← All Benches
ITAT Kolkata Bench
22,285 judgments
BISHWANATH GOURISARIA HUF,KOLKATA vs I.T.O.,WARD-34(1), KOLKATA
ITA 1861/KOL/2019[2015-16]Status: Disposed15/1/2021AY 2015-16
M/S J.J.AUTOMOTIVE LTD.,KOLKATA vs D.C.I.T.,CIRCLE-8(1), KOLKATA
ITA 1535/KOL/2019[2015-16]Status: Disposed15/1/2021AY 2015-16
ALOK RAJAN DAS,KOLKATA vs ITO, WARD -52(1), KOLKATA
ITA 382/KOL/2020[2014-15]Status: Disposed15/1/2021AY 2014-15
HARADHAN PAN,HOWRAH vs ITO, WARD-48(1), KOLKATA
ITA 106/KOL/2020[2015-16]Status: Disposed15/1/2021AY 2015-16
M/S J.J.AUTOMOTIVE LTD.,KOLKATA vs D.C.I.T.,CIRCLE-8(1), KOLKATA
ITA 347/KOL/2019[2012-13]Status: Disposed15/1/2021AY 2012-13
M/S ATIVEER FINANCE CONSULTANTS LTD.,KOLKATA vs I.T.O.,WARD-3(2), KOLKATA
ITA 321/KOL/2019[2014-15]Status: Disposed15/1/2021AY 2014-15
M/S KRISHAA SOMANI MINOR BENEFICIARY TRUST,KOLKATA vs I.T.O.,WARD-35(3), KOLKATA
ITA 2053/KOL/2019[2015-16]Status: Disposed15/1/2021AY 2015-16
M/S SAVAR SOMANI MINOR BENEFICIARY TRUST,KOLKATA vs I.T.O.,WARD-36(3), KOLKATA
ITA 2039/KOL/2019[2015-16]Status: Disposed15/1/2021AY 2015-16
M/S J.J.AUTOMOTIVE LTD.,KOLKATA vs D.C.I.T.,CIRCLE-8(1), KOLKATA
ITA 1534/KOL/2019[2014-15]Status: Disposed15/1/2021AY 2014-15
ITO, WARD - 49(1), KOLKATA, KOLKATA vs SHRI ASHOKE KUMAR BHADRA, NORTH 24 PARGANAS
ITA 1453/KOL/2017[2012-13]Status: Disposed15/1/2021AY 2012-13
NEO CARBONS (P) LTD.,KOLKATA vs D.C.I.T.,CIRCLE-1(2), KOLKATA
ITA 343/KOL/2020[2014-15]Status: Disposed14/1/2021AY 2014-15
MRS. PREMLATA TEKRIWAL,KOLKATA vs PRINCIPAL CIT - 10, KOLKATA, KOLKATA
ITA 1129/KOL/2018[2009-10]Status: Disposed14/1/2021AY 2009-10
M/S INDIA FINANCE LIMITED,KOLKATA vs I.T.O.,WARD-8(4), KOLKATA
ITA 16/KOL/2020[2010-11]Status: Disposed14/1/2021AY 2010-11
BINOD KUMAR TEKRIWAL,KOLKATA vs PRINCIPAL CIT - 10, KOLKATA, KOLKATA
ITA 1133/KOL/2018[2011-12]Status: Disposed14/1/2021AY 2011-12
BINOD KUMAR TEKRIWAL,KOLKATA vs PRINCIPAL CIT - 10, KOLKATA, KOLKATA
ITA 1132/KOL/2018[2010-11]Status: Disposed14/1/2021AY 2010-11
MRS. PREMLATA TEKRIWAL,KOLKATA vs PRINCIPAL CIT - 10, KOLKATA, KOLKATA
ITA 1131/KOL/2018[2011-12]Status: Disposed14/1/2021AY 2011-12
MRS. PREMLATA TEKRIWAL,KOLKATA vs PRINCIPAL CIT - 10, KOLKATA, KOLKATA
ITA 1130/KOL/2018[2010-11]Status: Disposed14/1/2021AY 2010-11
GLOSTER LIMITED (FORMERLY KNOWN AS KETTLEWELL BULLEN & CO. LTD. AND SUCCESSOR IN INTEREST OF GLOSTER LTD.),KOLKATA vs A.C.I.T.,CIRCLE-4(1), KOLKATA
ITA 87/KOL/2020[2013-14]Status: Disposed13/1/2021AY 2013-14
BAIRAGYA CONSTRUCTION PRIVATE LIMITED,DURGAPUR vs J.C.I.T.,RANGE-2, DURGAPUR
ITA 2173/KOL/2019[2015-16]Status: Disposed13/1/2021AY 2015-16
M/S. F.P.N. ENGINEERING PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 12(1), KOLKATA
ITA 2154/KOL/2018[2013-14]Status: Disposed13/1/2021AY 2013-14