← All Benches

ITAT Kolkata Bench

22,178 judgments

AMBO EXPORTS LTD.,KOLKATA vs DCIT, CEN, CIR-3(4), KOLKATA, KOLKATA

ITA 503/KOL/2015[2011-2012]Status: Disposed1/7/2016AY 2011-2012

M/S IXIA TECHNOLOGIES PVT. LTD.,KOLKATA vs DCIT, CIR-2(1), KOLKATA, KOLKATA

ITA 448/KOL/2015[2010-2011]Status: Disposed1/7/2016AY 2010-2011

A.C.I.T CIR - 30,KOLKATA, KOLKATA vs SAMAR KUMAR SEN, KOLKATA

ITA 952/KOL/2013[2009-10]Status: Disposed1/7/2016AY 2009-10

I.T.O WD - 12(3),KOLKATA., KOLKATA vs M/S FIESTA SALES & SERVICES LTD., KOLKATA

ITA 289/KOL/2013[2009-10]Status: Disposed1/7/2016AY 2009-10

SUKHBIR SINGH DHUPIA,KOLKATA vs A.C.I.T.-CIRCLE-39, KOLKATA, KOLKATA

ITA 2735/KOL/2013[2004-2005]Status: Disposed1/7/2016AY 2004-2005

NEEL KANTH GOODS (P) LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-1(3), KOLKATA, KOLKATA

ITA 2721/KOL/2013[2005-2006]Status: Disposed1/7/2016AY 2005-2006

JYOTI RANJAN ROY,KOLKATA vs C.I.T KOLKATA - XVII,KOLKATA, KOLKATA

ITA 1251/KOL/2013[2008-09]Status: Disposed1/7/2016AY 2008-09

SRI SUPRAKASH SAMANTA,PURBA MEDINIPUR vs I.T.O WD - 1,HALDIA, PURBA MEDINIPUR

ITA 1242/KOL/2013[2008-09]Status: Disposed1/7/2016AY 2008-09

D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S MKJ ENTERPRISES LTD., KOLKATA

ITA 2771/KOL/2013[2009-2010]Status: Disposed30/6/2016AY 2009-2010

D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S KEVENTER AGRO LTD., KOLKATA

ITA 2765/KOL/2013[2004-2005]Status: Disposed30/6/2016AY 2004-2005

M/S NHAI,SILIGURI vs A.C.I.T,(TDS), SILIGURI

ITA 2296/KOL/2013[2009-10]Status: Disposed30/6/2016AY 2009-10

ADITYA CHHARIA,KOLKATA vs I.T.O WD - 42(2),KOLKATA, KOLKATA

ITA 2293/KOL/2013[2006-07]Status: Disposed30/6/2016AY 2006-07

M/S RADHASHYAM TIRTHABASHI PAUL,KOLKATA vs ADDL.C.I.T RG - 50,KOLKATA, KOLKATA

ITA 1226/KOL/2013[2008-09]Status: Disposed30/6/2016AY 2008-09

HOOGHLY DOCK & PORT ENGINEERS LTD.,KOLKATA vs DCIT, CIR-1, KOLKATA, KOLKATA

ITA 186/KOL/2016[2008-09]Status: Disposed29/6/2016AY 2008-09

M/S. ENFIELD GEMS & JEWELLERY LTD.,KOLKATA vs CIT, KOLKATA-I, KOLKATA, KOLKATA

ITA 33/KOL/2015[2012-2013]Status: Disposed29/6/2016AY 2012-2013

SUJIT KUMAR BHAGAT,KOLKATA vs I.T.O WD - 28(2),KOLKATA., KOLKATA

ITA 483/KOL/2013[2006-07]Status: Disposed29/6/2016AY 2006-07

INCOME TAX OFFICER-WARD-4(2), KOLKATA,KOLKATA vs M/S MAGNUM COMMERCIAL LIMITED, KOLKATA

ITA 2741/KOL/2013[2003-2004]Status: Disposed29/6/2016AY 2003-2004

M/S BHALGO DRILLINGS PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-3(4), KOLKATA, KOLKATA

ITA 2732/KOL/2013[2006-2007]Status: Disposed29/6/2016AY 2006-2007

SUPER REGRACTORIES,BURDWAN vs I.T.O, WARD-1(4), ASANSOL, ASANSOL

ITA 2229/KOL/2013[2006-07]Status: Disposed29/6/2016AY 2006-07

ACIT, CC-IV, KOLKATA, KOLKATA vs M/S INLAND ROAD TRANSPORT PVT. LTD., KOLKATA

ITA 1481/KOL/2012[2010-11]Status: Disposed29/6/2016AY 2010-11