ITAT Kolkata Bench
22,193 judgments
SRIVARU AGRO PVT. LTD. (SUCCESSOR TO MANOJ MERCANTILE CREDIT PVT. LTD.),KOLKATA vs A.C.I.T., CC-1(4), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SAIFA MOLLA,BISHNUPUR vs ITO, WARD 26(3), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MADHYA SHIKARPUR CHARALKHALI SKUS LTD.,NADIA vs I.T.O.,WARD-41(3), NADIA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRI SRI LAXMI SRI SRI NARAYAN AND SRI SRI KALI TRUST,KOLKATA vs ITO, WARD 22(2), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DINESH KUMAR SINGHANIA,KOLKATA vs I.T.O., WARD - 34(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DIPAK KUMAR HAZRA,HOWRAH vs ITO, WARD 47(2), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S RARITY AGENCIES LIMITED,KOLKATA vs ITO, WARD 9(1), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. ENFIELD VYAPAAR PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MANOJ KUMAR KHANDELWAL,KOLKATA vs DCIT, CENTRAL CIR 4(4), KOLKATA
MANOJ KUMAR KHANDELWAL,KOLKATA vs DCIT, CENTRAL CIR 4(4), KOLKATA
MANOJ KUMAR KHANDELWAL,KOLKATA vs DCIT, CENTRAL CIR 4(4), KOLKATA
MANOJ KUMAR KHANDELWAL,KOLKATA vs DCIT, CENTRAL CIRCLE 4(4), KOLKATA
MANOJ KUMAR KHANDELWAL,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-4(4), KOLKATA
MANOJ KUMAR KHANDELWAL,KOLKATA vs ACIT, CENTRAL CIR 4(4), KOLKATA
KHUKURDAHA JAGANNATHPUR SAMABAY KRISHI UNNAYAN SAMITY LTD.,PASCHIM MEDINIPUR vs I.T.O., CIRCLE - 38,, PASCHIM MEDINIPUR
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs RAJESH KUMAR KEDIA, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs RAJESH KUMAR KEDIA, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M.A. FINANCIAL SERVICES PVT. LTD.,,KOLKATA vs ITO, WARD 4(1),, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BIMLA DEVI GUPTA,KOLKATA vs ITO, WARD-37(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
