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ITAT Kolkata Bench
22,178 judgments
K.Y.S. SPONGE IRON PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 230/KOL/2026[2015-2016]Status: Disposed23/6/2026AY 2015-2016
AMAL SARKAR,MALDA, WEST BENGAL vs I.T.O., WARD - 3(1), MALDA, MALDA
ITA 163/KOL/2026[AY 2019-20]Status: Disposed23/6/2026
BAIDYA NATH OJHA,SILIGURI vs ITO, WARD 1(2),, SILIGURI
ITA 3187/KOL/2025[2022-2023]Status: Disposed23/6/2026AY 2022-2023
INCOME TAX OFFICER, WARD-8(2), KOLKATA, KOLKATA vs SHARMA HIRE PURCHASE LIMITED, KOLKATA
ITA 3088/KOL/2025[2015-16]Status: Disposed23/6/2026AY 2015-16
RIAGANJ CO OPERATIVE AGRIL & RURAL DEVELOPMENT BANK LTD,RAIGANJ vs DCIT CIRCLE 1(2), JALPAIGURI
ITA 3011/KOL/2025[2011-2012]Status: Disposed23/6/2026AY 2011-2012
EPITOME PETROPACK LIMITED,KOLKATA,WEST BENGAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11(1),KOLKATA, KOLKATA
ITA 2906/KOL/2025[2017-2018]Status: Disposed23/6/2026AY 2017-2018
INDIAN INSTITUTE OF SOCIAL WELFARE AND BUSINESS MANAGEMENT,KOLKATA vs ADIT, CPC, BENGALURU
ITA 2843/KOL/2025[2020-2021]Status: Disposed23/6/2026AY 2020-2021
ARYA COMMOTRADE PVT. LTD.,KOLKATA vs ACIT, CC - 3(4), KOLKATA
ITA 2728/KOL/2025[2010-2011]Status: Disposed23/6/2026AY 2010-2011
MADHUSUDAN CONCRETE BLOCKS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(4), KOLKATA
ITA 2724/KOL/2025[2017-2018]Status: Disposed23/6/2026AY 2017-2018
GLIX VYAPAAR PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA
ITA 2238/KOL/2025[2018-19]Status: Disposed23/6/2026AY 2018-19
AXIOM INTERNATIONAL PROJECTS LTD.,KOLKATA vs I.T.O., WARD-7(1),, KOLKATA
ITA 2054/KOL/2025[2012-2013]Status: Disposed23/6/2026AY 2012-2013
ARYA ROADWAYS COMPANY PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1),, KOLKATA
ITA 2029/KOL/2025[2012-2013]Status: Disposed23/6/2026AY 2012-2013
CHATTERJEE RESOURCES DEVELOPERS PVT. LTD.,HOWRAH vs I.T.O., WARD - 11(1),, KOLKATA
ITA 1694/KOL/2025[2015-2016]Status: Disposed23/6/2026AY 2015-2016
VERSUNI INDIA HOME SOLUTIONS LIMITED (FORMERLY KNOWN AS PHILIPS DOMESTIC APPLIANCES INDIA LIMITED),KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11(1), KOLKATA
ITA 1419/KOL/2025[2022-23]Status: Disposed23/6/2026AY 2022-23
OPERATION STRAIGHT SPINE,KOLKATA vs CIT(EXEMPTION), KOLKATA
ITA 217/KOL/2024[00]Status: Disposed23/6/2026
BINA DEVI JAIN,KOLKATA vs DCIT, CENTRAL CIR-2(3), KOLKATA
ITSSA 141/KOL/2024[2016-17]Status: Disposed22/6/2026AY 2016-17
IIAS CHARITABLE TRUST,KOLKATA vs ITO, WARD 1(1), EXEMPT, , KOLKATA
ITA 634/KOL/2026[2023-2024]Status: Heard22/6/2026AY 2023-2024
DCIT, CEBTRAL CIRCLE 2(4) KOLKATA, KOLKATA vs IDEAL HEIGHTS PRIVATE LIMITED, KOLKATA
ITA 62/KOL/2026[2017-18]Status: Disposed22/6/2026AY 2017-18
ASHOK SUR SMRITI FOUNDATION CHARITABLE TRUST,PAYRAGACHI SALUA, HABRA vs CIT (EXMPTION), KOLKATA, IT OFFICE, MIDDLETON ROAD
ITA 61/KOL/2026[2026-2027]Status: Disposed22/6/2026AY 2026-2027
GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
ITA 602/KOL/2026[2017-2018]Status: Disposed22/6/2026AY 2017-2018