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ITAT Kolkata Bench

22,285 judgments

DCIT, CIR. -4(1), KOLKATA vs M/S M.P.CHINI INDUSTRIES PVT LTD, KOLKATA

ITA 91/KOL/2021[2008-09]Status: Disposed6/4/2022AY 2008-09

R . B. AGARWALLA & CO.,KOLKATA vs ASST. DIRECTOR OF INCOME TAX, CPC, CPC

ITA 518/KOL/2021[2019-2020]Status: Disposed6/4/2022AY 2019-2020

REKHA HALDER,KOLKATA vs ASSTT. DIRECTOR OF INCOME TAX, CPC, BANGALURU

ITA 515/KOL/2021[2019-20]Status: Disposed6/4/2022AY 2019-20

JANGLOOS CHANDAK CREATION PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

ITA 495/KOL/2021[2018-19]Status: Disposed6/4/2022AY 2018-19

JANGLOOS CHANDAK CREATION PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

ITA 494/KOL/2021[2017-18]Status: Disposed6/4/2022AY 2017-18

THINK TEL SOLUTIONS INDIA PVT. LTD,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 478/KOL/2021[2018-19]Status: Disposed6/4/2022AY 2018-19

RAJESH KUMAR MUNDHRA,KOLKATA vs DCIT, CPC, BANGALURU

ITA 475/KOL/2021[2018-19]Status: Disposed6/4/2022AY 2018-19

SANDEEP MECH. ENGINEERS LTD,KOLKATA vs CPC, BANGALORE

ITA 368/KOL/2021[2018-19]Status: Disposed6/4/2022AY 2018-19

MAYANK JALAN,KOLKATA vs DCIT, CIR. 4(1), KOLKATA

ITA 360/KOL/2021[2014-15]Status: Disposed6/4/2022AY 2014-15

MAYANK JALAN,KOLKATA vs DCIT, CIR. 4(1), KOLKATA

ITA 359/KOL/2021[2013-14]Status: Disposed6/4/2022AY 2013-14

KARAN POLYMERS PVT LTD,KOLKATA vs PCIT-2, KOLKATA

ITA 270/KOL/2021[2011-12]Status: Disposed6/4/2022AY 2011-12

M/S PANDITPURSAMABAY KRISHI UNNAYAN SAMITY LTD,KOLKATA vs ITO, WARD-41(1), NADIA

ITA 4/KOL/2022[2016-17]Status: Disposed5/4/2022AY 2016-17

M/S STEEL PRODUCTS LTD,KOLKATA vs DCIT, CPC, BENGALURU

ITA 116/KOL/2022[2017-18]Status: Heard5/4/2022AY 2017-18

R K AGENCIES PVT LTD,KOLKATA vs DCIT CIR 5(1)/ KOLKATA, KOLKATA

ITA 609/KOL/2021[2012-2013]Status: Disposed5/4/2022AY 2012-2013

B.S.ARORA & SONS HUF,KOLKATA vs ACIT, CIR. 32, KOLKATA

ITA 508/KOL/2021[2018-19]Status: Disposed5/4/2022AY 2018-19

LORDS POLYMER INDIA PVT. LTD.,KOLKATA vs ITO, WARD 8(3), KOLKATA

ITA 77/KOL/2022[2009-10]Status: Disposed31/3/2022AY 2009-10

ITO, (EXEMPTIONS) WARD-2(1), DURGAPUR vs PRISCILLA VAZ TRUST, DURGAPUR

ITA 71/KOL/2022[2015-16]Status: Disposed31/3/2022AY 2015-16

EFFLUENT & WATER TREATMENT ENGINEERS PVT. LTD.,KOLKATA vs ITO, CIR.11(1), KOLKATA

ITA 70/KOL/2022[2018-19]Status: Disposed31/3/2022AY 2018-19

EFFLUENT & WATER TREATMENT ENGINEERS PVT. LTD.,KOLKATA vs ITO, CIR.11(1), KOLKATA

ITA 69/KOL/2022[2017-18]Status: Disposed31/3/2022AY 2017-18

RUCHI ROONGTA,KOLKATA vs ITO, WARD-45(4), KOLKATA

ITA 5/KOL/2022[2013-14]Status: Heard31/3/2022AY 2013-14