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ITAT Kolkata Bench

22,199 judgments

PRAMOD LAKRA DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs NIS MANAGEMENT LIMITED, KOLKATA

ITA 188/KOL/2025[2012-13]Status: Disposed16/7/2025AY 2012-13

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SRI ADWAITYA ACHRYA TRUST,KOLKATA vs A.C.I.T./I.T.O., WARD - 1(3), EXEMPTION, KOLKATA

ITA 2552/KOL/2024[2021-2022]Status: Disposed16/7/2025AY 2021-2022

SHRI GEORGE MATHAN (Judicial Member)

M/S RUPAHALI SAREES PRIVATE LIMITED,KOLKATA vs COMMISSIONER OF INCOME TAX APPELE, KOLKATA

ITA 2412/KOL/2024[2014-15]Status: Disposed16/7/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member)

TAPAS DUTTA,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2273/KOL/2024[2022-2023]Status: Disposed16/7/2025AY 2022-2023

SHRI GEORGE MATHAN (Judicial Member)

TAPAS DUTTA,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2272/KOL/2024[2016-2017]Status: Disposed16/7/2025AY 2016-2017

SHRI GEORGE MATHAN (Judicial Member)

TAPAS DUTTA,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2271/KOL/2024[2015-2016]Status: Disposed16/7/2025AY 2015-2016

SHRI GEORGE MATHAN (Judicial Member)

TAPAS DUTTA,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2270/KOL/2024[2014-2015]Status: Disposed16/7/2025AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member)

TAPAS DUTTA,KOLKATA vs I.T.O., WARD - 22(2), KOLKATA

ITA 2269/KOL/2024[2012-2013]Status: Disposed16/7/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member)

YUKSOM BREWERIES LTD.,SIKIM vs ADDL./JOINT CIT, RANGE - 2, SILIGURI, SILIGURI

ITA 1921/KOL/2024[2018-2019]Status: Disposed16/7/2025AY 2018-2019

SRI PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

AMBUJA REALTY DEVELOPMENT LTD.,,KOLKATA vs DCIT, CIRCLE 13(1), , KOLKATA

ITA 992/KOL/2025[2014-2015]Status: Disposed15/7/2025AY 2014-2015

the ITAT. The delay has been requested to be condoned as under: “1. That the order of the NFAC, Delhi for A.Y. 2014-15 was passed on 12th June 2024 u/s 250 of the Income Tax Act, 1961 which was received by the appellant company on 12.06.2024.

KING & QUEEN TRADECOMM PVT. LTD., ,KOLKATA vs ITO, WARD 7(1), , KOLKATA

ITA 813/KOL/2025[2018-2019]Status: Disposed15/7/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member)

NINEESHA DAS,HOOGHLY vs ITO, WARD 23(1), , HOOGHLY

ITA 794/KOL/2025[2020-2021]Status: Disposed15/7/2025AY 2020-2021

SHRI GEORGE MATHAN (Judicial Member)

SREE TRADERS,SOUTH TWENTY FOUR PARGANAS vs DCIT, CIRCLE 26(1),, KOLKATA

ITA 778/KOL/2025[2016-2017]Status: Disposed15/7/2025AY 2016-2017

SHRI GEORGE MATHAN (Judicial Member)

SALUJA TYRES,BIRBHUM vs ITO, WARD 3(3), , SURI, BIRBHUM

ITA 773/KOL/2025[2017-2018]Status: Disposed15/7/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

ASHOK KUMAR CHAURASIA,DARJEELING vs DCIT, CIRCLE 3(1), SILIGURII

ITA 741/KOL/2025[2015-16]Status: Disposed15/7/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member)

JASIMUDDIN MIR,BIRBHUM vs ITO, WARD 3(2), , SURI, BIRBHUM

ITA 740/KOL/2025[2016-17]Status: Disposed15/7/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member)

ABDUL MANNAN,KOLKATA vs ITO, WARD 32(3), , KOLKATA

ITA 738/KOL/2025[2017-2018]Status: Disposed15/7/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

M/S. RANGOLEE SHARE HOUSE PVT. LTD., ,VARANASI vs ITO, WARD 12(1), , KOLKATA

ITA 715/KOL/2025[2011-12]Status: Disposed15/7/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member)

JOYDEB SAHA,WEST MEDINIPUR vs ITO, WARD 38(4), , MIDNAPUR

ITA 687/KOL/2025[2017-18]Status: Disposed15/7/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

GOPAL & SONS HUF,KOLKATA vs ITO, WARD 32(1), , KOLKATA

ITA 672/KOL/2025[2008-09]Status: Disposed15/7/2025AY 2008-09

SHRI GEORGE MATHAN (Judicial Member)