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ITAT Kolkata Bench

22,285 judgments

SEARSALE SRI RAMKRISHNA SHARADA CHETANA SANGHA,BURDWAN vs WARD-2(1), EXEMPTION., DURGAPUR

ITA 191/KOL/2023[2017-18]Status: Disposed25/4/2023AY 2017-18

SEARSALE SRI RAM KRISHNA SHARADA CHETANA SANGHA,BURDWAN vs WARD-2(1),EXEMPTION., DURGAPUR

ITA 190/KOL/2023[2016-17]Status: Disposed25/4/2023AY 2016-17

ITO, WARD-2(4), DURGAPUR vs SHRI VISHNU KHAITAN, DURGAPUR

ITA 160/KOL/2022[2019-20]Status: Disposed25/4/2023AY 2019-20

M/S BOTHRA SHIPPING SERVICES PVT. LTD.,KOLKATA vs ADDL./JOINT/DY./ASSTT. COMMISSIONER/ITO, NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 175/KOL/2021[2016-17]Status: Disposed25/4/2023AY 2016-17

M/S BOTHRA SHIPPING SERVICES PVT. LTD.,KOLKATA vs DCIT, CIR.-9(1), KOLKATA

ITA 2324/KOL/2019[2015-16]Status: Disposed25/4/2023AY 2015-16

M/S CHOTANAGPUR PETROLEUM AGENCY,KOLKATA vs PCIT-1, KOLKATA

ITA 161/KOL/2022[2017-18]Status: Disposed24/4/2023AY 2017-18

ACIT-6(2), KOLKATA vs M/S NATIONAL INSURANCE CO.LTD., KOLKATA

ITA 498/KOL/2020[2016-17]Status: Disposed24/4/2023AY 2016-17

DCIT, CC-1(2), KOLKATA, KOLKATA vs PREM CHAND DHANDANIA, KOLKATA

ITSSA 65/KOL/2022[2013-2014]Status: Disposed21/4/2023AY 2013-2014

DCIT, CC-1(2), KOLKATA, KOLKATA vs PREM CHAND DHANDANIA, KOLKATA

ITSSA 64/KOL/2022[2012-2013]Status: Disposed21/4/2023AY 2012-2013

AMRAPALI FILMS LTD.,KOLKATA vs A.D.I.T., C.P.C., BANGALORE, BANGALORE

ITA 56/KOL/2023[2020-2021]Status: Heard21/4/2023AY 2020-2021

TIWARY BECHAR AND COMPANY PVT. LTD.,KOLKATA vs I.T.O., WARD-11(1), KOLKATA, KOLKATA

ITA 40/KOL/2023[2012-2013]Status: Heard21/4/2023AY 2012-2013

COMANTRA E-SOLUTIONS PVT. LTD.,KOLKATA vs A.C.I.T.(CPC), TDS, BANGALORE

ITA 772/KOL/2022[2015-2016]Status: Heard21/4/2023AY 2015-2016

COMANTRA E-SOLUTIONS PVT. LTD.,KOLKATA vs A.C.I.T.(CPC), TDS, BANGALORE

ITA 771/KOL/2022[2014-2015]Status: Heard21/4/2023AY 2014-2015

COMANTRA E-SOLUTIONS PVT. LTD.,KOLKATA vs A.C.I.T.(CPC), TDS, BANGALORE

ITA 770/KOL/2022[2013-2014]Status: Heard21/4/2023AY 2013-2014

DR. B.G. MEMORIAL TRUST,KKOLKATA vs I.T.O.(EXEMPTION), WARD - 1(2), KOLKATA, KOLKATA

ITA 751/KOL/2022[2012-2013]Status: Heard21/4/2023AY 2012-2013

HASTINGS TOWER PVT. LTD.,KOLKATA vs I.T.O., WARD - 8(4), KOLKATA, KOLKATA

ITA 730/KOL/2022[2011-2012]Status: Disposed21/4/2023AY 2011-2012

DEEPAK BAJAJ,KOLKATA vs I.T.O., WARD - 40(1), KOLKATA, KOLKATA

ITA 721/KOL/2022[2009-2010]Status: Disposed21/4/2023AY 2009-2010

SUDIPTA SADHUKHAN,HOOGHLY vs ACIT, CIRCLE-23(1), HOOGHLY, HOOGHLY

ITA 573/KOL/2022[2017-2018]Status: Heard21/4/2023AY 2017-2018

SURESH AGARWAL,KOLKATA vs PCIT, KOLKATA-9, KOLKATA

ITA 510/KOL/2022[2016-2017]Status: Disposed21/4/2023AY 2016-2017

NAVIN JAIN,MUMBAI vs ACIT, INTERNATIONAL TAXATION, CIRCLE-2(1), KOLKATA, KOLKATA

ITA 479/KOL/2022[2019-2020]Status: Heard21/4/2023AY 2019-2020