← All Benches
ITAT Kolkata Bench
22,285 judgments
NIRAMOY NURSING HOME,KOLKATA vs ACIT, CIR. 3, SURI
ITA 292/KOL/2021[2015-16]Status: Disposed17/5/2022AY 2015-16
CRYSTAL TRADELINK PVT. LTD.,KOLKATA vs TRO-2, KOLKATA
ITA 182/KOL/2021[2012-13]Status: Disposed17/5/2022AY 2012-13
KOLKATA MARINE & ENGINEERING SERVICES (P) LTD,KOLKATA vs PCIT-1, KOLKATA
ITA 131/KOL/2021[2014-15]Status: Disposed17/5/2022AY 2014-15
A.C.I.T.,CIRCLE-3(2), KOLKATA vs M/S SALARPURIA PROPERTIES PVT. LTD., KOLKATA
ITA 67/KOL/2020[2011-12]Status: Disposed17/5/2022AY 2011-12
KOMAL VINIMAY PVT. LTD.,DELHI vs ITO, WARD-4(4), KOLKATA
ITA 418/KOL/2020[2015-16]Status: Disposed17/5/2022AY 2015-16
M/S SALARPURIA PROPERTIES PVT LTD.,KOLKATA vs A.C.I.T.,CC-3(2), KOLKATA
ITA 2492/KOL/2019[2011-12]Status: Disposed17/5/2022AY 2011-12
ACIT, CEN, CIR-4(4), KOLKATA, KOLKATA vs M/S ELECTROSTEEL CASTINGS LTD., KOLKATA
ITA 2304/KOL/2019[2015-16]Status: Disposed17/5/2022AY 2015-16
ACIT, CEN.CIR.-4(4), KOLKATA, KOLKATA vs M/S ELECTRSTEEL CASTINGS LTD., KOLKATA
ITA 2303/KOL/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
PREM RATAN CHANDAK,KOLKATA vs PR.CIT-12, KOLKATA
ITA 1135/KOL/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
MACNEILL ENGINEERING LTD,DCIT, CIR. 1(1) vs DCIT, CIR. 1(1), KOLKATA
ITA 97/KOL/2022[2013-14]Status: Disposed13/5/2022AY 2013-14
SHRI VIVEK SARAOGI( L/H OF KAMAL NAYAN SARAOGI, DECEASED),KOLKATA vs DCIT, CPC, BANGALORE
ITA 114/KOL/2022[2016-17]Status: Disposed13/5/2022AY 2016-17
M/S TRANSPORT WINGS (CAL) PVT. LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA
ITA 423/KOL/2021[2015-16]Status: Disposed13/5/2022AY 2015-16
CLIFTON PEARSON EXPORT & AGENCIES,KOLKATA vs PCIT-5, KOLKATA
ITA 546/KOL/2020[2010-11]Status: Disposed13/5/2022AY 2010-11
ARISHA DEALERS PVT. LTD.,KOLKATA vs I.T.O.,WARD-4(3), KOLKATA
ITA 2660/KOL/2019[2012-13]Status: Heard13/5/2022AY 2012-13
D.C.I.T.,CIRCLE-8(1), KOLKATA vs M/S KARB ASSOCIATES PVT. LTD., KOLKATA
ITA 2256/KOL/2019[2011-12]Status: Heard13/5/2022AY 2011-12
M/S. SPPL PROPERTY MANAGEMENT PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 3(1), KOLKATA
ITA 1775/KOL/2019[2009-10]Status: Heard13/5/2022AY 2009-10
M/S. DE SON MARKETING PVT. LTD.,HOWRAH vs ACIT, CIRCLE - 39, MIDNAPORE, MIDNAPORE
ITA 1376/KOL/2019[2014-15]Status: Heard13/5/2022AY 2014-15
M/S BENGAL BONDED WAREHOUSE LTD.,KOLKATA vs ACIT, CIR. 4(2), KOLKATA
ITA 565/KOL/2021[2012-13]Status: Disposed11/5/2022AY 2012-13
PAWAN ALKA RAJGARHIA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
ITA 614/KOL/2020[2020-21]Status: Disposed11/5/2022AY 2020-21
RITU HOUSING PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-15(2), KOLKATA
ITA 937/KOL/2019[2014-15]Status: Heard11/5/2022AY 2014-15