ITAT Kolkata Bench
22,199 judgments
TIRAT PACHWAI SHOP,TIRAT vs ITO WARD-1(3)/ASANSOL, AAYKAR BHAWAN
SHRI GEORGE MATHAN (Judicial Member)
R P INFRA PROJECTS,DELHI vs ACIT, NATIONAL E-ASSESSMENT CENTRE, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member Ι.Τ.Α. No.156/Kol/2025 Assessment Year: 2018-19 R P Infra Projects.......................................................Appellant 907, New Delhi House, 27-Barakhamba Road, Connaught Circus, New Delhi-110001. [PAN: ALOPA0369B] VS. ACIT, National E-Assessment Centre, Delhi................................Respondent Appearances by: Shri Sanjay Joshi, AR, appeared on behalf of the appellant. Shri S. B. chakraborthy, Sr.
JAGRUTI COMPONICS PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
HIMANSU SEKHAR SENAPATI,KOLKATA vs ITO, WARD-22(4), KOLKATA
the Tribunal within the stipulated period. Ld. Sr. DR also did not raise any objection to condone the delay. Considering the facts and circumstances of the case and the contentions made by the assessee in the affidavit, I condone the delay of 46 days in filing the present appeal and the appeal of the assessee is admitted for hearing.
JAGRUTI COMONICS PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ELECT AGENCIES PVT. LTD., ,KOLKATA vs ITO, WARD 10(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
J C SARKAR MEMORIAL INSTITUTION,KOLKATA vs CIT(EXEMPTION),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
J C SARKAR MEMORIAL INSTITUTION,KOLKATA vs CIT(EXEMPTION), , KOLKATA
us.5. The Ld. A.R submits that the Ld. CIT(E) has failed to appreciate the facts the assessee was already enjoying the approval under Section 12A of the Act and there has not been any changes anything of the activities of the institution.
VFS CAPITAL LTD EARLIER KNOWN AS VILLAGE FINANCIAL SERVICES LTD (SUCCESSOR OF SHIVAM INVESTMENT ADVI,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)
EVERGREEN FINCAP MARKET PVT. LTD.,KOLKATA vs ITO, WARD-5(3), KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ARUNAVA ROY CHOWDHURY,BURDWAN vs ITO, WARD - 2(4), BURDWAN
Shri Duvvuru RL Reddy (Vice President)
RADHA SINGH,PATNA vs ACIT, CIRCLE - 37,, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
SOLO HOTELS INDIA PRIVATE LIMITED,KOLKATA vs CIRCLE 11(1).KOLKATA, KOLKATA
CORONA STEEL INDUSTRY PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
ABHIJIT DAS,SOUTH TWENTY FOUR PARGANAS vs ITO, WARD - 26(3),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
NEHA HRIDAYA,KOLKATA vs ADIT, CPC, , BENGALURU
Shri Duvvuru RL Reddy (Vice President)
ACIT, CENTRAL CIRCLE- 3(2), KOLKATA, KOLKATA vs M/S. K K GROUP OF COMPANY PVT. LTD., SIKKIM
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs PARAGON HEIGHT PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs PARAGON HEIGHT PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
NAGREEKA FOILS LTD.,KOLKATA vs D.C.I.T., CIRCLE - 3, , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
