ITAT Kolkata Bench
22,226 judgments
THE GASPER EDUCATION SOCIETY,KOLKATA vs ITO, WARD 7(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आदेश / ORDER Per George Mathan (Judicial Member)
KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
A M FOUNDATION,KOLKATA vs ITO, WARD 1(4), EXEMPT, , KOLKATA
the finalisation of their computation of income. Since the computation of income is finalised at the time of furnishing of return of income, therefore, the trusts should be allowed to furnish Form No. 10 and Form No. 9A by the due date of furnishing their income tax return.
ITO WARD 2(1), KOLKATA, KOLKATA vs INFINITY HOUSING PROOJECTS PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
R.C. BOTHRA FOUNDATION,KOLKATA vs CIT(EXEMPTION),, KOKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
R. C. BOTHRA FOUNDATION,KOLKATA vs CIT (EXEMPTION), , KOLKATA
SELVEL ENKON PROJECTS,KOLKATA vs DCIT, CIRCLE 29,, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SELVEL ENKON PROJECTS,KOLKATA vs DCIT, CIRCLE 29, , KOLKATA
THE NOTARY PUBLIC AF ALIP POLICE COURT AFFIDAVIT GOVT. OF INDIA S. C. GHOSH NOTARY Regd. No-925/97 Alipore AL 22510 24-PARO 84, Lenin Sarani, 1, Khurshed Keki Bulsara, S/o Keki Rustom Bulsara, Dharmatala, Kolkata 700013, and Swapan Banerjee, S/o. Bechu Banerjee, resident of 109, Jyotish Roy Road, Kolkata 700053, Partners of M/s. Selvel Enkon Projects, having its registered office at 32, Pramatha Chowdhury Sarani, New Alipore, Kolkata 700053, most respectfully beg to state as under:-
SELVEL ENKON PROJECTS,KOLKATA vs DCIT, CIRCLE 29,, KOLKATA
THE NOTARY PUBLIC AT ALIPORE, POLICE COURT
SELVEL ENKON PROJECTS ,KOLKATA vs DCIT, CIRCLE 29, , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SELVEL ENKON PROJECTS,KOLKATA vs DCIT, CIRCLE 29,, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SENATE OF SERAMPORE COLLEGE,HOOGHLY vs CIT (EXEMPTION), , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] I.T.A. No. 806/Kol/2025 Assessment Year: 2022-23 Senate of Serampore College Vs. CIT(Exemption), Kolkata (PAN: AAAJS 1188 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 19.06.2025 की तिथि Date of Pronouncement/ 25.06.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri Arvind Agrawal, Advocate निर्धारिती की ओर से For the revenue / राजस्व Shri S. B Chakraborthy, Sr. D.R की ओर से ORD
PRESTAR INFRASTRUCTURE PROJECTS LTD,KOLKATA vs DCIT 5(1),KOLKATA, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SINHAL CORPORATION PVT. LTD.,,KOLKATA vs ITO, WARD 9(4), , KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
DCIT, CC-1(4), KOLKATA, KOLKATA vs KKALPANA INDUSTRIES INDIA LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आयकर अपील सं/ITA No.452/KOL/2025 (निर्धारण वर्ष / Assessment Year : 2016-2017) | DCIT, CC-1(4), Kolkata | Vs | Kkalpana Industries India Ltd. | | | 2B, Pretoria Street, Middleton Row, Kolkata-700071 | | | PAN No. : AABCK 2239 D | (अपीलार्थी / Appellant) | .. | (प्रत्यर्थी / Respondent) | निर्धारती की ओर से / Assessee by | : | Shri S.K.Tulsiyan, Advocate, Ms. Puja Somani, CA | राजस्व की ओर से /Revenue by | : | Shri
GURUPADA MAJI,PURULIA vs ADDL. C.I.T., CENTRAL RANGE - 2,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GURUPADA MAJI,PURULIA vs ADDL. C.I.T., CENTRAL RANGE - 2,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)