ITAT Kolkata Bench
22,248 judgments
SEN FERRO ALLOYS (P) LTD.,KOLKATA vs A.C.I.T., CC - 4(3), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
PAVITRA SALES LLP (SUCCESSOR OF PAVITRA SALES PRIVATE LIMITED,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
INCOME TAX OFFICER, WARD-1(1), KOLKATA, KOLKATA vs SAANVI DEVELOPERS AND REALTORS PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
AMBAR NATH CHAKRAVARTY,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
ACIT, CIRCLE-5.1, KOLKATA, KOLKATA vs YADAV PRASAD TOSNIWAL, KOLKATA
SHRI RAJESH KUMAR (Accountant Member)
ANIRBAN DUTTA,PALASHAN, P.O. PALASHAN vs INCOME TAX OFFICER, WARD - 1(3), BURDWAN
SHRI RAJESH KUMAR (Accountant Member)
SANGHAMITRA HAZRA,BURDWAN vs I.T.O., WARD - 1(4), BURDWAN, BURDWAN
SINGUR THANA LSPA CO-OPERATIVE MARKETING SOCIETY LTD,KOLKATA vs ITO, HOOGHLY
SHRI RAJESH KUMAR (Accountant Member)
SINGUR THANA LSPA CO-OPERATIVE MARKETING SOCIETY LTD,KOLKATA vs ITO, HOOGHLY
SHRI RAJESH KUMAR (Accountant Member)
SINGUR THANA LSPA CO-OPERATIVE MARKETING SOCIETY LTD,KOLKATA vs ITO, HOOGHLY
SHRI RAJESH KUMAR (Accountant Member)
SHIVBHUMI TRADERS PVT. LTD. ,KOLKATA vs ITO,WD-12(1),KOLKATA. , KOLKATA
the Ld. AO in compliance to summons issued u/s 131 of the Act and that was the sole reason for making the addition. The Ld. Counsel for the assessee has undertaken to produce these directors before the Ld. AO if the issue is restored to the file of the Ld. Assessing Officer.
LOVELOCK & LEWES CHARTERED ACCOUNTANTS LLP,KOLKATA vs ITO, WARD - 22(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ACIT, CIRCLLE-34, KOLKATA vs SUBHAS KUMAR KEDIA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHIVAM SUREKA,KOLKATA vs DCIT, CEN. CIR. 3(3), KOLKATA
AAKASH SUREKA,KOLKATA vs DCIT, CEN. CIR. 3(3), KOLKATA
AAKASH SUREKA,,KOLKATA vs DCIT, CEN. CIR. 3(3), KOLKATA
PURBOTTAR PRADESHIYA MARWARI SANMELAN,GUWAHATI vs CIT (EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ULLAHAS NANDINI UDYOG PVT. LTD.,HOWRAH vs ITO, CIRCLE-13(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.176 & 177/Kol/2025 Assessment Years: 2012-13 & 2014-15 Ullahas Nandini Udyog Pvt. Ltd. Vs. DCIT, Circle-13(1), Kolkata (PAN: AABCU 0748 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 27.03.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 16.04.2025 For the assessee / निर्धारिती की ओर से Shri Miraj D Shah, A.R For the revenue / राजस्व की ओर से Shri Sailen Samadd
ULLAHAS NANDINI UDYOG PVT. LTD.,HOWRAH vs DCIT, CIRCLR-13(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.176 & 177/Kol/2025 Assessment Years: 2012-13 & 2014-15 | Ullahas Nandini Udyog Pvt. Ltd. | Vs. | DCIT, Circle-13(1), Kolkata | (PAN: AABCU 0748 D) | Appellant / (अपीलार्थी) | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 27.03.2025 | | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 16.04.2025 | | For the assessee / निर्धारिती की ओर से | Shri Miraj D Shah, A.R | | For the revenue /
USHA CONSTRUCTION,NADIA vs ACIT, CIRCLE -41, NADIA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
