← All Benches
ITAT Kolkata Bench
22,285 judgments
ALTABUR RAHAMAN MOLLAH,KOLKATA vs ACIT, CIR. -26(1), KOLKATA
ITA 232/KOL/2022[2017-18]Status: Heard5/9/2022AY 2017-18
RABI PAL,BANKURA vs ITO, WARD-3(4), BANKURA
ITA 193/KOL/2022[2017-18]Status: Disposed5/9/2022AY 2017-18
TOPSI KENDA C.S.SHOP,JAMURIA vs ITO, WARD -1(3), ASANSOL
ITA 290/KOL/2021[2009-10]Status: Disposed5/9/2022AY 2009-10
DINKAR TRACON PRIVATE LIMITED,KOLKATA vs ITO, WARD-6 (3), KOLKATA
ITA 265/KOL/2021[2008-09]Status: Disposed5/9/2022AY 2008-09
ACIT, CIRCLE - 6(2), KOLKATA, KOLKATA vs M/S WILLIAMSON MAGOR & COMPANY LIMITED, KOLKATA
ITA 2549/KOL/2019[2012-13]Status: Disposed5/9/2022AY 2012-13
M/S. FORUM PROJECTS PVT LTD.,KOLKATA vs DCIT (INTERNATIONAL TAXATION) CIRCLE - 1(1), KOLKATA, KOLKATA
ITA 189/KOL/2018[2012-13]Status: Disposed5/9/2022AY 2012-13
M/S. FORUM PROJECTS PVT LTD.,KOLKATA vs DCIT (INTERNATIONAL TAXATION) CIRCLE - 1(1), KOLKATA, KOLKATA
ITA 188/KOL/2018[2011-12]Status: Disposed5/9/2022AY 2011-12
KONINKLIJKE PHILIPS N.V.,NETHERLANDS vs DCIT (IT), CIRCLE - 1(2), KOLKATA, KOLKATA
ITA 441/KOL/2021[2012-13]Status: Disposed2/9/2022AY 2012-13
KONINKLIJKE PHILIPS N.V.,NETHERLANDS vs DCIT (IT), CIRCLE - 1(2), KOLKATA, KOLKATA
ITA 440/KOL/2021[2011-12]Status: Disposed2/9/2022AY 2011-12
KONINKLIJKE PHILIPS N.V.,NETHERLANDS vs DCIT (IT), CIRCLE - 1(2), KOLKATA, KOLKATA
ITA 439/KOL/2021[2010-11]Status: Disposed2/9/2022AY 2010-11
KONINKLIJKE PHILIPS N.V.,NETHERLANDS vs DCIT (IT), CIRCLE - 1(2), KOLKATA, KOLKATA
ITA 438/KOL/2021[2009-10]Status: Disposed2/9/2022AY 2009-10
KONINKLIJKE PHILIPS N.V.,NETHERLANDS vs DCIT (IT), CIRCLE - 1(2), KOLKATA, KOLKATA
ITA 437/KOL/2021[2008-09]Status: Disposed2/9/2022AY 2008-09
M/S CONCORD DEALTRADE PRIVATE LIMITED,MUMBAI vs I.T.O.,WARD-6(1), KOLKATA
ITA 920/KOL/2019[2012-13]Status: Disposed2/9/2022AY 2012-13
I-KRAB E-SOL PRIVATE LIMITED,KOLKATA vs ITO, WARD-10(3), KOLKATA, KOLKATA
ITA 338/KOL/2022[2017-2018]Status: Disposed1/9/2022AY 2017-2018
LALBABA INDUSTRIAL CORPORATION PVT. LTD.,HOWRAH vs ADIT, CPC, BANGALORE
ITA 275/KOL/2022[2019-20]Status: Disposed1/9/2022AY 2019-20
KAIZEN HOTELS AND RESORTS LIMITED,KOLKATA vs ACIT, CIR. -8(1), KOLKATA
ITA 353/KOL/2021[2017-18]Status: Disposed1/9/2022AY 2017-18
SRI SHUBH GAUTAM,KOLKATA vs ACIT, CIR. 30, KOLKATA
ITA 555/KOL/2020[2012-13]Status: Disposed1/9/2022AY 2012-13
BUDHADEB TRADELINK PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(2), KOLKATA
ITA 290/KOL/2020[2008-09]Status: Heard1/9/2022AY 2008-09
ITO, WARD-48(4), KOLKATA, KOLKATA vs SHRI SHYAM BAHADUR VERMA, HOWRAH
ITA 911/KOL/2019[2013-14]Status: Disposed1/9/2022AY 2013-14
A.C.T.,CIRCLE-2(1), KOLKATA vs M/S PEARLTREE TRADELINK PVT. LTD. (NOW AMALGATED WITH INDIA CABLE NET COMPANY LTD.), KOLKATA
ITA 2392/KOL/2019[2014-15]Status: Disposed1/9/2022AY 2014-15
