← All Benches

ITAT Kolkata Bench

22,285 judgments

I.T.O.(EXEMPTION), WARD-1(1), KOLKATA, KOLKATA vs CAMELLIA EDUCARE TRUST, KOLKATA

ITA 646/KOL/2022[2020-2021]Status: Disposed30/5/2023AY 2020-2021

ANAND EDUCATION TRUST,KOLKATA vs ACIT, CIR-1(1), EXEMPT., KOLKATA

ITA 324/KOL/2023[2016-17]Status: Disposed29/5/2023AY 2016-17

OCEAN MARINE ENVIRONMENT COATINGS PVT. LTD.,KOLKATA vs ITO, TDS, WARD - 2(2), KOLKATA

ITA 296/KOL/2023[2016-17]Status: Disposed29/5/2023AY 2016-17

OCEAN MARINE ENVIRONMENT COATINGS PVT. LTD.,KOLKATA vs ITO, TDS, WARD - 2(2), KOLKATA

ITA 295/KOL/2023[2015-16]Status: Disposed29/5/2023AY 2015-16

ARINDAM MUKHERJEE,KOLKATA vs ACIT, CIRCLE-30, KOLKATA

ITA 267/KOL/2023[2015-16]Status: Disposed29/5/2023AY 2015-16

A B INSURANCE BROKERS PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

ITA 242/KOL/2022[2015-16]Status: Disposed29/5/2023AY 2015-16

AB INSURANCE BROKERS PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

ITA 241/KOL/2022[2015-16]Status: Disposed29/5/2023AY 2015-16

A.C.I.T.,CIRCLE-2(2), JALPAIGURI vs SMT. SUBBULAKSHMI DEVADOSS L/H OF LATE SHRI NIRMAL PALIT, CHANNAI

ITA 2111/KOL/2019[2014-15]Status: Disposed29/5/2023AY 2014-15

TIRUPATI FUELS PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 7/KOL/2023[2008-2009]Status: Disposed26/5/2023AY 2008-2009

TIRUPATI FUELS PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 6/KOL/2023[2007-2008]Status: Disposed26/5/2023AY 2007-2008

COASTAL FUEL PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 22/KOL/2023[2010-2011]Status: Disposed26/5/2023AY 2010-2011

ORTEM MERCHANTS PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 21/KOL/2023[2009-2010]Status: Disposed26/5/2023AY 2009-2010

AURO SHIKHA VINIMAY PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 20/KOL/2023[2013-2014]Status: Disposed26/5/2023AY 2013-2014

AURO SHIKHA VINIMAY PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 19/KOL/2023[2012-2013]Status: Disposed26/5/2023AY 2012-2013

AURO SHIKHA VINIMAY PVT. LTD.,KOLKATA vs I.T.O., CC-4(3), KOLKATA, KOLKATA

ITSSA 18/KOL/2023[2011-2012]Status: Disposed26/5/2023AY 2011-2012

ANJALI ROY,KOLKATA vs I.T.O., WARD-41(3), NADIA, NADIA

ITA 516/KOL/2022[2017-2018]Status: Disposed25/5/2023AY 2017-2018

SKYVIEW DEALTRADE PVT. LTD.,SILIGURI vs DCIT, CENT. CIR-2(1), KOLKATA, KOLKATA

ITA 482/KOL/2022[2012-2013]Status: Disposed25/5/2023AY 2012-2013

ITO (EXEMPTION), WARD - 1(1), KOLKATA, KOLKATA vs INDIAN SUGAR MILLS ASSOCIATION, DELHI

ITA 480/KOL/2022[2018-2019]Status: Disposed25/5/2023AY 2018-2019

M/S. LONGVIEW DEALERS PVT. LTD.,KOLKATA vs ITO, WARD - 3(2), KOLKATA

ITA 50/KOL/2019[2008-09]Status: Disposed25/5/2023AY 2008-09

M/S BHIKSHU AGENCY PVT. LTD.,HOWRAH vs ITO, WD-5(3), KOLKATA, KOLKATA

ITA 551/KOL/2016[2008-09]Status: Disposed25/5/2023AY 2008-09