← All Benches

ITAT Kolkata Bench

22,178 judgments

ITO,WARD-7(2), KOLKATA, KOLKATA vs M/S. PASHUPATI SEOHUNG LTD, KOLKATA

ITA 1188/KOL/2012[2003-04]Status: Disposed4/2/2016AY 2003-04

I. S. LEATHER,KOLKATA vs ACIT, CIR-25, KOLKATA, KOLKATA

ITA 967/KOL/2015[2010-2011]Status: Disposed3/2/2016AY 2010-2011

SHIV TRANSPORT & TRAVELS,KOLKATA vs ITO, WD-56(1), KOLKATA, KOLKATA

ITA 889/KOL/2015[2007-2008]Status: Disposed3/2/2016AY 2007-2008

SHRI DILIP KUMAR ROY,NADIA vs ITO, WD-1, NADIA, NADIA

ITA 615/KOL/2015[2009-2010]Status: Disposed3/2/2016AY 2009-2010

M/S C.D.EQUISEARCH PVT. LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA

ITA 358/KOL/2015[2007-2008]Status: Disposed3/2/2016AY 2007-2008

M/S CD EQUIPFINANCE PVT. LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA

ITA 312/KOL/2015[2010-2011]Status: Disposed3/2/2016AY 2010-2011

SAUNAK MITRA,KOLKATA vs ACIT, CIR-25, KOLKATA, KOLKATA

ITA 1421/KOL/2015[2009-2010]Status: Disposed3/2/2016AY 2009-2010

DR. SOUMITRA DUTTA,KOLKATA vs ITO, WD-55(1), KOLKATA, KOLKATA

ITA 1236/KOL/2015[2009-2010]Status: Disposed3/2/2016AY 2009-2010

ROSNERA BEGUM,HOWRAH vs ACIT, CIR-46, KOLKATA, KOLKATA

ITA 1128/KOL/2015[2008-2009]Status: Disposed3/2/2016AY 2008-2009

SANJHA CHULHA,KOLKATA vs ITO, WD-52(3), KOLKATA, KOLKATA

ITA 1067/KOL/2015[2010-2011]Status: Disposed3/2/2016AY 2010-2011

M/S ITC LIMITED,KOLKATA vs CIT, KOLKATA-III, KOLKATA

ITA 684/KOL/2014[2008-2009]Status: Disposed3/2/2016AY 2008-2009

PRAVEEN MURARKA,KOLKATA vs DCIT, CIR-35, KOLKATA, KOLKATA

ITA 448/KOL/2014[2006-2007]Status: Disposed3/2/2016AY 2006-2007

TARA CHAND JAIN,KOLKATA vs ITO, WARD-45(1), KOLKATA, KOLKATA

ITA 2282/KOL/2014[2005-2006]Status: Disposed3/2/2016AY 2005-2006

M/S. DUTTA TRADING CO.,HOOGHLY vs ITO, WARD-1(2), HOOGHLY, KOLKATA

ITA 2238/KOL/2014[2005-2006]Status: Disposed3/2/2016AY 2005-2006

M/S. DUTTA TRADING CO.,HOOGHLY vs ITO, WARD-1(2), HOOGHLY, KOLKATA

ITA 2237/KOL/2014[2004-2005]Status: Disposed3/2/2016AY 2004-2005

ITO, WD-36(2), KOLKATA, KOLKATA vs SRI RAM COMMERCIAL CO., KOLKATA

ITA 1814/KOL/2014[2010-2011]Status: Disposed3/2/2016AY 2010-2011

SHRI SAKHI CHAND BUCHASIA,BURDWAN vs THE ITO WD-3(1), ASANSOL, ASANSOL

ITA 148/KOL/2014[2005-06]Status: Disposed3/2/2016AY 2005-06

ITO, WD-1, BANKURA, BANKURA vs SHRI PRATAP KUNDU, BANKURA

ITA 1349/KOL/2014[2007-2008]Status: Disposed3/2/2016AY 2007-2008

B. M. CONSULTANT PVT. LTD.,KOLKATA vs ITO, WD-11(4), KOLKATA, KOLKATA

ITA 1339/KOL/2014[1997-1998]Status: Disposed3/2/2016AY 1997-1998

M/S TIRUPATI CONSTRUCTION,HOOGHLY vs CIT-XX, KOLKATA, KOLKATA

ITA 1186/KOL/2014[2009-2010]Status: Disposed3/2/2016AY 2009-2010