← All Benches

ITAT Kolkata Bench

22,183 judgments

D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S NISAN DEVELOPERS & PROPERTIES PVT LTD, KOLKATA

ITA 754/KOL/2013[2005 - 06]Status: Disposed10/8/2016

BHAGIRATHI ASSOCIATES,HOOGHLY vs I.T.O WD - 1(2),HOOGHLY., HOOGHLY

ITA 562/KOL/2013[2009-10]Status: Disposed10/8/2016AY 2009-10

ORIENT PAPER & INDUSTRIES LIMITED,KOLKATA vs J.C.I.T RANGE - 6,KOLKATA, KOLKATA

ITA 430/KOL/2013[2009-10]Status: Disposed10/8/2016AY 2009-10

D.C.I.T., CIRCLE-8, KOLKATA, KOLKATA vs M/S APEEJAY TEA LTD., KOLKATA

ITA 2639/KOL/2013[2008-2009]Status: Disposed10/8/2016AY 2008-2009

ITO(TDS),WD-58(4),KOLKATA, KOLKATA vs SRI NIRMAL KUMAR KEJRIWAL., KOLKATA

ITA 250/KOL/2013[2006-07]Status: Disposed10/8/2016AY 2006-07

INCOME TAX OFFICER WARD-55(4), KOLKATA, KOLKATA vs SHRI JAY KUMAR KHEMKA, KOLKATA

ITA 2411/KOL/2013[2009-10]Status: Disposed10/8/2016AY 2009-10

D.C.I.T CIR - 1,KOLATA, KOLKATA vs M/S JUPITER INTERNATIONAL LTD., KOLKATA

ITA 2261/KOL/2013[2010-11]Status: Disposed10/8/2016AY 2010-11

D.C.I.T CIR - 3,KOLATA, KOLKATA vs M/S SURYA ALLOYS INDUSTRIES LTD., KOLKATA

ITA 2253/KOL/2013[2010-11]Status: Disposed10/8/2016AY 2010-11

VANTAGE ADVERTISING PRIVATE LIMITED,CHENNAI vs C.I.T - IV,KOLKATA, KOLKATA

ITA 2044/KOL/2013[2008-09]Status: Disposed10/8/2016AY 2008-09

BADAL KRISHNA SAHA,KOLKATA vs I.T.O WD - 53(4),KOLKATA, KOLKATA

ITA 1667/KOL/2013[2009-10]Status: Disposed10/8/2016AY 2009-10

DPSC LIMITED,KOLKATA vs D.C.I.T CIR - 6,KOLKATA, KOLKATA

ITA 1656/KOL/2013[2008-09]Status: Disposed10/8/2016AY 2008-09

SRI PARTHA MITRA,KOLKATA vs ITO,WARD-38(3), KOLKATA, KOLKATA

ITA 848/KOL/2012[2004-05]Status: Disposed10/8/2016AY 2004-05

DCIT, CIRCLE - 11, KOLKATA, KOLKATA vs M/S. ANIROX PIGMENTS LTD., KOLKATA

ITA 454/KOL/2012[1998-99]Status: Disposed10/8/2016AY 1998-99

TARGET INTERNATIONAL.,KOLKATA vs I.T.O WD - 45(2),KOLKATA, KOLKATA

ITA 1934/KOL/2012[2007-08]Status: Disposed10/8/2016AY 2007-08

PRONAB NANDY,HOOGHLY vs J.C.I.T RANGE - 1,HOOGHLY, HOOGHLY

ITA 1910/KOL/2012[2008-2009]Status: Disposed10/8/2016AY 2008-2009

ACIT, CC-IV, KOLKATA, KOLKATA vs M/S. INLAND VIKASH LTD., KOLKATA

ITA 900/KOL/2011[2004-05]Status: Disposed10/8/2016AY 2004-05

INLAND VIKASH LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE - IV, KOLKATA, KOLKATA

ITA 565/KOL/2011[2004-05]Status: Disposed10/8/2016AY 2004-05

DCIT, CIRCLE - 6, KOLKATA, KOLKATA vs M/S. NARIMAN FINVEST (P) LTD., KOLKATA

ITA 1614/KOL/2011[2007-08]Status: Disposed10/8/2016AY 2007-08

PRATAP KUMAR BISWAL,KOLKATA vs ITO, WARD - 32(4), KOLKATA, KOLKATA

ITA 1218/KOL/2011[2005-06]Status: Disposed10/8/2016AY 2005-06

SHRI MANOB ADITYA, L/R OF LATE BIMAN KR. ADITYA,KOLKATA vs ITO, WARD - 50(4), KOLKATA, KOLKATA

ITA 846/KOL/2010[2006-07]Status: Disposed10/8/2016AY 2006-07