← All Benches
ITAT Kolkata Bench
22,178 judgments
D.C.I.T CIR - 6,KOLKATA, KOLKATA vs M/S GUINESS SECURITES LTD, KOLKATA
ITA 1712/KOL/2013[2009-10]Status: Disposed6/4/2016AY 2009-10
SUPRAKASH DAS.,PURBA MEDINIPUR vs I.T.O WD - I,HALDIA, PURBA MEDINIPUR
ITA 164/KOL/2013[2006-07]Status: Disposed6/4/2016AY 2006-07
D.C.I.T, CIR-3 KOLKATA, KOLKATA vs M/S BARJORA STEEL & RE-ROLLING MILLS PVT. LTD., KOLKATA
ITA 1517/KOL/2013[2006-07]Status: Disposed6/4/2016AY 2006-07
DEVA INTERNATIONAL,KOLKATA vs A.C.I.T CIR - 29,KOLKATA, KOLKATA
ITA 1464/KOL/2013[2009-10]Status: Disposed6/4/2016AY 2009-10
ALLAHABAD BANK,KOLKATA vs D.C.I.T CIR - 6,KOLKATA, KOLKATA
ITA 1460/KOL/2013[2003-04]Status: Disposed6/4/2016AY 2003-04
NAYAK & CO,BURDWAN vs I.T.O WD - 2(2),BURDWAN, BURDWAN
ITA 1304/KOL/2013[2007-08]Status: Disposed6/4/2016AY 2007-08
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S BONIE APPARELS (P) LTD, KOLKATA
ITA 1295/KOL/2013[2009-10]Status: Disposed6/4/2016AY 2009-10
M/S DAVEY AGENIES,ASANSOL vs I.T.O WD - 2(4),ASONASAL, ASANSOL
ITA 1017/KOL/2013[2008-09]Status: Disposed6/4/2016AY 2008-09
KWALITY ICE CREAMS INDIA LLP(ERSTWHILE KWALITY ICE CREMS INDIA PVT. LTD.),KOLKATA vs DCIT, CIRCLE -10, KOLKATA, KOLKATA
ITA 896/KOL/2012[2005-06]Status: Disposed6/4/2016AY 2005-06
ITO,WARD-9(1), KOLKATA, KOLKATA vs M/S MID LAND PROJECTS LTD., KOLKATA
ITA 505/KOL/2012[2008-2009]Status: Disposed6/4/2016AY 2008-2009
DCIT, CIRCLE -2, KOLKATA, KOLKATA vs M/S. BATA INDIA LTD., KOLKATA
ITA 365/KOL/2012[2004-05]Status: Disposed6/4/2016AY 2004-05
M/S. BATA INDIA LIMITED,KOLKATA vs DCIT, CIRCLE - 2, KOLKATA, KOLKATA
ITA 327/KOL/2012[2004-05]Status: Disposed6/4/2016AY 2004-05
KALIYAGANJ REGULATED MARKET COMMITTEE,UTTAR DINAJPUR vs ITO, WARD - 1, RAIGANJ, UTTAR DINAJPUR
ITA 648/KOL/2011[2003-04]Status: Disposed6/4/2016AY 2003-04
GIFFORD & PARTNERS LTD.(SINCE MERGED WITH GIFFORD LLP),KOLKATA vs ADIT (INTERNATIONAL TAXATION) - 1(1), KOLKATA, KOLKATA
ITA 1489/KOL/2011[2005-06]Status: Disposed6/4/2016AY 2005-06
SHRI SAGARMAL MALL,KOLKATA vs ACIT, CIRCLE - 32, KOLKATA, KOLKATA
ITA 1476/KOL/2011[2008-09]Status: Disposed6/4/2016AY 2008-09
MANOJ KUMAR JAIN & SONS (HUF),KOLKATA vs ACIT, CC-IV, KOLKATA, KOLKATA
ITA 1238/KOL/2011[2002-03]Status: Disposed6/4/2016AY 2002-03
ACIT, CC-IV, KOLKATA, KOLKATA vs MANOJ KR. JAIN & SONS (HUF), KOLKATA
ITA 1183/KOL/2011[2002-03]Status: Disposed6/4/2016AY 2002-03
GIFFORD & PARTNERS LTD.(SINCE MERGED WITH GIFFORD LLP),KOLKATA vs DDIT, INTERNATIONAL TAXATION - 1(1), KOLKATA, KOLKATA
ITA 2082/KOL/2010[2007-08]Status: Disposed6/4/2016AY 2007-08
ITO, WARD - 12(4), KOLKATA vs M/S. MANIMAYA HOLDINGS PVT. LTD., KOLKATA
ITA 439/KOL/2009[2005-06]Status: Disposed6/4/2016AY 2005-06
DCIT, CIR-10, KOLKATA, KOLKATA vs M/S VESUVIUS INDIA LTD., KOLKATA
ITA 648/KOL/2008[1998-99]Status: Disposed6/4/2016AY 1998-99