← All Benches

ITAT Kolkata Bench

22,285 judgments

ACIT, CIRCLE - 37, KOLKATA, KOLKATA vs M/S SHEO SAKTI COKE INDUSTRIES, KOLKATA

ITA 2576/KOL/2019[2013-14]Status: Disposed28/10/2021AY 2013-14

DCIT, CIRCLE-5(1), KOLKATA vs KESORAM INDUSTRIES LIMITED, KOLKATA

ITA 1864/KOL/2019[2015-16]Status: Disposed28/10/2021AY 2015-16

PRAKASH BAID HUF,KOLKATA vs I.T.O.,WARD-35(1), KOLKATA

ITA 1833/KOL/2019[2015-16]Status: Disposed28/10/2021AY 2015-16

DCIT, CIRCLE - 5(1), KOLKATA vs M/S. KESORAM INDUSTRIES LTD., KOLKATA

ITA 1777/KOL/2019[2012-13]Status: Disposed28/10/2021AY 2012-13

DCIT, CC-3(3), KOLKATA vs M/S ANKIT METAL & POWER LTD., KOLKATA

ITA 1493/KOL/2019[2013-14]Status: Disposed28/10/2021AY 2013-14

A.C.I.T.,CIRCLE-36, KOLKATA vs M/S ROHIT & CO., KOLKATA

ITA 1427/KOL/2019[2011-12]Status: Disposed28/10/2021AY 2011-12

A.C.I.T.,CIRCLE-36, KOLKATA vs M/S ROHIT & CO., KOLKATA

ITA 1425/KOL/2019[2009-10]Status: Disposed28/10/2021AY 2009-10

M/S LAL TRADES & AGENCIES (P) LTD,KOLKATA vs D.C.I.T.,CC-1(4), KOLKATA

ITA 1252/KOL/2019[2009-10]Status: Disposed28/10/2021AY 2009-10

KESORAM INDUSTRIES LTD.,KOLKATA vs D.C.I.T.,CIRCLE-5(1), KOLKATA

ITA 1197/KOL/2019[2014-15]Status: Disposed28/10/2021AY 2014-15

BIRKUL BAIDYANATHPUR SKUS LTD.,HOWRAH vs ACIT, CIRCLE - 46, KOLKATA

ITA 2485/KOL/2018[2015-16]Status: Disposed28/10/2021AY 2015-16

HARBHAJAN SINGH, PROP:- HINDUSTAN TYRES,DURGAPUR vs DCIT, CIRCLE-2, DURGAPUR, DURGAPUR

ITA 1106/KOL/2017[2013-14]Status: Disposed28/10/2021AY 2013-14

M/S. KESORAM INDUSTRIES LTD.,KOLKATA vs DCIT, CIRCLE - 5(1), KOLKATA

ITA 1650/KOL/2019[2015-16]Status: Disposed28/10/2021AY 2015-16

M/S ALOK OIL INDUSTRIES LIMITED,KOLKATA vs CENTRALIZED PROCESSING CENTER, BANGALURU

ITA 261/KOL/2021[2018-19]Status: Disposed27/10/2021AY 2018-19

M/S PALOGIX INFRASTRUCTURE PVT. LTD.,KOLKATA vs ACIT,CIRCLE-11(2), KOL, KOLKATA

ITA 2404/KOL/2016[2010-2011]Status: Disposed27/10/2021AY 2010-2011

GENESIS INTELLECTUALS PVT. LTD.,KOLKATA vs ASSTT. DIRECTOR OF INCOME TAX, BANGALORE

ITA 308/KOL/2021[2018-19]Status: Disposed26/10/2021AY 2018-19

EASTERN BELTING AND COTTON MILLS PVT. LTD.,HOOGHLY vs ACIT, CIR.-23(1), HOOGHLY

ITA 193/KOL/2021[2017-18]Status: Disposed26/10/2021AY 2017-18

STAR PAPER MILLS LIMITED,KOLKATA vs DCIT, CIR. 4(2), KOLKATA

ITA 127/KOL/2021[2016-17]Status: Disposed26/10/2021AY 2016-17

CHANDRAVADAN DESAI,KOLKATA vs PCIT-9, KOLKATA

ITA 122/KOL/2021[2011-12]Status: Disposed26/10/2021AY 2011-12

I.T.O.,WARD-1(4), KOLKATA vs M/S NEELANCHAL MERCANTILE PVT. LTD., KOLKATA

ITA 95/KOL/2020[2012-13]Status: Disposed26/10/2021AY 2012-13

SOLEMAN TRADERS (P) LTD,KOLKATA vs ITO, WARD-1(3), KOLKATA

ITA 410/KOL/2020[2012-13]Status: Disposed26/10/2021AY 2012-13