ITAT Kolkata Bench
22,285 judgments
THE PURNIMA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 713/KOL/2024 Assessment Year: N.A. The Purnima Foundation.........................................................Appellant [PAN: AACTT 2697 J] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: K.K. Khemka, A/R. Department represented by: I. Jamir, CIT D/R. Date of concluding the hearing : July 1st, 2024 Date of pronouncing
HALMIRA ESTATE TEA PVT. LTD.,KOLKATA vs ITO, WARD-4(4), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
DEEPAK SINGH,KOLKATA vs ITO, WARD 61(1), KOLKATA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
THE ELECTRO URBAN URBAY CO-OPERATIVE CREDIT SOCIETY LTD. ,KOLKATA vs DCIT, CPC, BANGLURU
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 701/KOL/2024 Assessment Year: 2021-22 The Electro Urban Urbay Co-operative Credit Society Ltd………Appellant [PAN: AADAT 5699 Q] Vs. DCIT, CPC, Bangluru.............................................................Respondent Appearances: Assessee represented by: S. Bhattacharya, A/R. Department represented by: Manas Mondal, CIT, D/R. Date of concluding the hearing : June 27th, 2024 Date of pronouncing the order
AMAR BAANI,KOLKATA vs CIT(E), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 665/KOL/2024 Assessment Year: N.A. Amar Baani.............................................................................Appellant [PAN: AAJTA 0536 E] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Siddharth Agarwal, Adv. Department represented by: S. Datta, CIT D/R. Date of concluding the hearing : June 27th, 2024 Date
KAUSHALYA SINGHA,DARJEELING vs ITO, WARD - 1(4), SILIGURI
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
GOUTAM KUMAR CHAKRABORTY,KOLKATA vs ITO, WARD 55(2), KOLKATA
the Ld. CIT(A).
JITENDRA KUMAR JAIN(HUF),KOLKATA vs ITO, WARD-43(3), KOLKATA
the start of the appellate proceedings or in course of appellate proceedings.”
JAGANNATH JAISWAL,ITO, WARD-40(2) vs ITO, WARD-40(2), KOLKATA
the Ld. CIT(A).
DURGAMONDAP SAMABAY KRISHI UNNAYN SAMATI LTD. ,ITO, WARD NO-49(1), KOLKATA vs ITO, WARD NO- 49(1), KOLKATA. , KOLKATA
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
GOKUL NIRMAN PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(2), KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member)
JNANA JYOTI SEVA SAMITI,KOLKATA vs CITEXEMPTION), KOLKATA
Dr. Manish Borad, Accountant Member Shri Pradip Kumar Choubey (Judicial Member)
THE HAYDEN HALL TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Dr. Manish Borad, Accountant Member Shri Pradip Kumar Choubey (Judicial Member)
BANWARI LALL PASARI,KOLKATA vs ACIT, CIR. 34,, KOLKATA
Dr. Manish Borad (Accountant Member)
SHREE CAPITAL SERVICES LIMITED,KOLKATA vs ACIT, CIRCLE - 5(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
RAFIQUL ALAM ,SILIGURI vs ADCIT, CPC, BANGALURU
PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 584/KOL/2024 Assessment Year: 2019-20 Rafiqul Alam...........................................................................Appellant [PAN: AKUPA 7183 J] Vs. ADIT, CPC, Bengaluru...........................................................Respondent Appearances: Assessee represented by: Sujit Basu & Rajib Mukherjee, Adv. Department represented by: Amitava Sen, Addl. CIT D/R. Date of concluding the heari
SURANJAN CONSTRUCTIONS,KOLKATA vs DCIT, CIR. 29, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 551/KOL/2024 Assessment Year: 2014-15 Suranjan Constructions..........................................................Appellant [PAN: ABUFS 7481 C] Vs. DCIT, Cir.-29, Kolkata..........................................................Respondent Appearances: Assessee represented by: Swati Baid, A/R. Department represented by: P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : June 6th, 2024 D
SILIGURI COLLEGE,SILIGURI vs ITO, WARD-1(3), SILIGURI
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI (Accountant Member)
SHRI SANTANU SANYAL,KOLKATA vs ACIT, CIR. 2(1), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 41/KOL/2024 Assessment Year: 2016-17 Shri Santanu Sanyal..............................................................Appellant [PAN: AIOPS 0078 A] Vs. ACIT, Cir.-2(1), Kolkata.........................................................Respondent Appearances: Assessee represented by: Nageswar Rao, A/R. Department represented by: P.P. Barman, Addl. CIT, Sr. D/R. Date of concluding the hearing : June 4th, 202
KOLKATA POLICE CO-OPERATIVE BANK LTD. ,KOLKATA vs DCIT, CIR-35, KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 142/KOL/2024 Assessment Year: 2015-16 Kolkata Police Co-Operative Bank Ltd.....................................Appellant [PAN: AAAAK 2462 K] Vs. DCIT, Cir-35, Kolkata...........................................................Respondent Appearances: Assessee represented by: C. Ray, CA. Department represented by: Amuldeep Kaur, Addl. CIT, Sr. D/R. Date of concluding the hearing : May 16th, 2024 Date of pro
