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ITAT Kolkata Bench
22,285 judgments
ACITCC-3(2), KOLKATA vs SMT. SAVITRI DEVI AGARWAL, BILASPUR
ITA 2334/KOL/2019[2015-16]Status: Disposed9/9/2022AY 2015-16
NIRMAL KUMAR SULTANIA,KOLKATA vs I.T.O.,WARD-22(1), KOLKATA
ITA 1886/KOL/2019[2015-16]Status: Disposed9/9/2022AY 2015-16
D.C.I.T.,CIRCLE-3(1), KOLKATA vs M/S MANAKSIA STEEL LTD., KOLKATA
ITA 1532/KOL/2019[2014-15]Status: Disposed9/9/2022AY 2014-15
CAROLINA FOOD AND INDUSTRIES PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE - 10(1), KOLKATA
ITA 2625/KOL/2018[2015-16]Status: Disposed9/9/2022AY 2015-16
NAKASHIPARA THANA CO-OPERATIVE AGRIL MARKETING SOCIETY LIMITED,KOLKATA vs ASSTT. DIRECTOR, CPC, BENGALURU
ITA 504/KOL/2021[2019-20]Status: Disposed8/9/2022AY 2019-20
ROSY KHAITAN,PURULIA vs PCIT, ASANSOL
ITA 111/KOL/2021[2016-17]Status: Disposed8/9/2022AY 2016-17
RAJESH GARG,KOLKATA vs A.C.I.T., CENTRAL CIRCLE-2(4), KOLKATA
ITA 996/KOL/2019[2015-16]Status: Disposed8/9/2022AY 2015-16
M/S SANSKAR VYAPAAR P. LTD.,KOLKATA vs I.T.O.WARD-5(2), KOLKATA
ITA 571/KOL/2019[2009-10]Status: Disposed8/9/2022AY 2009-10
HARIRAM RAJESH KUMAR (HUF),KOLKATA vs D.C.I.T.,CC-2(4), KOLKATA
ITA 444/KOL/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
HARIRAM SUNIL KUMAR (HUF),KOLKATA vs D.C.I.T.,CC-2(4), KOLKATA
ITA 443/KOL/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
HARIRAM GARG & ORS (HUF),KOLKATA vs D.C.I.T.-CC-2(4), KOLKATA
ITA 442/KOL/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
RAJESH GARG,KOLKATA vs D.C.I.T.,CC-2(4), KOLKATA
ITA 441/KOL/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
SITA GARG,KOLKATA vs D.C.I.T.-CC-2(4), KOLKATA
ITA 440/KOL/2019[2014-15]Status: Disposed8/9/2022AY 2014-15
M/S. SHREE SHOPPERS LTD.,KOLKATA vs DCIT, CIRCLE - 9(2), KOLKATA, KOLKATA
ITA 865/KOL/2018[2012-13]Status: Disposed8/9/2022AY 2012-13
D.C.I.T., CIRCLE-11(1), KOLKATA, KOLKATA vs M/S. AT & S INDIA LIMITED, KARNATAKA
ITA 1311/KOL/2018[2014-15]Status: Disposed8/9/2022AY 2014-15
EXPLORE SIKKIM PVT. LTD.,SIKKIM vs ITO, WARD-3(1), GANGTOK, GANGTOK
ITA 262/KOL/2022[2017]Status: Disposed7/9/2022
M/S S.R.BATLIBOI & ASSOCIATES LLP,KOLKATA vs ADIT, CPC, BANGALORE
ITA 237/KOL/2022[2019-20]Status: Disposed7/9/2022AY 2019-20
ACIT-CIR. 1, DURGAPUR vs DUTTA AUTOMOBILES PVT. LTD., DURGAPUR
ITA 189/KOL/2022[2013-14]Status: Disposed7/9/2022AY 2013-14
ACIT, CIR. 29, KOLKATA vs SRI TARUN CHAKRABORTY, KOLKATA
ITA 29/KOL/2021[2016-17]Status: Disposed7/9/2022AY 2016-17
ACIT, CIR. 29, KOLKATA vs SRI PRADIP MULLICK, KOLKATA
ITA 621/KOL/2020[2012-13]Status: Disposed7/9/2022AY 2012-13