ITAT Kolkata Bench

JYOTI RANJAN ROY REPRESENTED BY LIMITED GUARDIAN SUVAJIT ROY ,KOLKATA vs ACIT, CIR. 50, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

NATURE COMMERCIAL PVT LTD,DELHI vs ITO, WARD-2(1), KOLKATA, KOLKATA

SANDEEP KUMAR TEKRIWAL,KOLKATA vs ITO, WARD -30(4), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SRI SNEHASISH BHAUMIK,KOLKATA vs PCIT-17, KOLKATA

JAIDEEP HALWASIYA,INDIA vs ACIT, CIRCLE-10(1), KOLKATA, INDIA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

JYOTI RANJAN ROY(LIMITED GUAREDIAN -SUVAJIT ROY),KOLKATA vs DCIT, CIR. 49(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

SATYAM SMELTERS PVT. LTD.,KOLKATA vs DCIT, CC - 3(2), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2493/Kol/2024 Assessment Year: 2019-2020 Satyam Smelters Pvt. Ltd. Vs. DCIT, Central Circle-3(2), Kolkata (PAN: AAICS 3549 K) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 08.05.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 22.05.2025 For the assessee / निर्धारिती की ओर से Shri A. K. Tulsiyan, FCA Shri Deepak Mundhra, ACA For the revenue / राजस्व की ओर से Shri

BANSIWALA DISTRIBUTORS PRIVATE LIMITED ,KOLKATA vs INCOME TAX OFFICER, WARD - 1(1), KOLKATA, KOLKATA

MOONLINK MARKETING PVT. LTD.,KOLKATA vs ITO, WARD-7(1), KOLKATA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

M/S. REGAL VINCOM PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(2), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, JM] I.T.A. No. 1173/Kol/2024 Assessment Year: 2010-11 Regal Vincom Pvt. Ltd. Vs. DCIT, Central Circle-2(2), Kolkata 6/7A, A.J.C. Bose Road, Cabin No. 4, Kolkata-700017. (PAN: AADCR9366C) Appellant Respondent Date of conclusion of Hearing Date of Pronouncement For the Appellant For the Respondent 16.05.2025 & 27.01.2025 22.05.2025 Shri A. K. Tulsyan, AR Shri Satyanarayan Raju, DR ORDER Per Shri Rajesh Kumar (Accountant Member)

SUKANTA SAHA,HOOGHLY vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 1465/Kol/2023 Assessment Year: 2017-18 Sukanata Saha Vs. CIT(Appeals), Delhi Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी (PAN: AUJPS 7295 N) Date of Hearing / सुनवाई 13.05.2025 की तिथि Date of Pronouncement/ 22.05.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri K. L. Chakraborty, AR निर्धारिती की ओर से For the revenue / राजस्व Shri Sallong Yaden, Addl. CIT DR की ओर से ORDER / आदेश Per Pradip

JYOTI RANJAN ROY,KOLKATA vs ACIT,(I.T.) CIR.-50, KOLKATA, KOLKATA

ACIT, CIRCLE - 2(2), KOLKATA, KOLKATA vs M/S. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD.,, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

VEERPRABHU COMMUNICATION PVT. LTD.,KOLKATA vs A.C.I.T., CC - 2(4), KOLKATA, KOLKATA

UPASHAN DEBNATH,NADIA vs ITO, WARD 41(3),, NADIA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DULAL BHATTACHARJEE,KOLKATA vs ACIT, CIRCLE 28, , KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.369/Kol/2025 Assessment Year: 2015-16 Dulal Bhattacharjee................................................................................................Appellant C/o Subash Agarwal & Associates, Advocate Siddha Gibson, 1, Gibson Lane, Suite 213, 2nd Floor, Kolkata - 700069. [PAN: AEDPB8602E] ACIT, Circle-28, Kolkata...........................................................................................R

ARISTRO FINCORP PVT. LTD.,KOLKATA vs ITO, WARD-4(3), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RAM KAUR SINGH,KOLKATA vs WARD 30(1), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DILIP TAHLANI & SONS HUF,KOLKATA vs ITO, WARD- 26(2), KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

LINK TRACOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(4), , KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)