← All Benches
ITAT Kolkata Bench
22,285 judgments
M/S ANJUNA,KOLKATA vs J.C.I.T.,RANGE -28, KOLKATA
ITA 1856/KOL/2019[2011-12]Status: Disposed10/1/2020AY 2011-12
J.K.ENGINEERING CORPORATION,HOWRAH vs I.T.O.,WARD-47(2), KOLKATA
ITA 1849/KOL/2019[2011-12]Status: Disposed10/1/2020AY 2011-12
MMJ EXPORTS PRIVATE LIMITED,KOLKATA vs JCIT (TDS), RANGE - 58, KOLKATA
ITA 18/KOL/2019[2011-12]Status: Disposed10/1/2020AY 2011-12
M/S SEG GLOBAL MANUFACTURING PVT. LTD. (FORMERLY KNOWN AS SABA LEATHERS PVT. LTD.),KOLKATA vs I.T.O.,WARD-1(3), KOLKATA
ITA 1505/KOL/2019[2010-11]Status: Disposed10/1/2020AY 2010-11
BABLU PATRA,KOLKATA vs A.C.I.T., CIRCLE-48, KOLKATA
ITA 141/KOL/2019[2015-16]Status: Disposed10/1/2020AY 2015-16
INDIAN WIRE AND STEEL PRODUCTS,KOLKATA vs A.C.I.T.,CIRCLE-44, KOLKATA
ITA 1160/KOL/2019[2010-1]Status: Disposed10/1/2020
DUNCANS TEA LTD,KOLKATA vs A.C.I.T.,CIRCLE - 4(1), KOLKATA, KOLKATA
ITA 803/KOL/2018[2011-12]Status: Disposed10/1/2020AY 2011-12
M/S. HAC INDIA LTD.,HOWRAH vs DCIT, CIRCLE - 13(1), KOLKATA, KOLKATA
ITA 540/KOL/2018[2012-13]Status: Disposed10/1/2020AY 2012-13
MARBLE IMPEX PVT. LTD.,KOLKATA vs ITO, WARD - 4(2), KOLKATA
ITA 2654/KOL/2018[2008-09]Status: Disposed10/1/2020AY 2008-09
M/S. NARMODA TRADE LINK PVT. LTD.,KOLKATA vs ITO, WARD - 9(4), KOLKATA
ITA 2319/KOL/2018[2009-10]Status: Disposed10/1/2020AY 2009-10
DCIT/ACIT, CIRCLE - 2(1), JALPAIGURI, JALPAIGURI vs SHRI ABHISHEK GHOSH, ALIPURDUAR
ITA 224/KOL/2018[2014-15]Status: Disposed10/1/2020AY 2014-15
ACIT, CIRCLE - 30, KOLKATA, KOLKATA vs M/S. GREATER CALCUTTA LAND & HOUSING CORPORATION, KOLKATA
ITA 1459/KOL/2018[2014-15]Status: Disposed10/1/2020AY 2014-15
M/S. TOPGRAIN MANAGEMENT PVT. LTD.,KOLKATA vs PRINCIPAL CIT - 1, KOLKATA, KOLKATA
ITA 1278/KOL/2018[2013-14]Status: Disposed10/1/2020AY 2013-14
ACIT, CIRCLE - 15(1), KOLKATA, KOLKATA vs M/S. ABCI INFRASTRUCTURES PVT. LTD., KOLKATA
ITA 1084/KOL/2018[2012-13]Status: Disposed10/1/2020AY 2012-13
THE JUTE CORPORATION OF INDIA LTD.,KOLKATA vs ITO, WARD - 1(3), KOLKATA, KOLKATA
ITA 2428/KOL/2017[2011-12]Status: Disposed10/1/2020AY 2011-12
VIDYA BHARATI SOCIETY FOR EDUCATION & SCIENTIFIC ADVANCEMENT,KOLKATA vs ACIT(EXEMPTION) CIRCLE - 1(1), KOLKATA, KOLKATA
ITA 2398/KOL/2017[2014-15]Status: Disposed10/1/2020AY 2014-15
SUDIP RUNGTA,KOLKATA vs DCIT, CIRCLE - 49, KOLKATA, KOLKATA
ITA 2370/KOL/2017[2011-12]Status: Disposed10/1/2020AY 2011-12
ITO, WARD - 5(4), KOLKATA, KOLKATA vs M/S. BANGABHUMI BARTER PVT. LTD., KOLKATA
ITA 2266/KOL/2017[2012-13]Status: Disposed10/1/2020AY 2012-13
DCIT(EXAMPTION), CIRCLE - 1(1), KOLKATA, KOLKATA vs MAA SARASWATI GYAN MANDIR EDUCATION SOCIETY, KOLKATA
ITA 2002/KOL/2017[2012-13]Status: Disposed10/1/2020AY 2012-13
M/S SAVITRI DEVI, AMITA JAISWAL & ORS.,KOLKATA vs DCWT, CIR 10 KOLKATA, KOLKATA
ITA 2/KOL/2017[2011-12]Status: Disposed10/1/2020AY 2011-12
