← All Benches
ITAT Kolkata Bench
22,178 judgments
I.T.O WD - 10(4),KOLKATA, KOLKATA vs M/S THE BIHAR COTTON MILLS LTD, KOLKATA
ITA 1279/KOL/2013[2007-08]Status: Disposed8/6/2016AY 2007-08
LOTUS CHARITABLE TRUST,KOLKATA vs DIT(EXEMPTIONS), KOLKATA
ITA 398/KOL/2012[2009-2010]Status: Disposed8/6/2016AY 2009-2010
M/S. SHREE HANUMAN SUGAR & INDUSTRIES LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE-XI,KOLKATA, KOLKATA
ITA 341/KOL/2010[1998-99]Status: Disposed8/6/2016AY 1998-99
ALLAHABAD BANK,KOLKATA vs DCIT, CIRCLE - 7, KOLKATA
ITA 77/KOL/2004[2000-01]Status: Disposed8/6/2016AY 2000-01
ALLAHABAD BANK,KOLKATA vs DCIT, CIRCLE - 7, KOLKATA
ITA 1691/KOL/2002[1998-99]Status: Disposed8/6/2016AY 1998-99
DIAMOND TRADECOM PVT. LTD.,MUMBAI vs CIT, -I, KOLKATA, KOLKATA
ITA 1435/KOL/2015[2009-2010]Status: Disposed7/6/2016AY 2009-2010
ACIT, CEN. CIR-VI, KOLKATA, KOLKATA vs SMT. USHA AGARWAL, KOLKATA
ITA 142/KOL/2014[2010-2011]Status: Disposed7/6/2016AY 2010-2011
I.T.O WD - 30(4),KOLKATA, KOLKATA vs SMT. NURI SURI, KOLKATA
ITA 958/KOL/2013[2009-10]Status: Disposed7/6/2016AY 2009-10
INCOME TAX OFFICER-WARD-42(2), KOLKATA, KOLKATA vs MANOJ KUMAR KESARWANI, KOLKATA
ITA 2613/KOL/2013[2006-2007]Status: Disposed7/6/2016AY 2006-2007
ITO, WARD-1(1), DURGAPUR., DURGAPUR vs SHRI VISHAL RAJDEV, DURGAPUR
ITA 2522/KOL/2013[2009-10]Status: Disposed7/6/2016AY 2009-10
MD. SHAIFULLAH MONDAL,NORTH 24 PARGANAS vs I.T.O WD - 49(1),KOLKATA., KOLKATA
ITA 2218/KOL/2013[2009-10]Status: Disposed7/6/2016AY 2009-10
PMP EQUIPMENTS PVT. LTD.,KOLKATA vs ITO, WD-2(1), KOLKATA, KOLKATA
ITA 364/KOL/2016[2007-08]Status: Disposed3/6/2016AY 2007-08
PRANKRISHNA BAG,PURBA MEDINIPUR vs ITO, WD-3, HALDIA, HALDIA
ITA 755/KOL/2015[2008-2009]Status: Disposed3/6/2016AY 2008-2009
S. K. DUDHORIA HOLDINGS PVT. LTD.,KOLKATA vs ITO, WD-1(3), KOLKATA, KOLKATA
ITA 1536/KOL/2015[2006-07]Status: Disposed3/6/2016AY 2006-07
SMT PRATIMA SARKAR,KOLKATA vs ITO, WD-2, COOCHBEHAR, COOCHBIHAR
ITA 1066/KOL/2015[2009-2010]Status: Disposed3/6/2016AY 2009-2010
CENTURY ENKA LIMITED.,PUNE vs D.C.I.T CIR - 6,KOLKATA., KOLKATA
ITA 301/KOL/2013[2009-10]Status: Disposed3/6/2016AY 2009-10
M/S ACTION ENCLAVES PVT. LTD.,KOLKATA vs COMMISSIONER OF INCOME-TAX-II, KOLKATA, KOLKATA
ITA 2577/KOL/2013[2008-2009]Status: Disposed3/6/2016AY 2008-2009
NASIR AHMED,KOLKATA vs INCOME TAX OFFICER, WARD - 33(3), KOLKATA, KOLKATA
ITA 2518/KOL/2013[2009-10]Status: Disposed3/6/2016AY 2009-10
M/S NEUTRAL PUBLISHING HOUSE LTD.,KOLKATA vs DCIT-CIRCLE-7, KOLKATA, KOLKATA
ITA 2511/KOL/2013[2009-10]Status: Disposed3/6/2016AY 2009-10
SRI SURESH KARMAKAR,SILIGURI vs D.C.I.T CC - XXVIII,KOLKATA, KOLKATA
ITA 2490/KOL/2013[2008-09]Status: Disposed3/6/2016AY 2008-09
