← All Benches
ITAT Kolkata Bench
22,285 judgments
M/S WIRES & FABRIKS (SA) LTD.,KOLKATA vs D.C.I.T CIR - 3(1), KOLKATA
ITA 863/KOL/2019[2013-14]Status: Disposed31/12/2019AY 2013-14
M/S SCHENCK PROCESS INDIA LTD.,KOLKATA vs A.C.I.T.,CIRCLE-12(2), KOLKATA
ITA 786/KOL/2019[2012-13]Status: Disposed31/12/2019AY 2012-13
D.C.I.T CIR - 9(1),KOLKATA, KOLKATA vs M/S ITT SHIPPPING PVT LTD, KOLKATA
ITA 713/KOL/2019[2012-13]Status: Disposed31/12/2019AY 2012-13
SANJAY KUMAR AGARWALA,JALPAIGURI vs I.T.O.,WARD-1(4), JALPAIGURI
ITA 620/KOL/2019[2008-09]Status: Disposed31/12/2019AY 2008-09
DEBDARSHAN VINIMAY PVT. LTD.,KOLKATA vs I.T.O.,WARD-6(1), KOLKATA
ITA 542/KOL/2019[2009-10]Status: Disposed31/12/2019AY 2009-10
M/S. HINDUSTHAN NATIONAL GLASS & INDUSTRIES LTD.,KOLKATA vs D.C.I.T, CIRCLE - 5(2), KOLKATA
ITA 515/KOL/2019[2013-14]Status: Disposed31/12/2019AY 2013-14
VRINDAVAN CHARITABLE TRUST,KOLKATA vs C.T.I.(EXEMPTION), KOLKATA
ITA 423/KOL/2019[------------]Status: Disposed31/12/2019
M/S TRITON COMMERCIAL (P) LTD.,KOLKATA vs A.C.I.T.,CIRCLE-4(2), KOLKATA
ITA 273/KOL/2019[2014-15]Status: Disposed31/12/2019AY 2014-15
M/S BRINDAVAN BOTTLERS PVT. LTD.,HOWRAH vs DCIT,CIRCLE-13(1), KOLKATA
ITA 236/KOL/2019[2015-16]Status: Disposed31/12/2019AY 2015-16
M/S PARICHITI SOFTWARE PVT. LTD.,KOLKATA vs I.T.O.,WARD-5(2), KOLKATA
ITA 1995/KOL/2019[2013-14]Status: Disposed31/12/2019AY 2013-14
RANJAN GHOSH,KOLKATA vs I.T.O.,WARD-25(2), KOLKATA
ITA 1979/KOL/2019[2013-14]Status: Disposed31/12/2019AY 2013-14
USHA MARTIN LTD.(SUCCESSOR TO USHA MARTIN HOLDINGS LTD. CONSEQUENT TO AMALGAMATION),KOLKATA vs D.C.I.T,CIRCLE-8, KOLKATA
ITA 1969/KOL/2019[2005-06]Status: Disposed31/12/2019AY 2005-06
M/S ANJANI PRINT PVT. LTD.,KOLKATA vs I.T.O.,WARD-10(1), KOLKATA
ITA 1967/KOL/2019[2014-15]Status: Disposed31/12/2019AY 2014-15
M/S ANNAPURNA VYAPAAR PVT. LTD.,SILIGURI vs I.T.O.,WARD-1(1), SILIGURI
ITA 1958/KOL/2019[2011-12]Status: Disposed31/12/2019AY 2011-12
SANJAY JHUNJHUNWALA,KOLKATA vs I.T.O.,WARD-43(1), KOLKATA
ITA 1920/KOL/2019[2011-12]Status: Disposed31/12/2019AY 2011-12
RASULPUR C.S.SHOP,BURDWAN vs I.T.O.,WARD-2(4), BURDWAN
ITA 1834/KOL/2019[2016-17]Status: Disposed31/12/2019AY 2016-17
SUBHAJIT SARASWATI,CHINSURAH vs A.C.I.T., CIRCLE-24(1), HOOGHLY
ITA 1832/KOL/2019[2017-18]Status: Disposed31/12/2019AY 2017-18
MANU DEBNATH,HOWRAH vs D.C.I.T.,CIRCLE-48, KOLKATA
ITA 1830/KOL/2019[2001-02]Status: Disposed31/12/2019AY 2001-02
ACHINTA KHAN,KOLKATA vs I.T.O.,WARD-50(1), KOLKATA
ITA 1729/KOL/2019[2015-16]Status: Disposed31/12/2019AY 2015-16
S.R. BATLIBOI & CO. LLP,KOLKATA vs DCIT, CIRCLE - 22, KOLKATA, KOLKATA
ITA 170/KOL/2019[2015-16]Status: Disposed31/12/2019AY 2015-16
