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ITAT Kolkata Bench

22,285 judgments

WESTEND DEALERS PRIVATE LIMITED,KOLKATA vs ITO, WARD - 7(2), KOLKATA, KOLKATA

ITA 1292/KOL/2018[2012-13]Status: Disposed18/4/2023AY 2012-13

ACIT, CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA vs M/S. ADHUNIK INFRASTRUCTURE PVT. LTD.,, KOLKATA

ITSSA 44/KOL/2017[2012-13]Status: Heard17/4/2023AY 2012-13

ACIT, CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA vs M/S. ADHUNIK INFRASTRUCTURE PVT. LTD.,, KOLKATA

ITSSA 43/KOL/2017[2011-12]Status: Heard17/4/2023AY 2011-12

ACIT, CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA vs M/S. ADHUNIK INFRASTRUCTURE PVT. LTD.,, KOLKATA

ITSSA 42/KOL/2017[2010-11]Status: Heard17/4/2023AY 2010-11

ACIT, CENTRAL CIRCLE - 3(3), KOLKATA, KOLKATA vs M/S. ADHUNIK INFRASTRUCTURE PVT. LTD.,, KOLKATA

ITSSA 41/KOL/2017[2009-10]Status: Heard17/4/2023AY 2009-10

DRVK TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATTA, KOLKATA

ITA 58/KOL/2023[2017-2018]Status: Disposed17/4/2023AY 2017-2018

DRVK TRADERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA

ITA 57/KOL/2023[2016-2017]Status: Disposed17/4/2023AY 2016-2017

SIMAL PRASAD (ALIAS BIMAL PRASAD),DARJEELING vs I.T.O., WARD - 3(2), KOLKATA, KOLKATA

ITA 169/KOL/2023[2015-2016]Status: Disposed17/4/2023AY 2015-2016

PADMALOCHANAN RADHAKRISHNAN,KOLKATA vs A.C.I.T., CIRCLE - 62, KOLKATA, KOLKATA

ITA 130/KOL/2023[2014-2015]Status: Disposed17/4/2023AY 2014-2015

JINRAJ PAPER UDYOG PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(3), KOLKATA, KOLKATA

ITA 120/KOL/2023[2014-2015]Status: Disposed17/4/2023AY 2014-2015

PARASHNATH INVESTMENT LTD.,KOLKATA vs PCIT-2, KOLKATA

ITA 188/KOL/2021[2011-12]Status: Heard17/4/2023AY 2011-12

USHA MARTIN TELEMATICS LIMITED,KOLKATA vs D.C.I.T.,CIRCLE-6(2), KOLKATA

ITA 192/KOL/2019[2013-14]Status: Heard17/4/2023AY 2013-14

M/S. INDIAN CHAIN PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 12(1), KOLKATA, KOLKATA

ITA 152/KOL/2023[2018-2019]Status: Heard13/4/2023AY 2018-2019

KRISHNA KUMAR CHAUDHARY,KOLKATA vs D.C.I.T., CPC, DURGAPUR, DURGAPUR

ITA 113/KOL/2023[2019-2020]Status: Disposed13/4/2023AY 2019-2020

M/S. DIGNAGAR SAMABAI KRISHI UNNAYAN SAMITI LTD.,NADIA vs I.T.O., WARD - 41(1), KOLKATA, KOLKATA

ITA 683/KOL/2022[2018-2019]Status: Disposed13/4/2023AY 2018-2019

M/S. HIRAK VYAPAAR PRIVATE LIMITED,KOLKATA vs ITO, WARD - 6(1), KOLKATA

ITA 26/KOL/2019[2008-09]Status: Disposed13/4/2023AY 2008-09

GOPA BASU,HOOGHLY vs ITO, WARD - 23(2), HOOGHLY

ITA 76/KOL/2023[2017-2018]Status: Heard11/4/2023AY 2017-2018

THE RIFLE FACTORY CO-OPERATIVE SOCIETY LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 49(1), KOLKATA, KOLKATA

ITA 41/KOL/2023[2015-2016]Status: Heard11/4/2023AY 2015-2016

HALDIA PETROCHEMICALS LIMITED,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 2(3), KOLKATA, KOLKATA

ITA 127/KOL/2023[2017-2018]Status: Heard11/4/2023AY 2017-2018

AROTO TRADE INDIA PVT. LTD.,KOLKATA vs I.T.O.,WARD-9(1), KOLKATA

ITA 1637/KOL/2019[2014-15]Status: Disposed11/4/2023AY 2014-15