← All Benches
ITAT Kolkata Bench
22,285 judgments
A.C.I.T.,CIRCLE-2, DURGAPUR vs M/S KALYAN EDUCATIONAL SOCIETY, BURDWAN
ITA 1242/KOL/2019[2013-14]Status: Disposed16/12/2020AY 2013-14
DCIT, CIRCLE - 10(2), KOLKATA, KOLKATA vs M/S. V2 RETAIL LTD., NEW DELHI
ITA 724/KOL/2018[2009-10]Status: Disposed16/12/2020AY 2009-10
KALI TRANSPORT PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-10(1), KOLKTA
ITA 237/KOL/2020[2015-16]Status: Disposed15/12/2020AY 2015-16
M/S TAMLUK F.L.SHOP,PURBA MEDINIPUR vs I.T.O.,WARD-27(4), HALDIA
ITA 2132/KOL/2019[2013-14]Status: Disposed15/12/2020AY 2013-14
PURULIA METAL CASTING PVT. LTD.,KOLKATA vs D.C.I.T,CIRCLE-4(1), KOLKATA
ITA 1217/KOL/2019[2011-12]Status: Disposed15/12/2020AY 2011-12
ITO, WARD - 2(2), KOLKATA vs M/S. CLININVENT RESEARCH PVT. LTD., KOLKATA
ITA 2451/KOL/2018[2010-11]Status: Disposed15/12/2020AY 2010-11
NARESH JALAN,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-1(1), KOLKATA
ITA 327/KOL/2020[2013-14]Status: Disposed14/12/2020AY 2013-14
M/S NARESH JALAN HUF,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-1(1), KOLKATA
ITA 324/KOL/2020[2013-14]Status: Disposed14/12/2020AY 2013-14
NIRMAYA COMMOTRADE PVT. LTD.,KOLKATA vs I.T.O.,WARD-13(3), KOLKATA
ITA 614/KOL/2019[2012-13]Status: Disposed14/12/2020AY 2012-13
M/S LAKSHMI NARAYAN RICE & FOOD PRODUCTS PVT. LTD.,BURDWAN vs I.TO.,WARD-2(1), BURDMAN
ITA 501/KOL/2019[2010-11]Status: Disposed14/12/2020AY 2010-11
DEO PRAKASH PANDEY,HOOGHLY vs A.C.I.T.,CIRCLE-23(1), HOOGHLY
ITA 2272/KOL/2019[2015-16]Status: Disposed14/12/2020AY 2015-16
MAHAPRABU BRICKFIELD,DHANIAKHALI vs A.C.I.T.,CIRCLE-24(1), HOOGHLY
ITA 1374/KOL/2019[2015-16]Status: Disposed14/12/2020AY 2015-16
SAHAJ E-VILLAGE LIMITED (FORMERLY KNOWN AS SREI SAHAJ E-VILLAGE LIMITED),KOLKATA vs ACIT, CIRCLE - 11(2), KOLKATA
ITA 2052/KOL/2018[2013-14]Status: Disposed14/12/2020AY 2013-14
SAHAJ E-VILLAGE LIMITED (FORMERLY KNOWN AS SREI SAHAJ E-VILLAGE LIMITED),KOLKATA vs ACIT, CIRCLE - 11(2), KOLKATA
ITA 2051/KOL/2018[2012-13]Status: Disposed14/12/2020AY 2012-13
SAHAJ E-VILLAGE LIMITED (FORMERLY KNOWN AS SREI SAHAJ E-VILLAGE LIMITED),KOLKATA vs ACIT, CIRCLE - 11(2), KOLKATA
ITA 2050/KOL/2018[2011-12]Status: Disposed14/12/2020AY 2011-12
SAHAJ E-VILLAGE LIMITED (FORMERLY KNOWN AS SREI SAHAJ E-VILLAGE LIMITED),KOLKATA vs ACIT, CIRCLE - 11(2), KOLKATA
ITA 1957/KOL/2018[2010-11]Status: Disposed14/12/2020AY 2010-11
SMT. KIRAN DEVI PATNI,KOLKATA vs PRINCIPAL CIT - 11, KOLKATA, KOLKATA
ITA 1138/KOL/2018[2013-14]Status: Disposed14/12/2020AY 2013-14
KISHANLAL JEWELLERS & SONS PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 9(1), KOLKATA, KOLKATA
ITA 51/KOL/2018[2012-13]Status: Disposed11/12/2020AY 2012-13
TEXMACO RAIL & ENGINEERING LTD.,KOLKATA vs D.C.I.T.,CIRCLE-6(1), KOLKATA
ITA 2288/KOL/2019[2012-13]Status: Disposed10/12/2020AY 2012-13
DOCTOR DIPAK KUMAR DAS,MIDNAPORE vs ACIT, CIRCLE - 1, MIDNAPORE
ITA 25/KOL/2019[2011-12]Status: Disposed9/12/2020AY 2011-12