← All Benches
ITAT Kolkata Bench
22,178 judgments
HARSHINDER SINGH, ,ASANSOL vs ITO, WARD 2(3), DURGAPUR,, DURGAPUR
ITA 1698/KOL/2026[2014-2015]Status: Disposed29/7/2026AY 2014-2015
SARODIYA,,KOLKATA vs ITO, WARD 1(3), EXEMPT, KOLKATA,, KOLKATA
ITA 1618/KOL/2026[2024-2025]Status: Disposed29/7/2026AY 2024-2025
RAKESH KARMAKAR,KOLKATA WEST BENGAL vs ITO, WARD 50(1), KOLKATA, KOLKATA WESTBENGAL
ITA 1573/KOL/2026[2020-2021]Status: Disposed29/7/2026AY 2020-2021
ALOK KUMAR CHOUDHURI,BIRBHUM vs I.T.O., WARD - 3(2), KOLKATA
ITA 1450/KOL/2026[2017-2018]Status: Disposed29/7/2026AY 2017-2018
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3), ASANSOL
ITA 1448/KOL/2026[2016-2017]Status: Disposed29/7/2026AY 2016-2017
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS, WARD - 4(3), ASANSOL
ITA 1447/KOL/2026[2015-2016]Status: Disposed29/7/2026AY 2015-2016
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3), ASANSOL
ITA 1446/KOL/2026[2014-2015]Status: Disposed29/7/2026AY 2014-2015
MR. UTTAM KUMAR MONDAL,ASANSOL vs I.T.O., TDS WARD - 4(3),, ASANSOL
ITA 1445/KOL/2026[2013-2014]Status: Disposed29/7/2026AY 2013-2014
SOUTHOPEN INFRANIRMAN CONSULTANTS PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA
ITA 1442/KOL/2026[2018-2019]Status: Disposed29/7/2026AY 2018-2019
PRAVAT,GOPALNAGAR, PURULIA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 1418/KOL/2026[2027-28]Status: Disposed29/7/2026AY 2027-28
BEDBANI DAS,,HALDIA vs ITO, WARD 27(1),, HALDIA
ITA 1414/KOL/2026[2020-2021]Status: Disposed29/7/2026AY 2020-2021
SUBHDATA OVERSEAS PVT. LTD.,,KOLKATA vs ITO, WARD 10(2),, KOLKATA
ITA 1351/KOL/2026[2017-2018]Status: Disposed29/7/2026AY 2017-2018
ROLEX TRAFIN PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA
ITA 844/KOL/2026[2012-2013]Status: Disposed28/7/2026AY 2012-2013
D.C.I.T., CC - 3(2), KOLKATA vs SHYAM SUNDER AGARWAL, KOLKATA
ITA 1506/KOL/2026[2013-14]Status: Disposed28/7/2026AY 2013-14
URBAN INFRA NIRMAN PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 2(2), KOLKATA
ITA 1223/KOL/2026[2013-2014]Status: Disposed28/7/2026AY 2013-2014
ASHIM KRISHNA BHATTA,KOLKATA vs INCOME TAX OFFICER, WARD 49(1), KOLKATA, UTTARPAN, KOLKATA
ITA 1201/KOL/2026[2015-2016]Status: Disposed28/7/2026AY 2015-2016
ASHIM KRISHNA BHATTA,KOLKATA vs INCOME TAX OFFICER, WARD 49(1), KOLKATA, UTTARPAN, KOLKATA
ITA 1200/KOL/2026[2014-2015]Status: Disposed28/7/2026AY 2014-2015
SHYAMNAGAR ANCHAL SKUS LTD.,,BANKURA vs ITO, WARD 3(1),, BANKURA
ITA 387/KOL/2026[2021-2022]Status: Disposed24/7/2026AY 2021-2022
SHYAMNAGAR ANCHAL SKUS LTD.,,BANKURA vs ITO, WARD 3(1),, BANKURA
ITA 386/KOL/2026[2021-2022]Status: Disposed24/7/2026AY 2021-2022
RIDHI SIDHI COMMODITIES PVT. LTD.,,KOLKATA vs ITO, WARD 4(1), KOLKATA, KOLKATA
ITA 1577/KOL/2026[2009-2010]Status: Disposed24/7/2026AY 2009-2010
