← All Benches
ITAT Kolkata Bench
22,085 judgments
M/S AMRIT CEMENT LIMITED,OPPOSITE HORSE SHOE BUILDING, UMLAPER VILLAGE, ELA vs DCIT, CENTRAL CIR 4(1), KOLKATA, AAYAKAR BHAWAN POORVA
ITA 1556/KOL/2026[2012-13]Status: Disposed13/10/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs NILACHAL IRON AND POWER LIMITED, M/S.OCL IRON & STEEL LTD. (SUCCESSOR-IN INTEREST OF M/S. NILACHAL , KOLKATA
ITA 3050/KOL/2025[2015-16]Status: Disposed13/10/2026AY 2015-16
M/S. SHOPARNA BROTHERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 880/KOL/2026[2014-2015]Status: Disposed12/10/2026AY 2014-2015
M/S. SHOPARNA BROTHERS PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1),, KOLKATA
ITA 879/KOL/2026[2012-2013]Status: Disposed12/10/2026AY 2012-2013
M/S. ELEGANT VINIMOY PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 2525/KOL/2026[2012-2013]Status: Disposed7/10/2026AY 2012-2013
AVLOKAN VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 4(3), KOLKATA, KOLKATA
ITA 2453/KOL/2026[2012-2013]Status: Disposed7/10/2026AY 2012-2013
DEEPSIKHA DISTRIBUTORS PVT. LTD.,,KOLKATA vs ITO, WARD 6(1), KOLKATA, KOLKATA
ITA 2446/KOL/2026[2012-2013]Status: Disposed7/10/2026AY 2012-2013
M/S. DEVELOPMENT EDUCATION & WELFARE TRUST,JALPAIGURI vs I.T.O., WARD - 2(3), ALIPURDUAR
ITA 2367/KOL/2026[2020-2021]Status: Disposed7/10/2026AY 2020-2021
M/S. DEVELOPMENT EDUCATION & WELFARE TRUST,JALPAIGURI vs I.T.O., WARD - 2(3), ALIPURDUAR, ALIPURDUAR
ITA 2366/KOL/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
SAGARMAL MALL,KOLKATA vs D.C.I.T., CIRCLE - 32,, KOLKATA
ITA 195/KOL/2026[2013-2014]Status: Disposed7/10/2026AY 2013-2014
PURNACHANDRAPUR MEHERPUR SRINARAYANPUR SKUS LTD.,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 33(1), KOLKATA, KOLKATA
ITA 1914/KOL/2026[2019-2020]Status: Disposed7/10/2026AY 2019-2020
CHITTAPRIYO BOSE,KOLKATA vs ITO, WARD 33(2), KOLKATA,, KOLKATA
ITA 1639/KOL/2026[2020-2021]Status: Disposed7/10/2026AY 2020-2021
BRAITHWAITE & CO. LTD.,,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA
ITA 1076/KOL/2026[2021-2022]Status: Disposed7/10/2026AY 2021-2022
SOUPAL KUMAR NATH,NADIA vs I.T.O., WARD - 41(3), NADIA
ITA 3268/KOL/2025[2018-2019]Status: Disposed7/10/2026AY 2018-2019
BHINASWAR COMMERCIAL PVT. LTD.,RAIPUR, CHHATTISGARH vs D.C.I.T., CIRCLE - 13(1), KOLKATA
ITA 2438/KOL/2025[2012-2013]Status: Disposed7/10/2026AY 2012-2013
DCIT, CIRCLE - 7(1), KOLKATA, KOLKATA vs ARENA TEXTILES & INDUSTRIES LIMITED, KOLKATA
ITA 2082/KOL/2025[2009-2010]Status: Disposed7/10/2026AY 2009-2010
TATA CONSUMER PRODUCTS LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA
ITA 1604/KOL/2024[2020-2021]Status: Disposed7/10/2026AY 2020-2021
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA
ITA 1724/KOL/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA
ITA 1723/KOL/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
FARMAN SK,MALDA vs I.T.O., WARD - 3(1), MALDA
ITA 3001/KOL/2025[2020-2021]Status: Disposed6/10/2026AY 2020-2021
