← All Benches
ITAT Kolkata Bench
22,183 judgments
NABA KUMAR MONDAL,ASANSOL vs ITO, WD-2(2), ASANSOL, ASANSOL
ITA 164/KOL/2014[2010-2011]Status: Disposed12/8/2016AY 2010-2011
DCIT, CEN. CIR-VIII, KOLKATA, KOLKATA vs M/S RUPA & CO. LTD., KOLKATA
ITA 149/KOL/2014[2007-2008]Status: Disposed12/8/2016AY 2007-2008
ACIT, CEN. CIR-VI, KOLKATA, KOLKATA vs M/S J. K. TYRE & INDUSTRIES LTD., KOLKATA
ITA 143/KOL/2014[2008-2009]Status: Disposed12/8/2016AY 2008-2009
ITO, WD-31(1), KOLKATA, KOLKATA vs M/S BATA INDIA LTD. EMPLOYEES STATUTORY PROVIDENT FUND, KOLKATA
ITA 103/KOL/2014[2006-2007]Status: Disposed12/8/2016AY 2006-2007
SMT. BARNALI BANERJEE,KOLKATA vs INCOME TAX OFFICER, WARD-31(1), KOLKATA, KOLKATA
ITA 2656/KOL/2013[2005-2006]Status: Disposed12/8/2016AY 2005-2006
SMT. BARNALI BANERJEE,KOLKATA vs INCOME TAX OFFICER, WARD-31(1), KOLKATA, KOLKATA
ITA 2655/KOL/2013[2005-2006]Status: Disposed12/8/2016AY 2005-2006
BARNALI BANERJEE,KOLKATA vs INCOME TAX OFFICER, WARD-31(1), KOLKATA, KOLKATA
ITA 2654/KOL/2013[2005-2006]Status: Disposed12/8/2016AY 2005-2006
I.T.O WD - 1(1),ASANSOL, ASANSOL vs M/S EAST INDIA MINING & POWER ASSOCIATES, PURULIA
ITA 2520/KOL/2013[2010-11]Status: Disposed12/8/2016AY 2010-11
A.C.I.T.-CIRCLE-51, KOL, KOLKATA vs M/S MAA ENGINEERING, NORTH 24 PARGANAS
ITA 2442/KOL/2013[2008-09]Status: Disposed12/8/2016AY 2008-09
D.C.I.T CIR - 10,KOLKATA, KOLKATA vs M/S PHILLIPS CARBON BLACK LTD, KOLKATA
ITA 2123/KOL/2013[2006-07]Status: Disposed12/8/2016AY 2006-07
M/S CRONY ENTERPRISE,BURDWAN vs I.T.O WD - 1(3),ASANSOL, ASANSOL
ITA 2084/KOL/2013[2006-07]Status: Disposed12/8/2016AY 2006-07
M/S VASU DEVELOPERS,HOOGHLY vs I.T.O WD - 1(4),HOOGHLY, HOOGHLY
ITA 2077/KOL/2013[2006-07]Status: Disposed12/8/2016AY 2006-07
SHREE PADMASAGAR EXPORTS PRIVATE LIMITED,KOLKATA vs D.C.I.T CIR - 5,KOLKATA, KOLKATA
ITA 1125/KOL/2013[2008-09]Status: Disposed12/8/2016AY 2008-09
PAVILLION COMMERCIAL PVT. LTD.,KOLKATA vs ITO,WARD-5(2), KOLKATA, KOLKATA
ITA 935/KOL/2012[2005-06]Status: Disposed12/8/2016AY 2005-06
BANGALAXMI KHADI BHAWAN,KOLKATA vs ITO, WARD-52(1), KOLKATA, KOLKATA
ITA 2251/KOL/2014[2004-2005]Status: Disposed11/8/2016AY 2004-2005
M/S. SREKNAB SERVICES,KOLKATA vs ITO, WARD - 30(4), KOLKATA, KOLKATA
ITA 1740/KOL/2014[2009-2010]Status: Disposed11/8/2016AY 2009-2010
D.C.I.T CIR - 5,KOLKATA, KOLKATA vs M/S RAIMA EQUITIES PVT LTD, KOLKATA
ITA 1994/KOL/2013[2009-10]Status: Disposed11/8/2016AY 2009-10
USHITA TRADING & AGENCY LIMITED,KOLKATA vs CIT-1, KOLKATA, KOLKATA
ITA 841/KOL/2012[2008-2009]Status: Disposed11/8/2016AY 2008-2009
DREAMLAND EDUCATION SOCIETY,HOOGHLY vs ACIT, CIR-2, HOOGHLY, HOOGHLY
ITA 489/KOL/2016[2005-2006]Status: Disposed10/8/2016AY 2005-2006
M/S. BARTAMAN PVT. LIMITED,KOLKATA vs DCIT, CIRCLE - 7(1), KOLKATA, KOLKATA
ITA 257/KOL/2016[2011-2012]Status: Disposed10/8/2016AY 2011-2012
