← All Benches
ITAT Kolkata Bench
22,143 judgments
BIBHUTOSH GHOSH,SOUTH TWENTY FOUR PGS. vs I.T.O., WARD - 25(1), KOLKATA
ITA 2760/KOL/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
DIWAKAR VINIYOG PVT. LTD. (SINCE MERGED WITH DIWAKAR FINVEST PVT. LTD., FORMERLY KNOWN AS SNEHA ENCLAVE PVT. LTD.),KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 2743/KOL/2026[2018-2019]Status: Disposed7/10/2026AY 2018-2019
SUSHOMA DATTA FOUNDATION FOR WOMENS CARE,HOWRAH vs CIT(EXEMPTION), KOLKATA, KOLKATA
ITA 2528/KOL/2026[-]Status: Disposed7/10/2026
RADHAKRISHNANAGAR SAMABAY KRISHI UNNYAN SAMITY LIMITED,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 33(1),, KOLKATA
ITA 2526/KOL/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
BIJOY KUMAR PRASAD,SILIGURI vs ITO, WARD 3(1), GANGTOK,, GANGTOK
ITA 2145/KOL/2026[2016-2017]Status: Disposed7/10/2026AY 2016-2017
BIJOY KUMAR PRASAD,SILIGURI vs ITO, WARD 3(1), GANGTOK,, GANGTOK
ITA 2144/KOL/2026[2016-2017]Status: Disposed7/10/2026AY 2016-2017
ITO.WARD.6(2), KOLKATA., KOLKATA vs JUDICIOUS FINVEST PVT. LTD., KOLKATA
ITA 2134/KOL/2026[2018-19]Status: Disposed7/10/2026AY 2018-19
BISWAS MOHD SHER ALI,,MURSHIDABAD vs ITO, WARD 42(1), MURSHIDABAD,, MURSHIDABAD
ITA 1600/KOL/2026[2020-2021]Status: Disposed7/10/2026AY 2020-2021
M/S. DEEPMALA VYAPAAR PVT. LTD.,(SUCCESSOR TO DIVINE CONSTRUCTION & METALS PVT. LTD.),,KOLKATA vs ITO, TECHNICAL - 2, KOLKATA,, KOLKATA
ITA 1530/KOL/2026[2012-2013]Status: Disposed7/10/2026AY 2012-2013
RISHI AGRO PRODUCTS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 1032/KOL/2026[2018-2019]Status: Disposed7/10/2026AY 2018-2019
RISHI AGRO PRODUCTS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 1031/KOL/2026[2017-2018]Status: Disposed7/10/2026AY 2017-2018
KIRAN DEVI PATNI,GUWAHATI vs A.C.I.T., CIRCLE - 31,, KOLKATA
ITA 3004/KOL/2025[2013-2014]Status: Disposed7/10/2026AY 2013-2014
DCIT CC1 4 KOLKATA, KOLKATA vs SUDHA AGARWAL, KOLKATA
ITA 2672/KOL/2025[2015-16]Status: Disposed7/10/2026AY 2015-16
DCIT CC1 4 KOLKATA, KOLKATA vs SHAMMI AGARWAL, KOLKATA
ITA 2671/KOL/2025[2015-16]Status: Disposed7/10/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs M/S JKS INFRASTRUCTURE PRIVATE LIMITED, KOLKATA
ITA 2524/KOL/2025[2007-08]Status: Disposed7/10/2026AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs M/S JKS INDIA HOLDINGS LIMITED, KOLKATA
ITA 2523/KOL/2025[2007-08]Status: Disposed7/10/2026AY 2007-08
DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs APEEJAY SURRENDRA PARK HOTELS LIMITED, KOLKATA
ITA 2431/KOL/2025[2018-2019]Status: Disposed7/10/2026AY 2018-2019
APEEJAY SURRENDRA PARK HOTELS LTD.,,KOLKATA vs DCIT, CIRCLE 8(1), KLKATA
ITA 2417/KOL/2025[2018-2019]Status: Disposed7/10/2026AY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, KOLKATA vs KAMMNA AUTOPART SALES PRIVATE LIMITED, KOLKATA
ITA 2337/KOL/2025[2013-14]Status: Disposed7/10/2026AY 2013-14
AMIT KUMAR ROY,KOLKATA vs ITO, WARD 62(1), KOLKATA
ITA 2209/KOL/2025[2019-2020]Status: Disposed7/10/2026AY 2019-2020
