← All Benches
ITAT Kolkata Bench
22,285 judgments
SHRI SUNIL KAYAN,KOLKATA vs A.C.I.T.,CIRCLE-36, KOLKATA
ITA 1917/KOL/2019[2010-11]Status: Disposed16/2/2023AY 2010-11
BHARGAB ENGINEERING WORKS,HOWRAH vs A.C.I.T.,CIRCLE-46, KOLKATA
ITA 1714/KOL/2019[2012-13]Status: Disposed16/2/2023AY 2012-13
M/S TATA GLOBAL BEVERAGES LIMITED,KOLKATA vs THE DCIT, CIRCLE-4(2), KOLKATA, KOLKATA
ITA 1899/KOL/2017[2013-14]Status: Disposed13/2/2023AY 2013-14
M/S TATA GLOBAL BEVERAGES LIMITED,KOLKATA vs THE DCIT, CIRCLE-4(2), KOLKATA, KOLKATA
ITA 1854/KOL/2016[2012-13]Status: Disposed13/2/2023AY 2012-13
SHRI VANILA VINIMAY PVT. LTD.,KOLKATA vs ITO, WARD-1(3), KOLKATA
ITA 230/KOL/2022[2008-09]Status: Disposed10/2/2023AY 2008-09
ARUN KUMAR BOSE,SILIGURI vs I.T.O., WARD - 1(1), SILIGURI, SILIGURI
ITA 465/KOL/2022[2014-2015]Status: Disposed9/2/2023AY 2014-2015
JT RECEIVERS CHETLA AUDDYESTATE,KOLKATA vs I.T.O., WARD - 29(4), KOLKATA, KOLKATA
ITA 461/KOL/2022[2014-15]Status: Disposed9/2/2023AY 2014-15
UMESH KANKANI,KOLKATA vs PCIT-2, KOLKATA
ITA 121/KOL/2022[2015-16]Status: Disposed9/2/2023AY 2015-16
DEEPAK BAJAJ,KOLKATA vs CIT- 14, KOLKATA
ITA 492/KOL/2020[2010-11]Status: Disposed9/2/2023AY 2010-11
M/S CICAGO COMMODITIES PRIVATE LIMITED,KOLKATA vs D.C.I.T.,CIRCLE-1(1), KOLKATA
ITA 1817/KOL/2019[2014-15]Status: Disposed9/2/2023AY 2014-15
BINOD KUMAR YADAV,KOLKATA vs I.T.O.,WARD-45(4), KOLKATA
ITA 1716/KOL/2019[2007-08]Status: Disposed9/2/2023AY 2007-08
M/S. KAILASH TRADING PVT. LTD.,HOWRAH vs ITO, WARD - 13(2), KOLKATA, KOLKATA
ITA 816/KOL/2018[2012-13]Status: Disposed9/2/2023AY 2012-13
DCIT, CIRCLE - 10(1), KOLKATA vs M/S. ABHINANDAN INTERNATIONAL PRIVATE LIMITED, KOLKATA
ITA 2508/KOL/2018[2010-11]Status: Disposed9/2/2023AY 2010-11
ACIT, CIRCLE - 11(2), KOLKATA vs M/S. SUNPLANT CONSTRUCTION LTD., KOLKATA
ITA 2138/KOL/2018[2010-11]Status: Disposed9/2/2023AY 2010-11
NORMURA RESEARCH INSTITURE FINANCIAL TECHNOLOGIES INDIA PRIVATE LIMITED,KOLKATA vs ACIT,CIRCLE-2(2), KOL, KOLKATA
ITA 204/KOL/2017[2012-13]Status: Disposed9/2/2023AY 2012-13
K K GHOSH & K M GHOSH,KOLKATA vs I.T.O., WARD-28(1), KOLKATA, KOLKATA
ITA 669/KOL/2022[2015-2016]Status: Disposed8/2/2023AY 2015-2016
PURULIA CENTRAL CO-OP. BANK LTD.,PURULIA vs ACIT, CIR. 3(2), PURULIA
ITA 175/KOL/2022[2010-11]Status: Disposed8/2/2023AY 2010-11
HARBAUER(INDIA) PVT. LTD.,KOLKATA vs ASSTT. DIRECTOR OF INCOME TAX,CPC, BANGALORE
ITA 512/KOL/2021[2019-20]Status: Disposed8/2/2023AY 2019-20
ITO, WARD-5(1), KOLKATA vs M/S PANCHKOTI ENTERPRISES PVT. LTD, KOLKATA
ITA 23/KOL/2021[2012-13]Status: Disposed8/2/2023AY 2012-13
SANJAY KUMAR SAHU,PURULIA vs ITO, WARD-3(4), PURULIA
ITA 506/KOL/2020[2010-11]Status: Disposed8/2/2023AY 2010-11
