← All Benches

ITAT Kolkata Bench

22,178 judgments

SRI CHITTA RANJAN DAS,PURBA MEDINIPUR vs I.T.O WD - 1,HALDIA, PURBA MEDINIPUR

ITA 670/KOL/2013[2003-04]Status: Disposed4/5/2016AY 2003-04

I.T.O WD - 55(1),KOLKATA, KOLKATA vs DR. DR SUDHIR KUMAR GHOSH, KOLKATA

ITA 2330/KOL/2013[2009-10]Status: Disposed4/5/2016AY 2009-10

INCOME TAX OFFICER WARD-4(4), KOLKATA vs M/S PAWAN INDUSTRIAL CORPORATION PVT. LTD., KOLKATA

ITA 2160/KOL/2013[2004-05]Status: Disposed4/5/2016AY 2004-05

NIRMAL GUPTA,KOLKATA vs I.T.O WD - 43(3),KOLKATA, KOLKATA

ITA 1582/KOL/2013[2009-10]Status: Disposed4/5/2016AY 2009-10

D.C.I.T CIR - 2,KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD, KOLKATA

ITA 1428/KOL/2013[2008-09]Status: Disposed4/5/2016AY 2008-09

D.C.I.T CIR - 2,KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD, KOLKATA

ITA 1398/KOL/2013[2007-08]Status: Disposed4/5/2016AY 2007-08

D.C.I.T CIR - 2,KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD, KOLKATA

ITA 1397/KOL/2013[2006-07]Status: Disposed4/5/2016AY 2006-07

D.C.I.T WD - 9(3),KOLKATA, KOLKATA vs M/S INDIAN LEASING & TRADING PVT LTD, KOLKATA

ITA 1278/KOL/2013[2007-08]Status: Disposed4/5/2016AY 2007-08

SRI HARJIT SINGH SALL,KOLKATA vs I.T.O WD - 50(3),KOLKATA., KOLKATA

ITA 1237/KOL/2013[2008-09]Status: Disposed4/5/2016AY 2008-09

ITO,WARD-7(4), KOLKATA, KOLKATA vs M/S BESCO ENGINEERING AND SERVICES PVT. LTD., KOLKATA

ITA 727/KOL/2012[2008-2009]Status: Disposed4/5/2016AY 2008-2009

ITO,WARD-3(4), KOLKATA, KOLKATA vs M/S HIGH GROWTH EXPORTS PVT. LTD., KOLKATA

ITA 515/KOL/2012[2006-2007]Status: Disposed4/5/2016AY 2006-2007

MR. MANISH MIMANI,KOLKATA vs CIT, CENTRAL - I, KOLKATA, KOLKATA

ITA 301/KOL/2012[2007-08]Status: Disposed4/5/2016AY 2007-08

DIGVIJAY COMMERCE PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 8, KOLKATA, KOLKATA

ITA 1420/KOL/2011[2006-07]Status: Disposed4/5/2016AY 2006-07

M/S. VEEJAY IMPEX,KOLKATA vs ACIT, C.C.-XIII, KOL, KOLKATA

ITA 1093/KOL/2006[2002-03]Status: Disposed4/5/2016AY 2002-03

SRI SWAPAN KUMAR ROY,HOOGHLY vs ITO, WD-1(4), HOOGHLY, HOOGHLY

ITA 86/KOL/2016[2008-09]Status: Disposed3/5/2016AY 2008-09

M/S. TITAGARH WAGONS LTD.,KARNATAKA vs DCIT, CIRCLE - 1, KOLKATA, KOLKATA

ITA 1714/KOL/2014[2009-2010]Status: Disposed3/5/2016AY 2009-2010

MR RAJESH KUMAR SONTHALIA,KOLKATA vs C.I.T CENTRAL - I,KOLKATA, KOLKATA

ITA 1231/KOL/2013[2008-09]Status: Disposed2/5/2016AY 2008-09

MAHAMMAD ABDUS SOBHAN,HOOGHLY vs ITO, WD-24(1), HOOGHLY, HOOGHLY

ITA 457/KOL/2016[2011-2012]Status: Disposed29/4/2016AY 2011-2012

LOUDON PROPERTIES (P) LTD.,KOLKATA vs ITO, WD-6(2), KOLKATA, KOLKATA

ITA 311/KOL/2016[2003-2004]Status: Disposed29/4/2016AY 2003-2004

SRI RAJESH KUMAR PANDEY,HOWRAH vs ITO, WARD - 48(4), KOLKATA, KOLKATA

ITA 272/KOL/2016[2008-09]Status: Disposed29/4/2016AY 2008-09