-13]Status: Disposed29/3/2019AY 2012-13
M/S. KUMARPUR AGRO POULTRIES LTD.,PASCHIM MEDINUPUR vs ACIT, CIRCLE - 38, MIDNAPORE, PASCHIM MEDINUPUR
ITA 1460/KOL/2017[2012-13]Status: Disposed29/3/2019AY 2012-13
ITO, WARD-10(1), KOLKATA, KOLKATA vs M/S OVERSURE VINCOM PRIVATE LIMITED, KOLKATA
ITA 1704/KOL/2016[2012-13]Status: Disposed29/3/2019AY 2012-13
APEEJAY SURRENDRA CORPORATE SERVICES LTD. (NOW KNOWN AS APEEJAY TEA LTD.),KOLKATA vs D.C.I.T.,CIRCLE-8(1), KOLKATA
ITA 1494/KOL/2015[2010-11]Status: Disposed29/3/2019AY 2010-11
M/S ALCLAD FABRICATION PVT. LTD.,KOLKATA vs DCIT, HQR-1, KOLKATA, KOLKATA
ITA 1438/KOL/2015[2011-2012]Status: Disposed29/3/2019AY 2011-2012
ITO, WD-2(1), SILIGURI, DARJEELING vs M/S MEGASUN MERCHANTS PVT. LTD., SILIGURI
ITA 1038/KOL/2015[2012-2013]Status: Disposed29/3/2019AY 2012-2013
D.C.I.T CIR - VII,KOLKATA, KOLKATA vs M/S NILHAT PROMOTERS & FISCAL PVT LTD, KOLKATA
ITA 772/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
D.C.I.T CC - 1,KOLKATA, KOLKATA vs M/S STAR TRAFFIN (P) LTD, KOLKATA
ITA 660/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
D.C.I.T.CC - XXVIII,KOL., KOLKATA vs M/S GLAMOUR VANIJYA PVT LTD, KOLKATA
ITA 497/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
D.C.I.T CC - VII,KOL, KOLKATA vs M/S BAKLIWAL FINVEST PVT LTD, KOLKATA
ITA 493/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
D.C.I.T CC - VII,KOL, KOLKATA vs M/S IRIS COMMERCIAL PVT LTD, KOLKATA
ITA 490/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
D.C.I.T CC - VII,KOL, KOLKATA vs M/S PNR HOLDINGS PVT LTD, KOLKATA
ITA 488/KOL/2013[2008-2009]Status: Disposed29/3/2019AY 2008-2009
BANABIR DASGUPTA,KOLKATA vs INCOME TAX OFFICER-WARD-50(4), KOLKATA, KOLKATA
ITA 2579/KOL/2013[2003-2004]Status: Disposed29/3/2019AY 2003-2004
D.C.I.T CC- VII,KOLKATA, KOLKATA vs M/S JAISHREE COMMOTRADE PVT LTD, KOLKATA
ITA 1199/KOL/2013[2007-08]Status: Disposed29/3/2019AY 2007-08
