← All Benches
ITAT Kolkata Bench
22,285 judgments
D.C.I.T.,CIRCLE-5(1), KOLKATA vs M/S DHUNSERI VENTURES LTD.(FORMERLY:DHUNSERI PETROCHEM LTD.), KOLKATA
ITA 1989/KOL/2019[2015-16]Status: Disposed29/8/2022AY 2015-16
M/S MARSTIE UP PVT. LTD.,PURBA MEDINIPUR vs I.T.O,WARD-27(4), KOLKATA
ITA 1627/KOL/2019[2012-13]Status: Disposed29/8/2022AY 2012-13
LINKWISE SALES PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(2), KOLKATA
ITA 1624/KOL/2019[2012-13]Status: Disposed29/8/2022AY 2012-13
SRI SHRENIK BHURA,KOLKATA vs ITO, WARD - 36(2), KOLKATA, KOLKATA
ITA 1549/KOL/2019[2013-14]Status: Disposed29/8/2022AY 2013-14
PADMINI AGENCIES PVT. LTD.,KOLKATA vs I.T.O.,WARD -1(2), KOLKATA
ITA 1540/KOL/2019[2014-15]Status: Disposed29/8/2022AY 2014-15
M/S HILTON EXIM (P) LTD.,KOLKATA vs I.T.O.,WARD-1(1), KOLKATA
ITA 1434/KOL/2019[2014-15]Status: Disposed29/8/2022AY 2014-15
SUBHASH CHANDRA GUPTA,KOLKATA vs I.T.O.,WARD-36(2), KOLKATA
ITA 1385/KOL/2019[2011-12]Status: Disposed29/8/2022AY 2011-12
SUBHASH CHANDRA GUPTA,KOLKATA vs I.T.O.,WARD-36(2), KOLKATA
ITA 1384/KOL/2019[2010-11]Status: Disposed29/8/2022AY 2010-11
STARCOMP INFOTECH PVT. LTD.,KOLKATA vs D.C.I.T.,CIRCLE-1(2), KOLKATA
ITA 1373/KOL/2019[2013-14]Status: Heard29/8/2022AY 2013-14
HARIT PROPERTIES PVT. LTD..,KOLKATA vs ITO, WARD-5(1), KOLKATA
ITA 60/KOL/2022[2014-15]Status: Disposed26/8/2022AY 2014-15
M/S R.N.INFRABUILD PVT. LTD.,DURGAPUR vs I.T.O.,WARD-1(1), DURGAPUR
ITA 34/KOL/2020[2012-13]Status: Disposed26/8/2022AY 2012-13
PLANET VYAPAAR (P) LTD.,KOLKATA vs I.T.O.,WARD-1(4), KOLKATA
ITA 1612/KOL/2019[2008-09]Status: Heard26/8/2022AY 2008-09
M/S JCC INDIA PVT. LTD.,KOLKATA vs I.T.O.WARD-9(1), KOLKATA
ITA 1336/KOL/2019[2010-11]Status: Disposed26/8/2022AY 2010-11
M/S JCC INDIA PVT. LTD.,KOLKATA vs I.T.O.WARD-9(1), KOLKATA
ITA 1335/KOL/2019[2009-10]Status: Disposed26/8/2022AY 2009-10
M/S. AASTHA VINCOM PVT. LTD.,KOLKATA vs DCIT, CC-XIX, KOLKATA, KOLKATA
ITA 123/KOL/2015[2008-2009]Status: Disposed26/8/2022AY 2008-2009
ROBIN AGRO PRODUCTS P. LTD.,KOLKATA vs I.T.O., WARD-1(1), KOLKATA, KOLKATA
ITA 412/KOL/2022[2018-2019]Status: Disposed25/8/2022AY 2018-2019
ROBIN AGRO PRODUCTS P. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA
ITA 411/KOL/2022[2017-2018]Status: Disposed25/8/2022AY 2017-2018
ESSKAI INDIA PVT. LTD., KOLKATA,KOLKATA vs I.T.O., WARD-5(3), KOLKATA, KOLKATA
ITA 405/KOL/2022[2019-2020]Status: Disposed25/8/2022AY 2019-2020
MILLER TRADERS PVT. LTD.,KOLKATA vs ITO, WARD-4(2), KOLKATA, KOLKATA
ITA 397/KOL/2022[2017-2018]Status: Disposed25/8/2022AY 2017-2018
SHRI PURNA CHANDRA CHAKRABORTY, LEGAL HEIR (SON) OF SMT. UMA CHAKRABORTY (DECEASED)(, PURBA MEDINIPUR vs ITO, WARD 40(2), KOLKATA
ITA 118/KOL/2022[2011-12]Status: Disposed25/8/2022AY 2011-12